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DECEMBER 2000

1. Chiranjilal Srilal Goenka (Dead), By Lrs. Vs. Jasjit Singh & Ors [2000] INSC 606 (1 December 2000)
2. Food Corporation of India Vs. State of Punjab & Ors [2000] INSC 607 (1 December 2000)
3. State of Tamil Nadu & ANR Vs. Kadal Kani [2000] INSC 608 (1 December 2000)
4. M/S K. Govindan & Sons. Vs. C.I.T. Cochin [2000] INSC 609 (1 December 2000)
5. Har Narain Daga Vs. Heeralal & Ors [2000] INSC 610 (1 December 2000)
6. State of Assam & Ors Vs. Shri Naresh Chandra Ghose [2000] INSC 611 (1 December 2000)
7. M.G. Badappanavar and Anr. Etc. Vs. State of Karnataka and Ors. (01 December 2000)
8. Devi Dass Gopal Krishen Ltd. and Anr. Vs. State of Jammu and Kashmir and Anr. (01 December 2000)
9. Pradyut Bordoloi Vs. Swapan Roy [2000] INSC 612 (2 December 2000)
10. K.R.Suraj Vs. The Excise Inspector, Parappananqadi & ANR [2000] INSC 613 (4 December 2000)
11. Nelabothu Sundararamaiah & Ors Vs. The State of Andhra Pradesh [2000] INSC 614 (4 December 2000)
12. State of Rajasthan Vs. Hanuman [2000] INSC 615 (4 December 2000)
13. M/S.National Heavy Engineering Cooperative Ltd. Vs. M/S. King Builders [2000] INSC 616 (4 December 2000)
14. D.P. Chadha Vs. Triyugi Narain Mishra & Ors [2000] INSC 617 (5 December 2000)
15. K. Thimmappa & Ors Vs. Chairman, Central Bd. of Dirs. SBI & ANR [2000] INSC 618 (5 December 2000)
16. Canara Bank & Ors Vs. National Thermal Power Corp. & ANR [2000] INSC 619 (5 December 2000)
17. Western Press Pvt Ltd., Mumbai Vs. The Custodian & Ors [2000] INSC 620 (6 December 2000)
18. Government of Andhra Pradesh & Ors Vs. A.P.Jaiswal & Ors [2000] INSC 621 (6 December 2000)
19. Ramesh Bhai J. Patel Vs. Union of India [2000] INSC 622 (6 December 2000)
20. Madan Lal Gupta Vs. Ravinder Kumar [2000] INSC 623 (6 December 2000)
21. Gura Singh Vs. The State of Rajasthan [2000] INSC 624 (6 December 2000)
22. Harnek Singh Vs. Financial Commissioner, Appeals, Punjab and Ors. (06 December 2000)
23. S. Ramanathan Vs. Union of India & Ors [2000] INSC 625 (7 December 2000)
24. K.V. Chacko @ Kunju Vs. State of Kerala [2000] INSC 626 (7 December 2000)
25. Bishandayal And Sons Vs. State of Orissa & Ors [2000] INSC 627 (7 December 2000)
26. A.J. Fernandis Vs. The Divisional Manager, South Central Railway & Ors [2000] INSC 628 (7 December 2000)
27. Vst Industries Ltd. Vs. Vst Industries Workers Union & ANR [2000] INSC 629 (7 December 2000)
28. Commissioner of Income Tax, Trivandrum Vs. M/S. Tranvancore Titanium Products Ltd. [2000] INSC 630 (7 December 2000)
29. Aristocrat Agencies, Hyderabad Etc. Vs. Excise Superintendent, Hyderabad and Ors. Etc. (07 December2000)
30. International Airport Authority Employees Union & ANR Vs. International Airports Authority of India & Ors [2000] INSC 631 (8 December 2000)
31. State of Andhra Pradesh Vs. Kowthalam Chinna Narasimhulu & Ors [2000] INSC 632 (8 December 2000)
32. Noor Niwas Nursery Public School Vs. Regional Provident Fund Commr. & Ors [2000] INSC 633 (8 December 2000)
33. State of Andhra Pradesh Vs. G.Ramakishan & Ors [2000] INSC 634 (8 December 2000)
34. State Govt. Houseless Harijan Employees Association Vs. State of Karnataka & Ors [2000] INSC 635 (11 December 2000)
35. Ratansingh Vs. Vijaysingh & Ors [2000] INSC 636 (11 December 2000)
36. Mohd.Chaman Vs. State (N.C.T.Of Delhi) [2000] INSC 637 (11 December 2000)
37. State of U.P. Vs. Mundrika & Ors [2000] INSC 638 (12 December 2000)
38. N. Narsinga Rao Vs. State of Andhra Pradesh [2000] INSC 639 (12 December 2000)
39. K.R. Lakshman & Ors Vs. Karnataka Electricity Board & Ors [2000] INSC 640 (12 December 2000)
40. Commissioner of Wealth Tax Vs. Prince Muffakham Jah Bahadur Chamlijan [2000] INSC 641 (12 December 2000)
41. Management of Addisons Paints And Chemicals Ltd. Vs. Workmen [2000] INSC 642 (12 December 2000)
42. Tulsibhai Jivabhai Changani Vs. State of Gujarat [2000] INSC 643 (12 December 2000)
43. Indian Airlines Ltd. & Ors Vs. S. Gopalakrishnan [2000] INSC 644 (12 December 2000)
44. R. Keshava Vs. M.B. Prakash & Ors [2000] INSC 645 (12 December 2000)
45. Khatema Fibres Ltd. Vs. State of Uttar Pradesh & ANR [2000] INSC 646 (12 December 2000)
46. J. K. Synthetics Vs. Rajasthan Trade Union Kendra & Ors [2000] INSC 647 (12 December 2000)
47. Pipal Singh Vs. State of Punjab [2000] INSC 648 (12 December 2000)
48. R. Duraisamy & Ors Vs. Director of School Education & Ors [2000] INSC 649 (12 December 2000)
49. Kuldeep Kumar Gupta & Ors Vs. H.P.S.E.B. & Ors [2000] INSC 650 (12 December 2000)
50. Pradyut Bordoloi Vs. Swapan Roy [2000] INSC 651 (12 December 2000)
51. The Commissioner of Income-Tax, Vidarbha, Nagpur. Vs. The Nagpur Hotel Owners Association Nagpur [2000] INSC 652 (13 December 2000)
52. Vannattankandy Ibrayi Vs. Kunhabdulla Hajee [2000] INSC 653 (13 December 2000)
53. T. Sudhakar Prasad Vs. Govt. of A.P. & Ors [2000] INSC 654 (13 December 2000)
54. The State of Bihar Vs. Chandra Bhushan Singh & Ors [2000] INSC 655 (13 December 2000)
55. The Management of Shri Ganapati Bus Service Thirunelveli Vs. Presiding Officer, Labour Court & Ors [2000] INSC 656 (13 December 2000)
56. Life Insurance Corporation of India & Ors Vs. Smt.Asha Goel & ANR [2000] INSC 657 (13 December 2000)
57. Housing and Urban Development Corporation Ltd. Vs. M.C.D. and Anr. (13 December 2000)
58. Biranchi Narayan Mohanty Vs. State of Orissa [2000] INSC 658 (14 December 2000)
59. Oriental Insurance Co. Ltd. Vs. Cheruvakkara Nafeessu & Ors [2000] INSC 659 (14 December 2000)
60. Chhabi Kulavi & ANR Vs. Ganesh Chandra Mondal [2000] INSC 660 (14 December 2000)
61. Jagar Singh Vs. State of Haryana [2000] INSC 661 (14 December 2000)
62. State of West Bengal & Ors Vs. Niranjan Singha [2000] INSC 662 (14 December 2000)
63. Biranchi Narayan Mohanty Vs. State of Orissa [2000] INSC 663 (14 December 2000)
64. Gouri Sankar Chatterjee & Ors Vs. Texmaco Limited & Ors [2000] INSC 664 (15 December 2000)
65. Karnataka Power Transmission Corporation Ltd. & ANR Vs. The Amalgamated Electricity Co. Ltd. & Ors [2000] INSC 665 (15 December 2000)
66. Bishwanath Prasad Singh Vs. State of Bihar & Ors [2000] INSC 666 (15 December 2000)
67. Rajasthan High Court Advocates Association Vs. Union of India & Ors [2000] INSC 667 (15 December 2000)
68. Karnataka Power Transmission Corporation Ltd. & ANR Vs. The Amalgamated Electricity Co. Ltd. & Ors [2000] INSC 668 (15 December 2000)
69. Collector of Customs & Central Excise, Guntur Vs. M/S. Surendra Cotton Oil Mills & Fert. Co [2000] INSC 669 (15 December 2000)
70. Inderjeet Kaur Vs. Nirpal Singh [2000] INSC 670 (15 December 2000)
71. Puran Chand & Ors Vs. Kirpal Singh (D) & Ors [2000] INSC 671 (15 December 2000)
72. Lalmuni Devi Vs. State of Bihar & Ors [2000] INSC 672 (15 December 2000)
73. Babu Kuttan R.Pillai & ANR Vs. State of Maharashtra [2000] INSC 673 (15 December 2000)
74. Pratap Singh Vs. The Registrar, Igit & Ors [2000] INSC 674 (15 December 2000)
75. In Re: S.K. Sundaram [2000] INSC 675 (15 December 2000)
76. Lalmuni Devi Vs. State of Bihar & Ors [2000] INSC 676 (15 December 2000)
77. Puran Chand & Ors Vs. Kirpal Singh (D) & Ors [2000] INSC 677 (15 December 2000)
78. Commissioner of Income Tax Vs. M/S Hindustan Bulk Carriers [2000] INSC 678 (17 December 2000)
79. A.P. Pollution Control Board Ii Vs. Prof. M.V. Nayudu & Ors [2000] INSC 679 (22 December 2000)




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