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DECEMBER   1999

1. Collector of Customs Vs. M/S. Modi Rubber Ltd. [1999] INSC 407 (1 December 1999)
2. Mamo & ANR Vs. Committee of Management Shri Gurdwara Gainb & Ors [1999] INSC 408 (1 December 1999)
3. State of West Bengal . Vs. Rashmoy Das & Ors [1999] INSC 409 (1 December 1999)
4. Election Commission of India & ANR Vs. Dr. Manmohan Singh & Ors [1999] INSC 410 (1 December 1999)
5. New India Assurance Company Vs. Shri Satpal Singh & Ors [1999] INSC 411 (2 December 1999)
6. Geetha Vs. State of Karnataka [1999] INSC 412 (2 December 1999)
7. Aehok Kumar Vs. State of Haryana [1999] INSC 413 (2 December 1999)
8. Duncans Industries Ltd. Vs. State of U.P. & Ors [1999] INSC 414 (3 December 1999)
9. State of Punjab Vs. Vilasrao D. Deshmukh [1999] INSC 415 (3 December 1999)
10. Collector of Customs Vs. Reliance Industries I ,Td [1999] INSC 416 (7 December 1999)
11. M/S Hyderabad Asbestos Cement Products & ANR Vs. Union of India & Ors [1999] INSC 417 (7 December 1999)
12. Indira Sawhney Vs. Union of India & Ors [1999] INSC 418 (13 December 1999)
13. B.K-Narayana Pillai Vs. Pararneswaran Pillai & ANR [1999] INSC 419 (13 December 1999)
14. Mehar Singh & Ors Vs. Shiromani Gurudwara Prabandhak Committee [1999] INSC 420 (14 December 1999)
15. Indian Farmers Fertilizers Co-Operative Ltd. Ahmedabad Vs. Union of India & Ors [1999] INSC 421 (14 December 1999)
16. M/S. Mohan Meakin Ltd. Vs. The Commissioner of Central Excise, Kochi [1999] INSC 422 (14 December 1999)
17. C.Gangacharan Vs. C. Narayanan [1999] INSC 423 (14 December 1999)
18. Regional Provident Fund Commissioner Vs. Shiv Kumar Joshi [1999] INSC 424 (14 December 1999)
19. H.V. Jayaram Vs. Industrial Credit And Investment Corporation of India Ltd. [1999] INSC 425 (15 December 1999)
20. High Court of Judicature At Allahabad Vs. Sarnam Singh & ANR [1999] INSC 426 (15 December 1999)
21. H.V. Java Ram Vs. Industrial Credit And Investment Corporation of India Ltd. [1999] INSC 427 (15 December 1999)
22. Mohd. Anwar Vs. State of Delhi [1999] INSC 428 (17 December 1999)
23. Shree Digvijay Cement Co. Ltd.& Ors Vs. State of Rajasthan & Ors [1999] INSC 429 (17 December 1999)
24. Delhi Development Authority Vs. Skipper Construction Co.(P) Ltd. & Ors [1999] INSC 430 (17 December 1999)
25. Satnam Singh Vs. State of Rajasthan [1999] INSC 431 (17 December 1999)
26. Digvijay Cement Co. Ltd. and Ors. Vs. State of Rajasthan and Ors. (17 December 1999)




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