FEBRUARY 2000
1.	Union of India Vs. E.I.D. Parry (India) Ltd. [2000] INSC 31 (1 February 2000)
2.	Oberai Forwarding Agency Vs. New India Assurance Co. Ltd. & ANR [2000] INSC 32 (1 February 2000)
3.	State of Rajasthan Vs. Teja Ram & Ors [2000] INSC 33 (1 February 2000)
4.	Ram Awadh & Ors Vs. Achhalbardtjbey & ANR [2000] INSC 34 (1 February 2000)
5.	State of Madhya Pradesh & Ors Vs. Shri Ram Singh [2000] INSC 35 (1 February 2000)
6.	Chintamani Gajanan Velkar Vs. State of Maharashtra & Ors. (01 February 2000)
7.	Ram Awadh (D) by LRS. & Ors. Vs. Achbalbar Dubey & Anr. (01 February 2000)
8.	Abdul Rashid Ibrahim Mansurl Vs. State of Gujarat (01 February 2000)
9.	Kolhapur Canesugar Works Ltd. Etc. Vs. Union of India (01 February 2000)
10.	M/S. Rainbow Colour Lab & ANR Vs. The State of Madhya Pradesh & Ors [2000] INSC 36 (2 February 2000)
11.	Laxman Naskar Vs. Union of India & Ors [2000] INSC 37 (2 February 2000)
12.	Union of India Vs. Solar Pesticides Pvt. Ltd. Etc. (04 February 2000)
13.	Sheo Nand & Ors C Vs. The Deputy Director of Consolidation Allahabad & Ors [2000] INSC 38 (3 February 2000)
14.	Abid Hatim Merchant . Vs. Janab Salebhai Saheb Shaifuddin & Ors [2000] INSC 39 (3 February 2000)
15.	U.P. State Sugar Corporation Ltd. Vs. Dy. Director of Consolidation & Ors [2000] INSC 40 (7 February 2000)
16.	State of Himachal Pradesh Vs. Surinder Mohan & Ors [2000] INSC 41 (7 February 2000)
17.	State of Haryana & Ors Vs. Mohinder Singh [2000] INSC 42 (7 February 2000)
18.	Randhir Basil Vs. State of West Bengal [2000] INSC 43 (7 February 2000)
19.	Cheeranthoodika Ahmmedkutty & ANR Vs. Parambur Mariakutty Umma & Ors [2000] INSC 44 (8 February 2000)
20.	R.Rathinam Vs. State By Dsp, District Crime Branch [2000] INSC 45 (8 February 2000)
21.	N.D.M.C. Vs. Mrs Hirinder Sachdev, W/O Late Shri Sohan Lal Sachdev [2000] INSC 46 (9 February 2000)
22.	Damjibhai Buibhai Vasava Vs. Ranchhodbhai Zinabhai and Ors. (9 February 2000)
23.	M/S. The Malabar Industrial Co. Ltd. Vs. Commissioner of Income-Tax, Kerala State [2000] INSC 47 (10 February 2000)
24.	N.N. Abdul Rawoof Vs. Pichamuthu & Ors [2000] INSC 48 (10 February 2000)
25.	Narayanaru Thrivikranaru Vs. V.Madhavan Potty & Ors [2000] INSC 49 (10 February 2000)
26.	Suneeta Aggrwal Vs. State of Haryana & Ors [2000] INSC 50 (11 February 2000)
27.	Mohd. Riazul Usman Gani and Ors, Vs. District and Sessions Judge, Nagpur and Ors. (11 February 2000)
28.	Seshamni & ANR Vs. The D. Director of Consolidation, District Basti U.P. & Ors [2000] INSC 51 (14 February 2000)
29.	Secretary, Indian Tea Association Vs. Ajtt Kumar Barat and Ors. (14 February 2000)
30.	Manjeet Singh Vs. State of Nct of Delhi [2000] INSC 52 (15 February 2000)
31.	Jaidrath Singh & ANR Vs. Jivendra Kumar & Ors [2000] INSC 53 (15 February 2000)
32.	Almitra H. Patel & ANR Vs. Union of India & Ors [2000] INSC 54 (15 February 2000)
33.	The Eimco K.C.P. Ltd., Madras Vs. Commissioner of Income-Tax, Madras [2000] INSC 55 (15 February 2000)
34.	Adarsh Sabzi Mandi Samiti & Ors Vs. State of Haryana [2000] INSC 56 (15 February 2000)
35.	Mumbai Agricultural Produce Market Committee & ANR Vs. Sharafatullah Hafiz Inayatulla & ANR [2000] INSC 57 (15 February 2000)
36.	Lite Convict Arim Dey @ China Bagha Vs. Union of India & Ors [2000] INSC 58 (15 February 2000)
37.	Manjee Singh Vs. State of Nct Ofdelhi [2000] INSC 59 (15 February 2000)
38.	Lite Convict Arim Dey @ China Bagha Vs. Union of India & Ors [2000] INSC 60 (15 February 2000)
39.	Manjee Singh Vs. V.State of Nct Ofdelhi [2000] INSC 61 (15 February 2000)
40.	M/S. Bsi Ltd. & ANR Vs. Gift Holdings Pvt. Ltd. & ANR [2000] INSC 62 (15 February 2000)
41.	The Commissioner of Income Tax Vs. Bombay Burmah Trading Corporation [2000] INSC 63 (15 February 2000)
42.	State of Punjab & ANR Vs. J.L.Gupta & Ors [2000] INSC 64 (15 February 2000)
43.	State of U.P. Vs. Ashok Dixit & ANR [2000] INSC 65 (16 February 2000)
44.	Santa Sharma Vs. Sushil Sharma [2000] INSC 66 (16 February 2000)
45.	Trustees of H.E.H. The Nizam's Supplemental Family Trust Vs. Commissioner of Income Tax [2000] INSC 67 (16 February 2000)
46.	Food Corporation of India Vs. State of Haryana & ANR [2000] INSC 68 (16 February 2000)
47.	Consumer. Education And Research Society . Vs. Union of India &. Ors [2000] INSC 69 (16 February 2000)
48.	Tata Iron & Steel Company Ltd. Vs. Commissioner of Central Excise & Customs, Bhubaneswar, Oris [2000] INSC 70 (16 February 2000)
49.	Sunil Fulchand Shah Vs. Union of India and Ors. (16 February 2000)
50.	Reshmu and Ors. Vs. Rajinder Singh and Ors. (16 February 2000)
51.	Indian Thermal Power Ltd. Etc. Vs. State of M.P. and Ors. (16 February 2000)
52.	Mahmood and Ors. Vs. State of Bihar (16 February 2000)
53.	Ramji Patel & Ors Vs. Nagrik Upbhokta Marg Darshak Manch & Ors [2000] INSC 71 (17 February 2000)
54.	Michael Machado & ANR Vs. Central Bureau of Investigation & ANR [2000] INSC 72 (17 February 2000)
55.	Monotosh Kumar Mitra Vs. Amarendranath Shaw & Ors [2000] INSC 73 (17 February 2000)
56.	D. Srinivasan Vs. Commissioner and Ors. (17 February 2000)
57.	Sri K.V. Shivakumar and Anr. Vs. Appropriate Authority and Ors. (17 February 2000)
58.	Kunj Behari Lal Butail and Ors. Vs. State of Himachal Pradesh and Ors. (18 February 2000)
59.	Union of India and Anr. Vs. Om Prakash S.S. and Company and Anr. (19 February 2000)
60.	M/S Modern Insulators Ltd. Vs. The Oriental Insurance Co. Ltd. [2000] INSC 74 (22 February 2000)
61.	Union of India & Ors Vs. M/S Ganesh Das Bhojraj [2000] INSC 75 (22 February 2000)
62.	Om Prakash Jaiswal Vs. D.K. Mittal & ANR [2000] INSC 76 (22 February 2000)
63.	Rajasthan State Warehousing Corporation Vs. Commissioner of Income-Tax [2000] INSC 77 (23 February 2000)
64.	Lakhpat Rai Juneja Vs. Union of India & Ors [2000] INSC 78 (23 February 2000)
65.	Sajjadanashin Sayed Md.B.E.Edr. Vs. Musa Dadabhai Ummer & Ors [2000] INSC 79 (23 February 2000)
66.	Kusum Ingots and Alloys Ltd. Vs. Pennar Peterson Securities Ltd. and Ors. (23 February 2000)
67.	State of Orissa Vs. Sudhakar Das (D) by LRS. (23 February 2000)
68.	Collector of Customs Vs. M/S.Television & Components Ltd. & Ors [2000] INSC 80 (24 February 2000)
69.	Masumsha Hasanasha Musalman Vs. State of Maharashtra [2000] INSC 81 (24 February 2000)
70.	Kallikatt Kunhu Vs. State of Kerala [2000] INSC 82 (24 February 2000)
71.	Collector of Customs Vs. M/S.Television & Components Ltd. & Ors [2000] INSC 83 (24 February 2000)
72.	Steel Authority of India Ltd. Vs. State of Orissa & Ors [2000] INSC 84 (25 February 2000)
73.	M/S. Bhagwan Dass Rama Shanker Vs. Union of India & Ors [2000] INSC 85 (25 February 2000)
74.	State of U.P. & Ors Vs. Devi Dayal Singh [2000] INSC 86 (25 February 2000)
75.	Steel Authority of India Ltd. Vs. State Oforissa & Ors [2000] INSC 87 (25 February 2000)
76.	The Eimco K.C.P. Ltd., Madras Vs. Commissioner of Income-Tax, Madras [2000] INSC 88 (25 February 2000)
77.	State of U.P. & Ors Vs. Devi Dayal Singh [2000] INSC 89 (25 February 2000)
78.	Yusuf Khan Alias Dilip Kumar & Ors Vs. Manohar Joshi & Ors [2000] INSC 90 (25 February 2000)
79.	M/S. Medchl Chemicals & Pharma P. Ltd. Vs. M/S. Biological E. Ltd. & Ors [2000] INSC 91 (25 February 2000)
80.	Steel Authority of India Ltd. Vs. State of Orissa & Ors. Etc. (25 February 2000)
81.	Muralidhar Sarangi Vs. The New India Assurance Co. Ltd. [2000] INSC 92 (28 February 2000)
82.	State of Maharashtra Vs. Laljit Rajshi Shah & Ors [2000] INSC 93 (28 February 2000)
83.	New India Assurance Co. Ltd. Vs. R. Srinivasan (28 February 2000)
84.	Haldiram Bhujiawala and Anr. Vs. Anand Kumar Deepak Kumar aAnd Anr. (28 February 2000)
85.	M/S Chordia Automobiles Vs. S. Moosa & Ors [2000] INSC 94 (29 February 2000)
86.	Karamchari Union, Agra Vs. Union of India & Ors [2000] INSC 95 (29 February 2000)
87.	Dakshina Kannada District Vs. Rudolph Fernandes [2000] INSC 96 (29 February 2000)
88.	M. Arul Jothi & ANR Vs. Lajja Bal & ANR [2000] INSC 97 (29 February 2000)