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FEBRUARY 1999
1.
Rajendra Rai Vs. State of Bihar [1999] of 14 (2 February 1999)
2.
Indian Airports Employees Union Vs. Ranjan Chatterjee & ANR [1999] of 15 (2 February 1999)
3.
Karnataka Lokopayogi Ilaka Tantrika, Sahayak Noukarara Sangh Vs. The State of Karnataka & ANR [1999] of 16 (3 February 1999)
4.
V.S. Palanichamy Chettiar Firm Vs. C. Alagappan & ANR [1999] of 17 (3 February 1999)
5.
Shri R.V. Lyngdoh Vs. State (Delhi) Spl. Establishment [1999] of 18 (4 February 1999)
6.
Harsh Pratap Sisodia Vs. Union of India & Ors [1999] of 19 (5 February 1999)
7.
Prem Dass Vs. Income Tax Officer [1999] of 20 (9 February 1999)
8.
Rakesh Kumar Vs. Sunil Kumar [1999] of 21 (9 February 1999)
9.
Shivgonda Anna Patil & Ors Vs. State of Maharashtra & Ors [1999] of 22 (9 February 1999)
10.
Suleman & ANR Vs. State of Delhi Thr. Secretry [1999] of 23 (10 February 1999)
11.
Bileshwar Khan Udyog Khedut Shahakari Vs. Union of India & ANR [1999] of 24 (10 February 1999)
12.
Dipti Prakash Banerjee Vs. Satvendra Nath Bose National Centre For Basic Sc., Calcutta [1999] of 25 (10 February 1999)
13.
Mithulal Balaprasad Tiwari Vs. Shankar Bhimaji Shinde [1999] of 26 (11 February 1999)
14.
Rajendra Kumar Sitaram Pande & Ors Vs. Uttam & ANR [1999] of 27 (11 February 1999)
15.
State of Kerala & ANR Vs. Puttumana Illath Jathavedan Namboodiri [1999] of 28 (11 February 1999)
16.
Azizuddin Vs. The Board of Revenue & Ors [1999] of 29 (12 February 1999)
17.
Punjab State Electricity Board & ANR Vs. Shri Jasbir Singh [1999] of 30 (12 February 1999)
18.
Madan Mohan Choudhary Vs. The State of Bihar & Ors [1999] of 31 (12 February 1999)
19.
Badni & Ors Vs. Siri Chand & Ors [1999] of 32 (15 February 1999)
20.
Mathew M.Tomas & Ors Vs. Commissioner of Income Tax [1999] of 33 (16 February 1999)
21.
Vijayan Rajan Vs. State of Kerala [1999] of 34 (16 February 1999)
22.
Hindu Public & ANR Vs. Rajdhani Puja Samithee & Ors [1999] of 35 (16 February 1999)
23.
The State of Rajasthan Vs. Mojor Singh & Ors [1999] of 36 (17 February 1999)
24.
Ms. Githa Hariharan & ANR Vs. Reserve Bank of India & ANR [1999] of 37 (17 February 1999)
25.
State of Kerala & Ors Vs. O.C.Kuttan & Ors [1999] of 38 (17 February 1999)
26.
Food Corporation of India Vs. M/S. Evdomen Corporation [1999] of 39 (17 February 1999)
27.
State of Karnataka Vs. The Management of Ksrtc & ANR [1999] of 40 (18 February 1999)
28.
Bharat Barrel And Drum Manufacturing Company Vs. Amin Chand Payrelal [1999] of 41 (18 February 1999)
29.
Ram Bai Vs. Commissioner of Income-Tax [1999] of 42 (18 February 1999)
30.
Savita Devi Vs. District Judge, Gorakhpur & Ors [1999] of 43 (18 February 1999)
31.
Rabindra Kumar Nayak Vs. Collector, Mayurbhanj, Orissa & Ors [1999] of 44 (19 February 1999)
32.
M.Krishna Vs. State of Karnataka [1999] of 45 (19 February 1999)
33.
Sreekumar Mukherjee Vs. Zuinel Abedin & Ors [1999] of 46 (19 February 1999)
34.
State of U.P. Vs. Ranjit Singh [1999] of 47 (19 February 1999)
35.
All India Federation of Central Excise Vs. Union of India & Ors [1999] of 48 (22 February 1999)
36.
Smt. Beni Bai Vs. Raghubir Prasad [1999] of 49 (24 February 1999)
37.
Sri Uma Ballav Rath Vs. Sri Maheshwar Mohanty & Ors [1999] of 50 (25 February 1999)
38.
Jiwan Dass Vs. State of Haryana [1999] of 51 (26 February 1999)
39.
Jiwan Dass, Mittar Pal Yadav Vs. State of Haryana [1999] of 52 (26 February 1999)
40.
Taherakhatoon Vs. Salambin Mohammad [1999] of 53 (26 February 1999)
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