AUGUST 2000
1.	A.Sowkath Ali Vs. Union of India & Ors [2000] INSC 393 (1 August 2000)
2.	Ram Niwas Vs. Smt.Bano & Ors [2000] INSC 394 (1 August 2000)
3.	State of Maharashtra & Ors Vs. Santosh Shankar Acharya [2000] INSC 395 (1 August 2000)
4.	Gadnis Bhawani Shankar. Vs. Faleiro Eduardo Martinho [2000] INSC 396 (1 August 2000)
5.	Punjab Nat.Iona.L Bank, Dasuya Vs. Chajju Ram & Ors [2000] INSC 397 (1 August 2000)
6.	Sashi Kaanta Ruia Vs. M/S, Indo Minerals & Ors [2000] INSC 398 (1 August 2000)
7.	State of Maharashtra & Ors Vs. Santosh Shankar Acharya [2000] INSC 399 (1 August 2000)
8.	Ajaib Singh & Ors Vs. Smt. Tulsi Devi [2000] INSC 400 (2 August 2000)
9.	Principal, Madhav Institute of Technology And Science Vs. Rajendra Singh Yadav & Ors [2000] INSC 401 (2 August 2000)
10.	Rajendra Kumar Vs. Kalyan [2000] INSC 402 (2 August 2000)
11.	Shree Damodar Kalvaibhav Education Society Vs. Director of Education, Goa & ANR [2000] INSC 403 (2 August 2000)
12.	Collector of Central Excise, Indore. Vs. M/S.Hindustan Lever Ltd., Chhindwara [2000] INSC 404 (3 August 2000)
13.	Commissioner of Income Tax, Jabalpur Vs. Durga Engineering and Foundry Works (03 August 2000)
14.	Gulam Hussain & ANR Vs. State of Delhi [2000] INSC 405 (4 August 2000)
15.	Collector of Central Excise,Kanpur Vs. Flock (India) Pvt. Ltd. [2000] INSC 406 (4 August 2000)
16.	The Federation of Andhra Pradesh Chambers of Commerce & Ind Vs. V [2000] INSC 407 (4 August 2000)
17.	The Assistant Collector of Central Excise, Rajamundry Vs. Duncan Agro Industries Ltd. & Ors [2000] INSC 408 (7 August 2000)
18.	Uttam Singh Dugal & Co.Ltd. Vs. Unied Bank of India & Ors [2000] INSC 409 (8 August 2000)
19.	The Indian Hotels Company Ltd. & Ors Vs. The Income Tax Officer, Mumbai & Ors [2000] INSC 410 (8 August 2000)
20.	Triveni Engineering & Industries Ltd. & ANR Vs. Commissioner of Central Excise & ANR [2000] INSC 411 (8 August 2000)
21.	Uttam Singh Dugal & Co.Ltd. Vs. Unied Bank of India & Ors [2000] INSC 412 (8 August 2000)
22.	Rakesh Kumar Jain Vs. State Through Cbi [2000] INSC 413 (8 August 2000)
23.	Govt. of Andhra Pradesh & Ors Vs. G.V.K. Girls High School [2000] INSC 414 (8 August 2000)
24.	K.Ramullan Vs. Commissioner of Income Tax, Cochin [2000] INSC 415 (9 August 2000)
25.	Rosammal Issetheenammal Fernandez & Ors Vs. Joosa Mariyan Fernandez & Ors [2000] INSC 416 (9 August 2000)
26.	The K.C.P. Limited Vs. Commissioner of Income Tax, Bangalore [2000] INSC 417 (9 August 2000)
27.	Bharat Earth Movers Vs. Commissioner of Income Tax, Karnataka [2000] INSC 418 (9 August 2000)
28.	M/S. Jay Bharat Credit And Investment Pvt. Ltd. Vs. Commissioner of Sales-Tax & ANR [2000] INSC 419 (9 August 2000)
29.	State of Andhra Pradesh Vs. Polamala Raju & Rajarao [2000] INSC 420 (9 August 2000)
30.	Rosammal Issetheenammal Fernandez & Ors Vs. Joosa Mariyan Fernandez & Ors [2000] INSC 421 (9 August 2000)
31.	Life Insurance Corporation of India & Ors Vs. Jyotish Chandra Biswas [2000] INSC 422 (9 August 2000)
32.	Bharat Earth Movers Vs. Commissioner of Income Tax, Karnataka [2000] INSC 423 (9 August 2000)
33.	A.P. State Financial Conwration Vs. Official Liquidator [2000] INSC 424 (9 August 2000)
34.	Sarabjit Singh Vs. Ex. Major B.D. Gupta & Ors. (09 August 2000)
35.	Associated Timber Industries and Ors. Vs. Central Bank of India and Anr. (09 August 2000)
36.	Santakumari & Ors Vs. Lakshmi Amma Janaki Amma & Ors [2000] INSC 425 (10 August 2000)
37.	Shri Munshi Ram & ANR Vs. Union of India & Ors [2000] INSC 426 (10 August 2000)
38.	G.B. Pant University of Agriculture & Technology, Pantnaga Vs. State of Uttar Pradesh & Ors [2000] INSC 427 (10 August 2000)
39.	S. Saktivel Vs. M.Venugopal Pillai & Ors [2000] INSC 428 (10 August 2000)
40.	T.J. Baby & Ohers Vs. Sae Od Kerala & Ors [2000] INSC 429 (10 August 2000)
41.	Marwari Kumhar and Ors. Vs. Bhagwanpuri Guru Ganeshpuri and Anr. (10 August 2000)
42.	Shri Vishin N. Khanchandani & ANR Vs. Vidya Lachmandas Khanchandani & ANR [2000] INSC 430 (16 August 2000)
43.	A.C. Thalwal Vs. High Court of Himachal Pradesh & Ors [2000] INSC 431 (17 August 2000)
44.	Sri Jagatram Ahuja Vs. The Commissioner of Gift Tax, [2000] INSC 432 (17 August 2000)
45.	M.V.A.L. Quamar Vs. Tsavliris Salvage (International) Ltd. & Ors [2000] INSC 433 (17 August 2000)
46.	State of Karnataka Vs. K. Krishnan [2000] INSC 434 (17 August 2000)
47.	D. Ramakrishna Reddy & Ors Vs. The Addl. Revenue Divisional Officers & Ors [2000] INSC 435 (18 August 2000)
48.	The Consumer Action Group & ANR Vs. State of Tamil Nadu & Ors [2000] INSC 436 (18 August 2000)
49.	Delhi Administration Vs. Gurdip Singh Uban and Ors. Etc. (18 August 2000)
50.	Konkan Railway Corpn. Ltd. & Ors Vs. M/S. Mehul Construction Co [2000] INSC 437 (21 August 2000)
51.	Pyare Lal & Ors Vs. Mani Ram & Ors [2000] INSC 438 (22 August 2000)
52.	Rudra Kumar Sain & Ors Vs. Union of India & Ors [2000] INSC 439 (22 August 2000)
53.	R.D. Saxena Vs. Balram Prasad Sharma [2000] INSC 440 (22 August 2000)
54.	Jagdamba Prasad Shukla Vs. State of U.P. & Ors [2000] INSC 441 (22 August 2000)
55.	R.D. Saxena Vs. Balram Prasad Sharma [2000] INSC 442 (22 August 2000)
56.	Prabhudayal Birari Vs. M.P. Rajya Nagrik Aapurti Nigam Ltd. [2000] INSC 443 (22 August 2000)
57.	Rudra Kumar Sain & Ors Vs. Union of India & Ors [2000] INSC 444 (22 August 2000)
58.	State of Himachal Pradesh Vs. Mango Ram [2000] INSC 445 (24 August 2000)
59.	Thimmaiah & Ors Vs. Ningamma & ANR [2000] INSC 446 (25 August 2000)
60.	Bhuneshwar Prasad & ANR Vs. United Commercial Bank & Ors [2000] INSC 447 (25 August 2000)
61.	State of U.P. Vs. Indrajeet @ Sukhatha [2000] INSC 448 (25 August 2000)
62.	Ahmed Vs. State of Gujarat [2000] INSC 449 (25 August 2000)
63.	State of Karnataka Vs. The Registrar General, High Court of Karnataka [2000] INSC 450 (27 August 2000)
64.	National Insurance Company Ltd. Vs. Behari Lal & Ors [2000] INSC 451 (28 August 2000)
65.	Shyamdeo Pd. Singh Vs. Nawal Kishore Yadav [2000] INSC 452 (28 August 2000)
66.	Aligarh Muslim University & Ors Vs. Mansoor Ali Khan [2000] INSC 453 (28 August 2000)
67.	Special Officer and Competent Authority U.L.C. and Anr. Vs. P.S. Rao (28 August 2000)
68.	Sanjay Kumar Vs. State of Bihar and Ors. (28 August 2000)
69.	State of West Bengal Vs. Mir Mohammad Omar & Ors [2000] INSC 454 (29 August 2000)
70.	Electricity Employment Union Vs. Union of India & Ors [2000] INSC 455 (29 August 2000)
71.	The Quarry Owners Association Vs. The State of Bihar & Ors [2000] INSC 456 (29 August 2000)
72.	R. Balakrishna Pillai Vs. State of Kerala [2000] INSC 457 (30 August 2000)
73.	Church of God (Full Gospel) In India Vs. K.K.R. Majestic Colony Welfare Association & Ors [2000] INSC 458 (30 August 2000)
74.	Election Commission of India Through Secretary Vs. Ashok Kumar & Ors [2000] INSC 459 (30 August 2000)
75.	Sadashiv H. Patil Vs. Vithal D. Teke & Ors [2000] INSC 460 (31 August 2000)
76.	Manjushree Pathak Vs. The Assam Industrial Development Corporation Ltd. & Ors [2000] INSC 461 (31 August 2000)