MARCH    1999
1.	Manoj Vs. State of Madhya Pradesh [1999] INSC 54 (1 March 1999)
2.	The Commissioner of Income-Tax, Madras Vs. Kasturi And Sons Ltd. [1999] INSC 55 (6 March 1999)
3.	Eastern Chemical And Minerals Vs. Commissioner of Income Tax [1999] INSC 56 (9 March 1999)
4.	M/S. Saraswati Industrial Syndicate Ltd., Yamunanagar, Haryana Vs. The Commissioner of Income Tax, Haryana, Rohtak [1999] INSC 57 (10 March 1999)
5.	Om Prakash Agarwal & Ors Vs. Batara Behera & Ors [1999] INSC 58 (10 March 1999)
6.	M/S. Saketh India Limited & Ors Vs. M/S. India Securities Limited [1999] INSC 59 (10 March 1999)
7.	K.S. Subbiah P-Illai Vs. The Commissioner of Income Tax [1999] INSC 60 (10 March 1999)
8.	Ashwin Kumar K. Patel Vs. Upendra J. Patel & Ors [1999] INSC 61 (11 March 1999)
9.	Commissioner of Income-Tax, Trivandrum Vs. Relish Goods [1999] INSC 62 (11 March 1999)
10.	Betibai & Ors Vs. Nathooram & Ors [1999] INSC 63 (11 March 1999)
11.	Rajesh Bajaj Vs. State Nct of Delhi & Ors [1999] INSC 64 (12 March 1999)
12.	U.H. Jadhav & Ors Vs. Union of India & Ors [1999] INSC 65 (12 March 1999)
13.	L.C. Goyal Vs. Mrs. Suresh Joshi & Ors [1999] INSC 66 (12 March 1999)
14.	Virender S. Hooda & Ors Vs. State of Haryana & ANR [1999] INSC 67 (13 March 1999)
15.	Paparambaka Rosamma & Ors Vs. State of Andhra Pradesh [1999] INSC 68 (13 March 1999)
16.	State of Himachal Pradesh Vs. Jeet Singh [1999] INSC 69 (15 March 1999)
17.	V.Sudeer Vs. Bar Council of India & ANR [1999] INSC 70 (15 March 1999)
18.	Iswar Bhai C. Patel & Bachu Bhai Patel Vs. Harihar Behera & ANR [1999] INSC 71 (16 March 1999)
19.	Babu Verghese & Ors Vs. Bar Council of Kerala & Ors [1999] INSC 72 (16 March 1999)
20.	Shivaji University Vs. Bharti Vidyapeeth Through Joint Secretary & Ors [1999] INSC 73 (16 March 1999)
21.	Maktool Singh Vs. State of Punjab [1999] INSC 74 (17 March 1999)
22.	The Commissioner of Income-Tax Vs. M/S. Mysodet (P) Ltd., Bangalore [1999] INSC 75 (17 March 1999)
23.	K Leelavathy Bai & Ors Vs. P V Gangadharan & Ors [1999] INSC 76 (17 March 1999)
24.	Idhyadhar Vs. Mankikrao & ANR [1999] INSC 77 (17 March 1999)
25.	Baburam Vs. C C Jacob & Ors [1999] INSC 78 (18 March 1999)
26.	Commissioner of Income Tax Vs. Sirpur Paper Mills [1999] INSC 79 (18 March 1999)
27.	N.K. Ogle Vs. Sanwaldas @ Sanwalmal Ahuja [1999] INSC 80 (18 March 1999)
28.	K.Ramakrishnan Unnithan Vs. State of Kerala [1999] INSC 81 (18 March 1999)
29.	Stonecraft Enterprises Vs. Commissioner of Income Tax [1999] INSC 82 (18 March 1999)
30.	Delhi Financial Corporation Vs. B. B. Behel [1999] INSC 83 (19 March 1999)
31.	M/S Jagdish Rai & Brothers Vs. Union of India [1999] INSC 84 (19 March 1999)
32.	Delhi Development Authority Vs. Mr. Ravindra Mohan Aggarwal & ANR [1999] INSC 85 (19 March 1999)
33.	D. Ramachandran Vs. R.V. Janakiraman & Ors [1999] INSC 86 (19 March 1999)
34.	Vijayan @ Vijayakumar Vs. State Rep.By Inspector of Police [1999] INSC 87 (22 March 1999)
35.	Ferro Alloys Corpn. Ltd. & ANR Vs. U.O.I & Ors [1999] INSC 88 (22 March 1999)
36.	Dr. Uma Agarwal Vs. State of U.P. & ANR [1999] INSC 89 (22 March 1999)
37.	Universal Plast Limited Vs. Commissioner of Income Tax, Calcutta [1999] INSC 90 (23 March 1999)
38.	Chief Executive Officer Vs. Surendra Kumar Vakil & Ors [1999] INSC 91 (23 March 1999)
39.	Balwant Singh Vs. State of Haryana & Ors [1999] INSC 92 (23 March 1999)
40.	Akmal Ahmad Vs. State of Delhi [1999] INSC 93 (24 March 1999)
41.	Kochkunju Nair Vs. Koshy Alexander & Ors [1999] INSC 94 (24 March 1999)
42.	The Hindustan Vidyut Products Ltd. Vs. State of Rajasthan & Ors [1999] INSC 95 (24 March 1999)
43.	Ram Kishore Gupta Vs. State of Uttar Pradesh & Ors [1999] INSC 96 (24 March 1999)
44.	State of Orissa & Ors Vs. Sri Kishore Chandra Samal & Ors [1999] INSC 97 (24 March 1999)
45.	Workmen of M/S Birla Textiles Vs. Shri K.K.Birla & Ors [1999] INSC 98 (24 March 1999)
46.	Akmal Ahmad Vs. State of Delhi [1999] INSC 99 (24 March 1999)
47.	Commissioner of Income-Tax, Bangalore Vs. Venkateswara Hatcheries (P) Ltd. [1999] INSC 100 (24 March 1999)
48.	Indian Drugs & Pharm. Ltd. & Ors Vs. Punjab Drugs Manufacturers Association & Ors [1999] INSC 101 (26 March 1999)
49.	State of Tamil Nadu & ANR Vs. Board of Trustee of The Port of Madras [1999] INSC 102 (26 March 1999)
50.	Satwant Singh Sodhi Vs. State of Punjab & Ors [1999] INSC 103 (26 March 1999)
51.	Lachhman Singh Vs. Versus Raja Ram Singh & Ors [1999] INSC 104 (30 March 1999)
52.	Grid Corporation of Orissa Ltd. & ANR Vs. Balasore Technical School [1999] INSC 105 (30 March 1999)
53.	State of J&K Vs. Shiv Ram Sharma & Ors [1999] INSC 106 (30 March 1999)
54.	M/S Baghopuri M.M.Sambal Samiti Vs. State of Assam & Ors [1999] INSC 107 (30 March 1999)
55.	Capt.M. Paul Anthony Vs. Bharat Gold Mines Ltd. & ANR [1999] INSC 108 (30 March 1999)
56.	T.C. Mathai & ANR Vs. The District & Sessions Judge, Thiruvananthapuram, Kerala [1999] INSC 109 (31 March 1999)
57.	Manju Ramesh Nahar Vs. Union of India & Ors [1999] INSC 110 (31 March 1999)
58.	State of Himachal Pradesh Vs. Raja Mahendra Pal & Ors [1999] INSC 111 (31 March 1999)
59.	Manju Ramesh Nahar Vs. Union of India & Ors [1999] INSC 112 (31 March 1999)
60.	Suresh Singh & Ors Vs. State of Haryana [1999] INSC 113 (31 March 1999)
61.	S. Hanumantha Rao Vs. S. Ramani [1999] INSC 114 (31 March 1999)
62.	Kumuch Lal Vs. State of U.P [1999] INSC 115 (31 March 1999)
63.	R. Rathinavel Chettiar & ANR Vs. Sivaraman & Ors [1999] INSC 116 (31 March 1999)
64.	Aravinda Paramila Works Vs. Commissioner of Income Tax [1999] INSC 117 (31 March 1999)