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APRIL    1999

1. Shri Aklu Ram Mahto Vs. Shri Rajendra Mahto [1999] INSC 118 (1 April 1999)
2. State of Kerala & Ors Vs. V.R.Kalliyanikutty & ANR [1999] INSC 119 (1 April 1999)
3. Rajasthan Agricultural University Vs. Ram Krishna Vyas [1999] INSC 120 (3 April 1999)
4. Secretary, H.S.E.B. Vs. Suresh & Ors [1999] INSC 121 (4 April 1999)
5. Steel Authority of India Ltd. Vs. State of M.P. & Ors [1999] INSC 122 (5 April 1999)
6. Nitrangshu Roy Choudhary & Ors Vs. Union of India & Ors [1999] INSC 123 (5 April 1999)
7. Manoj Vs. State of Madhya Pradesh [1999] INSC 124 (5 April 1999)
8. K.Bhagirathi G.Shenoy & Ors Vs. Kp Ballakuraya & ANR [1999] INSC 125 (6 April 1999)
9. Mishri Lal Vs. Dhirendra Nath & Ors [1999] INSC 126 (6 April 1999)
10. V.M. Chandra Vs. Union of India & Ors [1999] INSC 127 (6 April 1999)
11. Rahul Subodh Windoors Limited. Vs. A.K. Menon & ANR [1999] INSC 128 (6 April 1999)
12. Sikander @ Mohd. Safiq Vs. The State [1999] INSC 129 (6 April 1999)
13. Mitrangshu Roy Choudhary & Ors Vs. Union of India & Ors [1999] INSC 130 (6 April 1999)
14. V.G. George Vs. Indian Rare Earths Ltd. Si ANR [1999] INSC 131 (8 April 1999)
15. Union of India Vs. The Lord Krishna Sugar Mills [1999] INSC 132 (8 April 1999)
16. Manoj @ Bhau & Ors Vs. State of Maharashtra [1999] INSC 133 (8 April 1999)
17. United Bank of India Vs. The Debts Recovery Tribunal & Ors [1999] INSC 134 (8 April 1999)
18. Smt. Sukhdei Vs. Bairo & Ors [1999] INSC 135 (9 April 1999)
19. State of Maharashtra & Ors Vs. Chhaya & Ors [1999] INSC 136 (9 April 1999)
20. Yunus Ali Sha Vs. Mohamed Abdul Kalam & Ors [1999] INSC 137 (9 April 1999)
21. Orissa State Warehousing Corporation Vs. Commissioner of Income Tax [1999] INSC 138 (11 April 1999)
22. Jagdish Dutt & ANR Vs. Dharam Pal & Ors [1999] INSC 139 (12 April 1999)
23. M/S Cipla Ltd. & Ors Vs. Ripu Daman Bhanot & ANR [1999] INSC 140 (12 April 1999)
24. Shri Rajat Baran Roy Vs. State of West Bengal & Ors [1999] INSC 141 (13 April 1999)
25. Ahmed Bin Salam Vs. State of Andhra Pradesh [1999] INSC 142 (13 April 1999)
26. Allahabad Bank Vs. Bengal Paper Mills Co. Ltd. & Ors [1999] INSC 143 (13 April 1999)
27. Ahmed Bin Salam Vs. State of Andhra Pradesh [1999] INSC 144 (13 April 1999)
28. State Through Supdtt, Central Jail,N.Delhi Vs. Charulata Joshi & ANR [1999] INSC 145 (13 April 1999)
29. Lal Woolen & Silk Mills (P) Ltd. Vs. The Collector of Central Excise, Chandigarh [1999] INSC 146 (13 April 1999)
30. S.M. Jahubar Sathik Vs. State of Tamil Nadu & Ors [1999] INSC 147 (13 April 1999)
31. Siddique & Ors Vs. State of U.P [1999] INSC 148 (15 April 1999)
32. Commissioner of Income Tax, Karnataka Vs. Sterling Foods, Mangalore [1999] INSC 149 (15 April 1999)
33. Union of India & Ors Vs. No. 664950 Im Havildar/Cierk Sc Bagari [1999] INSC 150 (15 April 1999)
34. T.M. Jacob Vs. C. Poulose & Ors [1999] INSC 151 (15 April 1999)
35. Siddique & Ors Vs. State of U.P [1999] INSC 152 (15 April 1999)
36. T.M. Jacob Vs. C. Poulose & Ors. (15 April 1999)
37. Dalmia Cement Ltd., Rajasthan Vs. Commissioner of Income Tax [1999] INSC 153 (16 April 1999)
38. State of Haryana & Ors Vs. S.K. Singhal [1999] INSC 154 (16 April 1999)
39. Jasbir Singh Vs. Lt. Governor, Delhi & ANR [1999] INSC 155 (16 April 1999)
40. State of Andhra Pradesh Vs. K.V.L. Narasimha Rao & Ors [1999] INSC 156 (19 April 1999)
41. Pawan Kumar Gupta Vs. Rochiram Nagdeo [1999] INSC 157 (20 April 1999)
42. Pushpa Aggarwal Vs. U.P.S.C. & Ors [1999] INSC 158 (20 April 1999)
43. Raja Somasekhar Chikka & ANR Vs. M. Paduravatamma & Ors [1999] INSC 159 (22 April 1999)
44. State of Rajasthan & ANR Vs. M/S. Mahaveer Oil Industries & Ors [1999] INSC 160 (22 April 1999)
45. State of U.P. Vs. Laeeq [1999] INSC 161 (22 April 1999)
46. Brij Raj Singh & Ors Vs. Sewak Ram & ANR [1999] INSC 162 (22 April 1999)
47. Oil & Natural Gas Commission Vs. M/S Mc Clelland Engineers S.A [1999] INSC 163 (23 April 1999)
48. Shri Alvaro Noronha Ferriera & ANR Vs. Union of India & Ors [1999] INSC 164 (23 April 1999)
49. P. Navin Kumar & Ors Vs. Bombay Municipal Corporation & Ors [1999] INSC 165 (26 April 1999)
50. The Gujarat Agro Industries Co. Ltd. Vs. Municipal Corporation of City of Ahmedabad & Ors [1999] INSC 166 (26 April 1999)
51. Nepc Micon Limited & Ors Vs. Magma Leasing Limited [1999] INSC 167 (26 April 1999)
52. M/S. Vvs Sugars Vs. Govt. of Andhra Pradesh & Ors [1999] INSC 168 (28 April 1999)
53. Ahamed Mohaideen Zabbar Vs. State of Tamil Nadu & Ors [1999] INSC 169 (28 April 1999)
54. Dattatraya Laxman Kamble Vs. Abdul Rasul Moulali Kotkunde & ANR [1999] INSC 170 (28 April 1999)
55. M/S. Vvs Sugars Vs. Govt. of Andhra Pradesh & Ors [1999] INSC 171 (28 April 1999)
56. V.V.S. Sugars Vs. Govt. of Andhra Pradesh and Ors. (28 April 1999)
57. Handloom House Ernakulam Vs. Regional Director, Esi [1999] INSC 172 (29 April 1999)
58. Union of India & Ors Vs. M.V. Valliappan & Ors [1999] INSC 173 (29 April 1999)




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