AUGUST   1999
1.	R.E.M.S. Abdul Hameed Vs. Govindaraju & Ors [1999] INSC 235 (1 August 1999)
2.	M/S.Style (Dress Land) Vs. Union Territory Chandigarh & ANR [1999] INSC 236 (1 August 1999)
3.	Ion Exchange (India) Ltd. Vs. Collector of Central Excise, Baroda [1999] INSC 237 (2 August 1999)
4.	M/S India Photographic Co. Ltd. Vs. H.D. Shourie [1999] INSC 238 (3 August 1999)
5.	Prem Narayan Barchhiha Vs. Hakimuddin Saifi [1999] INSC 239 (3 August 1999)
6.	Common Cause, A Registered Society Vs. Union of India & Ors [1999] INSC 240 (3 August 1999)
7.	Jogendra Nahak & Ors Vs. State of Orissa & Ors [1999] INSC 241 (4 August 1999)
8.	Sudha Agrawal Vs. Xth Addl. District Judge [1999] INSC 242 (4 August 1999)
9.	Mudigonda Chandra Mouli Sastry Vs. Bhimanepalli Bikshalu & Ors [1999] INSC 243 (4 August 1999)
10.	Notified Area Committee Nangal Township Vs. Bhakra Management Board, Chandigarh & Ors [1999] INSC 244 (4 August 1999)
11.	Shripatrao Vs. State of Maharastra [1999] INSC 245 (4 August 1999)
12.	Nathu Vs. The State of Maharashtra [1999] INSC 246 (4 August 1999)
13.	Kalavakurti Venkata Subbaiah Vs. Bala Gurappagari Guruvi Reddy [1999] INSC 247 (5 August 1999)
14.	The Consumer Action Group Vs. Cadbury's (India) Ltd. & ANR [1999] INSC 248 (6 August 1999)
15.	Umar Abdul Sakoor Sorathia Vs. Intelligence Officer, Narcotic Control Bureau [1999] INSC 249 (6 August 1999)
16.	Zunjarrao Bhikaji Nagarkar Vs. U.O.I. & Ors [1999] INSC 250 (6 August 1999)
17.	P. Nallammal Vs. State Rep. By Inspector of Police [1999] INSC 251 (9 August 1999)
18.	R P Kapur Vs. Union of India & Ors [1999] INSC 252 (9 August 1999)
19.	Karnataka Board of Wakf Vs. Anjuman-E-Ismail Madris-Un-Niswan [1999] INSC 253 (10 August 1999)
20.	State of Kerala Vs. Aravind Ramakant Modawdakar & Ors [1999] INSC 254 (10 August 1999)
21.	Dr.Preeti Srivastava,Dr.Sadhna Devi,Dr.Ashutosh Agrawal. Vs. The State of Madhya Pradesh & Ors [1999] INSC 255 (10 August 1999)
22.	The Belsund Sugar Co. Ltd. Vs. The State of Bihar & Ors [1999] INSC 256 (10 August 1999)
23.	Dr. Preeti Srivastava & ANR Vs. The State of Madhya Pradesh & Ors [1999] INSC 257 (10 August 1999)
24.	Sovintorg (India )Ltd. Vs. State Bank of India, New Delhi [1999] INSC 258 (11 August 1999)
25.	Syed Dastagir Vs. T.R. Gopalakrishnasetty [1999] INSC 259 (11 August 1999)
26.	P.K.Vasudeva & ANR Vs. Zenobia Bhanot [1999] INSC 260 (11 August 1999)
27.	R. Balasubramanian Vs. Smt. Vijayalakshmi Balasumbramanian [1999] INSC 261 (11 August 1999)
28.	T. Hamza Vs. The State of Kerala [1999] INSC 262 (11 August 1999)
29.	Collector of Central Excise, Pune Vs. Dai Ichi Karkaria Ltd. [1999] INSC 263 (11 August 1999)
30.	T. Hamza Vs. The State of Kerala [1999] INSC 264 (11 August 1999)
31.	Pradeep Kumar Jain Vs. Citibank & ANR [1999] INSC 265 (12 August 1999)
32.	United India Insurance Vs. Ajmer Singh Cotton & General Mills & Ors [1999] INSC 266 (12 August 1999)
33.	Ladu Ram Vs. Ganesh Lal [1999] INSC 267 (12 August 1999)
34.	Lata Construction & Ors Vs. Dr. Rameshchandra Ramniklal Shah & ANR [1999] INSC 268 (12 August 1999)
35.	Smt. Ramkubai Since & Ors Vs. Hajarimal Dhokalchand Chandak & Ors [1999] INSC 269 (13 August 1999)
36.	Rais Ahmad Vs. State of U.P. & Ors [1999] INSC 270 (13 August 1999)
37.	Sophia Gulam Mohd. Bham Vs. State of Maharashtra & Ors [1999] INSC 271 (13 August 1999)
38.	Nagpur Improvement Trust Vs. Yadaorao Jagannath Kumbhare & Ors [1999] INSC 272 (13 August 1999)
39.	State of Orissa Vs. Arjun Das Agrawal ANR [1999] INSC 273 (13 August 1999)
40.	Shri Balbir Singh Vs. State of H.P. & Ors [1999] INSC 274 (14 August 1999)
41.	J.Jermons Vs. Aliammal & Ors [1999] INSC 275 (16 August 1999)
42.	Madan Singh Shekhawat Vs. Union of India & Ors [1999] INSC 276 (17 August 1999)
43.	Gobind Sugar Mills Ltd. Vs. State of Bihar & Ors [1999] INSC 277 (17 August 1999)
44.	Kishan Lal Vs. State of Rajasthan [1999] INSC 278 (17 August 1999)
45.	Dandu Lakshmi Reddy Vs. State of A.P [1999] INSC 279 (17 August 1999)
46.	The Superintending Engineer Upper Sileru & ANR Vs. The Commissioner of Income Tax, A.P [1999] INSC 280 (17 August 1999)
47.	Colgate Palmolive (India) Ltd. Vs. Hindustan Lever Ltd. [1999] INSC 281 (18 August 1999)
48.	P.K. Shastri Vs. State of M.P. & Ors [1999] INSC 282 (19 August 1999)
49.	Oriental Insurance Co. Ltd. Vs. Sony Cheriyan [1999] INSC 283 (19 August 1999)
50.	Davis Vs. Sebastian [1999] INSC 284 (19 August 1999)
51.	Balbir Singh Vs. State of Punjab [1999] INSC 285 (19 August 1999)
52.	Usha Ahuja Vs. State of Haryana & Ors [1999] INSC 286 (20 August 1999)
53.	Dharmarathmakara R .A. Ramaswamy Mudaliar Ed. Institution Vs. The Educational Tribunal & ANR [1999] INSC 287 (20 August 1999)
54.	Delhi Administration Vs. Gurdip Singh Uban & Ors [1999] INSC 288 (20 August 1999)
55.	Ram Kumar Agarwal & ANR Vs. Thawar Das [1999] INSC 289 (20 August 1999)
56.	Bharat Petroleum Corporation Ltd. & ANR Vs. Balakrishnan Nambiar [1999] INSC 290 (20 August 1999)
57.	Union Territory Chandigarh & ANR Vs. Ram Chander & Sons & Ors [1999] INSC 291 (22 August 1999)
58.	R.Gandhi Vs. U.O.I. & ANR [1999] INSC 292 (23 August 1999)
59.	Abdul Kuddus Mondal & Ors Vs. State of Assam & ANR [1999] INSC 293 (23 August 1999)
60.	Resham Singh Vs. Raghbir Singh & ANR [1999] INSC 294 (23 August 1999)
61.	The Paper Products Ltd. Vs. Commissioner of Central Excise [1999] INSC 295 (24 August 1999)
62.	Narender Kumar Jain Vs. State of Gujarat & ANR [1999] INSC 296 (24 August 1999)
63.	Mr.France B.Martins & ANR Vs. Mrs. Mafalda Maria Teresa Rodrigues [1999] INSC 297 (24 August 1999)
64.	M/S.Vikas Motors Ltd. Vs. Dr.P.K. Jain [1999] INSC 298 (24 August 1999)
65.	S. Thangappan Vs. P. Padmavathy [1999] INSC 299 (24 August 1999)
66.	Kapildeo Prasad Sah & Ors Vs. State of Bihar & Ors [1999] INSC 300 (25 August 1999)
67.	Malik Brothers Vs. Narendra Dadhich & Ors [1999] INSC 301 (25 August 1999)
68.	Mahesh Balmiki @ Munna Vs. State of Madhya Pradesh [1999] INSC 302 (27 August 1999)
69.	A.Robert Vs. The United Insurance Co. Ltd. [1999] INSC 303 (27 August 1999)
70.	The State of J & K & ANR Vs. Dev Dutt Pandit [1999] INSC 304 (27 August 1999)
71.	Graphite India Ltd. & ANR Vs. Durgapur Projects Ltd. & Ors [1999] INSC 305 (27 August 1999)
72.	K.R. Patel Vs. Commissioner of Income Tax [1999] INSC 306 (27 August 1999)
73.	Shiv Kumar Vs. Hukam Chand & ANR [1999] INSC 307 (30 August 1999)
74.	State of U.P & ANR Vs. Ram Krishna & ANR [1999] INSC 308 (30 August 1999)
75.	The Industrial Credit & Investment Corporation of India Ltd Vs. Karnataka Ball Bearings Corpn. Ltd. & Ors [1999] INSC 309 (31 August 1999)
76.	M.C. Mehta Versus Vs. Union of India & Ors [1999] INSC 310 (31 August 1999)
77.	T.K. Latika Vs. Seth Karsandas Jamnadas [1999] INSC 311 (31 August 1999)
78.	T. Sivasubramaniam & Ors Vs. Kasinath Pujari & Ors [1999] INSC 312 (31 August 1999)