JANUARY    1999
1.	Prof. S.A. Siddiqui Vs. Prof. M. Wajid Khan & Ors [1999] INSC 1 (11 January 1999)
2.	R.Janardhana Rao Vs. G.Lingappa [1999] INSC 2 (12 January 1999)
3.	State of Orissa Vs. Shr. B.K.Routray [1999] INSC 3 (12 January 1999)
4.	P. Veerasamy. Vs. The Official Assignee High Court, Madras [1999] INSC 4 (12 January 1999)
5.	Subhash Chandra Vs. State of Uttar Pradesh & Ors C [1999] INSC 5 (12 January 1999)
6.	Secunderabad Hyderabad Hotel Owners Association & Ors Vs. Hyderabad Municipal Corporation, Hyderabad & ANR [1999] INSC 6 (20 January 1999)
7.	Apparel Export Promotion Council Vs. A.K. Chopra [1999] INSC 7 (20 January 1999)
8.	Ram Lal & ANR Vs. State of Jammu & Kashmir [1999] INSC 8 (25 January 1999)
9.	Jagdish Yadav Vs. State of Bihar [1999] INSC 9 (27 January 1999)
10.	Dr. (Sushri) Rajni Bala Agrawal, Vs. Lalit Narain Mithila University Darbhanga (Bihar) & Ors [1999] INSC 10 (27 January 1999)
11.	A.P. Pollution Control Board Vs. Prof.M.V.Nayudu (Retd.) & Ors [1999] INSC 11 (27 January 1999)
12.	Mohan Singh & ANR Vs. State of M.P [1999] INSC 12 (28 January 1999)
13.	M/S. Marshall Sons & Co.(I) Ltd. Vs. M/S.Sahi Oretrans (P) Ltd. & ANR [1999] INSC 13 (29 January 1999)