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OCTOBER 1999
1.
Kamaksha Rai & Ors Vs. State of U.P [1999] INSC 377 (1 October 1999)
2.
Damodar Vs. State of Karnataka [1999] INSC 378 (1 October 1999)
3.
Sukhar Vs. State of Uttar Pradesh [1999] INSC 379 (1 October 1999)
4.
Union of India Vs. S.Muthyam Reddy [1999] INSC 380 (1 October 1999)
5.
Manzoor Ahmed Margray Vs. Gulam Hassan Aram & Ors [1999] INSC 381 (5 October 1999)
6.
U. Nilan Vs. Kannayyan [1999] INSC382 (5 October 1999)
7.
Kalpavruksha Charitable Trust Vs. Toshniwal Brothers (Bombay) [1999] INSC 383 (12 October 1999)
8.
Ramji Rai & Ors Vs. State of Bihar [1999] INSC384 (13 October 1999)
9.
Dwarika Prasad Satpathy Vs. Bidyut Prava Dixit & ANR [1999] INSC 385 (14 October 1999)
10.
Dr.(Mrs.) Sandhya Jain Vs. Dr. Subhash Garg & ANR [1999] INSC 386 (15 October 1999)
11.
Union of India & Ors Vs. Sadha Singh [1999] INSC 387 (25 October 1999)
12.
Hardwari Lal Vs. State of U.P. & Ors [1999] INSC 388 (27 October 1999)
13.
G. Venkateshwara Rao Vs. Union of India & Ors [1999] INSC 389 (28 October 1999)
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