M/S
J.B.A. Printing Inks Limited Vs. Collector of Central Excise, New Delhi [1999]
INSC 369 (23 September 1999)
S P
Bharuacha,B N Kirpal,V N Khare,SSM Quadri,D P Mohapatro
D E R
These appeals may now be placed before a Division Bench which may decide them
in the light of the judgment in Collector of Central Excise, Baroda vs. M/s Cotspun Ltd.
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