APRIL 2000
1.	State of Rajasthan & Ors Vs. Anil Kumar Sunil Kumar & Party & ANR [2000] INSC 173 (3 April 2000)
2.	Prashant Kumar Shahi Vs. Ghaziabad Development Authority [2000] INSC 174 (3 April 2000)
3.	Deep Chand & Ors Vs. Mohan Lal [2000] INSC 175 (3 April 2000)
4.	State of Andhra Pradesh Vs. Manjeti Laxmi Kantha Rao & Ors [2000] INSC 176 (4 April 2000)
5.	A.K. Raghumani Singh & Ors Vs. Gopal Chandra Nath & Ors [2000] INSC 177 (4 April 2000)
6.	Sudarshan Nath & Ors Vs. The State of Punjab & Ors [2000] INSC 178 (4 April 2000)
7.	State of Andhra Pradesh Vs. Manjeti Laxmi Kantha Rao & Ors [2000] INSC 179 (4 April 2000)
8.	Allahabad Bank Vs. Canara Bank & ANR [2000] INSC 180 (4 April 2000)
9.	A.K. Raghumani Singh & Ors Vs. Gopal Chandra Nath & Ors [2000] INSC 181 (4 April 2000)
10.	Kuldeep Singh & Ors Vs. State of Rajasthan [2000] INSC 182 (4 April 2000)
11.	Wellington Associates Ltd. Vs. Mr. Kirit Mehta [2000] INSC 183 (4 April 2000)
12.	Anandi D.Jadhav Vs. Nirmala Ramchandra Kore & Ors [2000] INSC 184 (5 April 2000)
13.	Commissioner of Central Excise & Customs Vs. M/S Venus Castings (P) Ltd. [2000] INSC 185 (5 April 2000)
14.	Govind A. Mane & Ors Vs. State of Maharashtra & Ors [2000] INSC 186 (5 April 2000)
15.	State of Haryana & Ors Vs. Prem Singh & Ors C [2000] INSC 187 (5 April 2000)
16.	Commissioner of Sales Tax, Madhya Pradesh Vs. M/S Popular Trading Company, Ujjain [2000] INSC 188 (5 April 2000)
17.	T. Vijayan & Ors Vs. Div. Railway Manager & Ors [2000] INSC 189 (5 April 2000)
18.	Asokan Vs. State [2000] INSC 190 (5 April 2000)
19.	Preeti Mittal Vs. Gaganjotkaur Saira & Ors [2000] INSC 191 (5 April 2000)
20.	Commissioner of Central Excise & Customs Vs. M/S Venus Castings (P) Ltd. [2000] INSC 192 (5 April 2000)
21.	State of Haryana & Ors Vs. Prem Singh & Ors C [2000] INSC 193 (5 April 2000)
22.	Commissioner of Sales Tax, Madhya Pradesh Vs. M/S Popular Trading Company, Ujjain [2000] INSC 194 (5 April 2000)
23.	Mreeti Mittal Vs. Gaganjotkaur Saira & Ors [2000] INSC 195 (5 April 2000)
24.	Union of India Vs. Era Educational Trust & ANR [2000] INSC 196 (5 April 2000)
25.	Janba Vs. Smt. Gopikabai [2000] INSC 197 (6 April 2000)
26.	Narinder Singh & ANR Vs. State of Punjab [2000] INSC 198 (6 April 2000)
27.	Chinnama George & Ors Vs. N.K. Raju & ANR [2000] INSC 199 (6 April 2000)
28.	Janba (Dead) Through Lrs Vs. Smt. Gopikabai [2000] INSC 200 (6 April 2000)
29.	State of West Bengal Vs. Narayan K.Patodia [2000] INSC 201 (6 April 2000)
30.	Gurdeep Singh & Ors Vs. State of Punjab & Ors [2000] INSC 202 (7 April 2000)
31.	Collector of Central Excise, Baroda Vs. United Phosphorus Ltd. [2000] INSC 203 (7 April 2000)
32.	Rajendra Singh & Ors Vs. The State of Bihar [2000] INSC 204 (7 April 2000)
33.	Gurdeep Singh & Ors Vs. State of Punjab & Ors [2000] INSC 205 (7 April 2000)
34.	Comptroller & Auditor General of India & Ors Vs. Farid Sattar [2000] INSC 206 (7 April 2000)
35.	Collector of Central Excise, Baroda Vs. United Phosphorus Ltd. [2000] INSC 207 (7 April 2000)
36.	Comptroller & Auditor General of India & Ors Vs. Falid Saltar [2000] INSC 208 (7 April 2000)
37.	Union of India & Ors Vs. Smt. Sujatha Vedachalam & ANR [2000] INSC 209 (7 April 2000)
38.	Camilo Vaz Vs. State of Goa [2000] INSC 210 (10 April 2000)
39.	Dai-Ichi Karnataka Ltd. Vs. Union of India & Ors [2000] INSC 211 (11 April 2000)
40.	Ghulam Nabi War & ANR Vs. The State of N.C.T. of Delhi [2000] INSC 212 (11 April 2000)
41.	Gayatri Devi Pansari Vs. State of Orissa & Ors [2000] INSC 213 (11 April 2000)
42.	Edward Keventer Pvt. Ltd. Vs. Bihar State Agricultural Marketing Board & Ors [2000] INSC 214 (11 April 2000)
43.	Dai-Ichi Karnataka Ltd. Vs. Union of India & Ors [2000] INSC 215 (11 April 2000)
44.	State of U.P. Vs. Babu Ram [2000] INSC 216 (11 April 2000)
45.	Ghulam Nabi War & ANR Vs. The State of N.C.T. of Delhi [2000] INSC 217 (11 April 2000)
46.	Amresh Tiwari Vs. Lalta Prasad Dubey & ANR [2000] INSC 218 (11 April 2000)
47.	Ajaib Singh Vs. Vs [2000] INSC 219 (11 April 2000)
48.	Indian Overseas Bank Vs. I.O.B. Staff Canteen Workers Union & ANR [2000] INSC 220 (11 April 2000)
49.	Shambhu Murari Sinha Vs. Project & Development India & ANR [2000] INSC 221 (13 April 2000)
50.	R. Sarala Vs. T.S. Velu & Ors [2000] INSC 222 (13 April 2000)
51.	T. Vijayan & Ors Vs. Div. Railway Manager & Ors [2000] INSC 223 (15 April 2000)
52.	State Bank of India & Ors Vs. State Bank of India Canteen Employees Union(Bengal Circle) [2000] INSC 224 (17 April 2000)
53.	The Commissioner of Income-Tax, West Bengal-I, Calcutta. Vs. United Provinces Electric Supply Company [2000] INSC 225 (17 April 2000)
54.	Smt. Meena W/O Balwant Hemke Vs. The State of Maharashtra [2000] INSC 226 (17 April 2000)
55.	Jamnalal & Ors Vs. Radheshyam [2000] INSC 227 (18 April 2000)
56.	M/S V.H. Patel & Company & Ors Vs. Hirubhai Himabhai Patel & Ors [2000] INSC 228 (18 April 2000)
57.	Raghbir Singh Vs. State of Haryana [2000] INSC 229 (18 April 2000)
58.	Hiten P. Dalal Vs. Stardard Chartered Bank & Ors [2000] INSC 230 (18 April 2000)
59.	Union of India & ANR Vs. R.S. Sharma [2000] INSC 231 (18 April 2000)
60.	Balwant Kaur & ANR Vs. Chanan Singh & Ors [2000] INSC 232 (18 April 2000)
61.	M/S V.H. Patel & Company & Ors Vs. Hirubhai Himabhai Patel & Ors [2000] INSC 233 (18 April 2000)
62.	Raghbir Singh Vs. State of Haryana [2000] INSC 234 (18 April 2000)
63.	R.N. Dey & Ors Vs. Bhagyabati Pramanik & Ors [2000] INSC 235 (19 April 2000)
64.	M.Ramalinga Thevar Vs. State of Tamil Nadu & Ors [2000] INSC 236 (19 April 2000)
65.	Tamil Nadu Administrative Service Officers Association & ANR Vs. Union of India & Ors [2000] INSC 237 (19 April 2000)
66.	Trustees of Heh Nizams Pilgrimage Money Trust, Hyderabad Vs. The Commissioner of Income Tax, Andhra Pradesh, Hyderabad [2000] INSC 238 (20 April 2000)
67.	State of Haryana & Ors Vs. Smt. Santra [2000] INSC 239 (24 April 2000)
68.	Om Parkash Sharma Vs. Central Bureau of Investigation, Delhi [2000] INSC 240 (24 April 2000)
69.	Karnataka State Road Tpt. Corporation & ANR Vs. S. Manjunath [2000] INSC 241 (24 April 2000)
70.	Kunal Nanda Vs. Union of India & ANR [2000] INSC 242 (24 April 2000)
71.	Tata Engineering And Locomotive Co. Ltd. Vs. The State of Bihar & ANR [2000] INSC 243 (24 April 2000)
72.	Gantusa H. Baddi Vs. Meerabai G. Pai & Ors [2000] INSC 244 (24 April 2000)
73.	Union of India & ANR Vs. Charanjit S. Gill & Ors [2000] INSC 245 (24 April 2000)
74.	M.K.Shanmugam & ANR Vs. Union of India & Ors [2000] INSC 246 (25 April 2000)
75.	Chandra Prakash Shahi Vs. State of U.P. & Ors [2000] INSC 247 (25 April 2000)
76.	Dena Bank Vs. Bhikhabhai Prabhudas Parekh & Co. & Ors [2000] INSC 248 (25 April 2000)
77.	Asgar S. Patel & Ors Vs. U.O.I. & Ors [2000] INSC 249 (25 April 2000)
78.	Chandra Prakash Shahi Vs. State of U.P. & Ors [2000] INSC 250 (25 April 2000)
79.	State of Andhra Pradesh Vs. State of Karnataka & Ors [2000] INSC 251 (25 April 2000)
80.	Dena Bank Vs. Bhikhabhai Prabhudas Parekh & Co. & Ors [2000] INSC 252 (25 April 2000)
81.	M.K.Shanmugam & ANR Vs. Union of India & Ors [2000] INSC 253 (25 April 2000)
82.	Asgar S. Patel & Ors Vs. U.O.I. & Ors [2000] INSC 254 (25 April 2000)
83.	P.K. Abraham Tharakan Vs. State of Kerala & Ors [2000] INSC 255 (25 April 2000)
84.	Amresh Tiwari Vs. Lalta Prasad Dubey & ANR [2000] INSC 256 (25 April 2000)
85.	Kamal Kishore Vs. State of Himachal Pradesh [2000] INSC 257 (25 April 2000)
86.	Kuldeep Singh & Ors Vs. State of Rajasthan [2000] INSC 258 (25 April 2000)
87.	State of Karnataka Vs. State of Andhra Pradesh & Ors [2000] INSC 259 (25 April 2000)
88.	Dr. Parag Gupta Vs. University of Delhi & Ors [2000] INSC 260 (26 April 2000)
89.	Union Bank of India Vs. Official Liquidator H.C. of Calcutta & Ors [2000] INSC 261 (26 April 2000)
90.	P.V.Sundara Rajan & ANR Vs. Union of India & Ors [2000] INSC 262 (26 April 2000)
91.	Swaran Singh Vs. State of Punjab [2000] INSC 263 (26 April 2000)
92.	State of Andhra Pradesh Vs. Challa Ramkrishna Reddy & Ors [2000] INSC 264 (26 April 2000)
93.	Union of India Vs. Madras Tele. S.C. & S.T. Social Welfare Association [2000] INSC 265 (26 April 2000)
94.	Dr. Parag Gupta Vs. University of Delhi & Ors [2000] INSC 266 (26 April 2000)
95.	Swaran Singh Vs. State of Punjab [2000] INSC 267 (26 April 2000)
96.	Kans Raj Vs. State of Punjab & Ors [2000] INSC 268 (26 April 2000)
97.	Joseph S/O Kooveli Poulo Vs. State of Kerala [2000] INSC 269 (27 April 2000)
98.	Smt.Rita Devi & Ors Vs. New India Assurance Co.Ltd. & ANR [2000] INSC 270 (27 April 2000)
99.	Tamil Nadu Electricity Board Vs. Sumathi & Ors [2000] INSC 271 (27 April 2000)
100.	State of Bihar & Ors Vs. Kameshwar Prasad Singh & ANR [2000] INSC 272 (27 April 2000)
101.	Govt. of Andhra Pradesh & Ors Vs. Gudepu Sailoo & Ors [2000] INSC 273 (28 April 2000)
102.	Liaq Ahmed & Ors Vs. Shri Habeeb-Ur-Rehman [2000] INSC 274 (28 April 2000)