JULY   1999
1.	Sri Bhagwan Samardha Sreepada & Ors Vs. State of Andhra Pradesh & Ors [1999] INSC 219 (15 July 1999)
2.	Pon Adithan Vs. Deputy Director, Narcotics Control Bureau, Madras [1999] INSC 220 (16 July 1999)
3.	The Board of Trustees For The Visakhapatnam Port Trust Vs. The State of Andhra Pradesh & Ors [1999] INSC 221 (17 July 1999)
4.	M/S. Lokmat Newspapers Pvt. Ltd. Vs. Shankarprasad [1999] INSC 222 (19 July 1999)
5.	Mohd.Zahid Vs. State of Tamil Nadu [1999] INSC 223 (20 July 1999)
6.	The State of Punjab Vs. Baldev Singh [1999] INSC 224 (21 July 1999)
7.	M.C. Mehta Vs. Union of India & Ors [1999] INSC 225 (22 July 1999)
8.	Rajathi Vs. C. Ganesan [1999] INSC 226 (22 July 1999)
9.	Arun Shankar Shukla Vs. State of Uttar Pradesh & Ors [1999] INSC 227 (23 July 1999)
10.	M.I. Builders Pvt. Ltd. Vs. Radhey Shyam Sahu & Ors [1999] INSC 228 (26 July 1999)
11.	Food Corporation of India Vs. Municipal Committee, Jalalabad & ANR [1999] INSC 229 (27 July 1999)
12.	Food Corporation of India Vs. The Sub-Collector, Narsapur & Ors [1999] INSC 230 (27 July 1999)
13.	The State of Kerala & ANR Vs. The Pullangode Rubber & Produce Co. Ltd. [1999] INSC 231 (27 July 1999)
14.	East City Defence Personnel Welfare Association Vs. State of A.P. & Ors [1999] INSC 232 (27 July 1999)
15.	Shiv Sarup Gupta Vs. Dr. Mahesh Chand Gupta [1999] INSC 233 (30 July 1999)
16.	Prem Narayan Barchhiha Vs. Hakimuddin Saifi [1999] INSC 234 (31 July 1999)