SEPTEMBER   1998
1.	U.P.State Road Transport Corpn. Vs. Regopma Transport Authority & Ors [1998] INSC 438 (1 September 1998)
2.	U.P.State Road Transport Corpn. Lucknow Vs. Sanjeev Kumar & Ors [1998] INSC 439 (1 September 1998)
3.	Jagdish Budhroji Purohit Vs. State of Maharashtra [1998] INSC 440 (1 September 1998)
4.	Lashkari Ram & Ors Vs. Mast Ram Tanta & ANR [1998] INSC 441 (1 September 1998)
5.	Sheel Chand Vs. Prakash Chand [1998] INSC 442 (1 September 1998)
6.	M.S. Bindra Vs. Union of India & Ors [1998] INSC 443 (1 September 1998)
7.	Mohan Singh Vs. Late Amer Singh [1998] INSC 444 (1 September 1998)
8.	Muthaiah Sekhar Vs. Nesamony Tpt. Corporation Ltd. & ANR [1998] INSC 445 (1 September 1998)
9.	Samee Khan Vs. Bindu Khan [1998] INSC 446 (1 September 1998)
10.	C.K. Antony & Ors Vs. B. Muraleedharan & Ors [1998] INSC 447 (1 September 1998)
11.	Samir Chanda Vs. Managing Director, Assam State Tpt. Corpn [1998] INSC 448 (1 September 1998)
12.	U.P. State Road Transport Corpn. Vs. Regopma Transport Authority & Ors [1998] INSC 449 (1 September 1998)
13.	U.P. State Road Transport Corpn., Lucknow Vs. Sanjeev Kumar & Ors [1998] INSC 450 (1 September 1998)
14.	Vinay Balalchandra Joshi Vs. Registrar General Supreme Court To India & ANR [1998] INSC 451 (2 September 1998)
15.	Baij Nath Sharma Vs. Hon'ble Rajasthan High Court At Jodhpur & ANR [1998] INSC 452 (2 September 1998)
16.	M/S D.L.F. Universal Ltd. Vs. Prof.A.Lakshmi Sagar & Ors [1998] INSC 453 (2 September 1998)
17.	Chief Commissioner (Admn.) & Commissioner of Income-Tax, Vs. K.C. Sharma & Ors [1998] INSC 454 (2 September 1998)
18.	Sajjan Singh, Dule Singh & ANR Vs. State of Madhya Pradesh [1998] INSC 455 (2 September 1998)
19.	Yogesh Chandra Joshi Vs. State of Uttar Pradesh & Ors. (02 September 1998)
20.	Sayar Puri Vs. State of Rajasthan (02 September 1998)
21.	T.L. Thathachariar, Vs. The Commissioner, H.R.C.E. & Ors. (02 September 1998)
22.	Jagbir & ANR Vs. State of Punjan [1998] INSC 456 (3 September 1998)
23.	Shri Sunder Lal & Ors Vs. Union of India & Ors [1998] INSC 457 (3 September 1998)
24.	Zippers Karamchari Union Vs. Union of Inida & Ors [1998] INSC 458 (3 September 1998)
25.	N. Balakrishnan. Vs. M. Krishnamurthy [1998] INSC 459 (3 September 1998)
26.	M/S. B. Oil Mills Ltd. Vs. Sales Tax Tribunal & Ors [1998] INSC 460 (3 September 1998)
27.	Shri Sunder Lal & Ors Vs. Union of India & Ors [1998] INSC 461 (3 September 1998)
28.	Mathevan Pillai Padmanabha Pillai Vs. Arulappan Nadar Yovan Nadar & Ors [1998] INSC 462 (4 September 1998)
29.	M/S Ammonia Supplies Corporation(P)Ltd. Vs. M/S Modern Plastic Containers Pvt. Ltd.& Ors [1998] INSC 463 (4 September 1998)
30.	Orient Papers And Industries Limited & ANR Vs. Tahsildar-Cum-Irrigation Officer & Ors [1998] INSC 464 (7 September 1998)
31.	N. Ammad Vs. The Manager, Emjay High School & Ors [1998] INSC 465 (7 September 1998)
32.	The State of Punjab & Ors Vs. Bakshish Singh [1998] INSC 466 (8 September 1998)
33.	Harkant Hiralal Vohra Vs. Union of India & ANR [1998] INSC 467 (8 September 1998)
34.	The State of Punjab & Ors Vs. Bakshish Singh [1998] INSC 468 (8 September 1998)
35.	Rani Laxmibai Kshetriya Vs. Chand Behari Kapoor & Ors [1998] INSC 469 (9 September 1998)
36.	Vice-Chancellor, G.B. Pant University of Agriculture Vs. Dr. Kewala Nand & Ors [1998] INSC 470 (10 September 1998)
37.	Oaramjit Kaur Vs. State of Punjab & Ors [1998] INSC 471 (10 September 1998)
38.	M/S Siel Ltd. & Ors Vs. Union of India & Ors [1998] INSC 472 (11 September 1998)
39.	The New India Assurance Co. Ltd. Vs. Smt. Sheela Rani & Ors [1998] INSC 473 (15 September 1998)
40.	Ajay Sharma Vs. State of Rajasthan [1998] INSC 474 (15 September 1998)
41.	Saleem Vs. District Judge, Muzaffarnagar & Ors [1998] INSC 475 (15 September 1998)
42.	Suresh Budharmal Kalani Vs. State of Maharashtra [1998] INSC 476 (15 September 1998)
43.	Sri Kempaiah Vs. Smt. Chikkaboramma & Ors [1998] INSC 477 (16 September 1998)
44.	Chief Administrator-Cum-Jt.Secretary To The Govt. of India Vs. Dipak Chand A Das [1998] INSC 478 (16 September 1998)
45.	Government of Andhra Pradesh & Ors Vs. Dr. Vs. Nagaraju & Ors [1998] INSC 479 (16 September 1998)
46.	Army Welfare Housing Organisation Vs. M/S. Gautam Construction & Fisheries Ltd. [1998] INSC 480 (17 September 1998)
47.	Basudeo Tiwary Vs. Sido Kanhu University and Ors. (17 September 1998)
48.	Mrs. Helen C. Rebello & Ors. Vs. Maharashtra State Road Transport Corpn. & Anr. (18 September 1998)
49.	State of Orissa and Ors. Vs. M/s. Vijay Laxmi Oil Industries (18 September 1998)
50.	Kurukshetra University and Anr., Mukesh Kumar Vs. Jyoti Sharma and Ors. Kurukshetra University and Ors (18 September 1998)
51.	Roshni Devi, Shravan Kumar Etc., Harayana State Subordinates Vs. State of Haryana & Ors. Etc., Brijender Singh & Ors. (18 September 1998)
52.	State of West Bengal and Ors. Vs. Nuruddin Mallik and Ors. (18 September 1998)
53.	Baidyanath Jena & Anr. Vs. Union of India & Ors. (18 September 1998)
54.	Badruddin Vs. State of Uttar Pradesh (21 September 1998)
55.	Uday Kumar Vs. State of Karnataka (21 September 1998)
56.	State of Andhra Pradesh Vs. Chandrasekhara Reddy & Ors. (22 September 1998)
57.	Ranjit Singh Vs. State of Punjab (22 September 1998)
58.	B. Kandasamy Reddiar Vs. O. Gomathi Ammal (22 September 1998)
59.	M.C. Mehta Vs. Union of India and Ors. (22 September 1998)
60.	Arul Nadar Vs. Authorised Officer, Land Reforms [1998] INSC 481 (22 September 1998)
61.	Pawan Kumar Sharma Vs. Gurdial Singh [1998] INSC 482 (23 September 1998)
62.	Jaspal Singh Vs. State of Punjab [1998] INSC 483 (24 September 1998)
63.	Vijay Kumar Vs. State of Punjab [1998] INSC 484 (24 September 1998)
64.	Jaspal Sing Vs. State of Punjab [1998] INSC 485 (24 September 1998)
65.	Jitendrasingh Jaysingh Rawal Etc Vs. State of Maharashtra & Ors [1998] INSC 486 (24 September 1998)
66.	State of Gujarat & ANR Vs. Hon'ble High Court of Gujarat [1998] INSC 487 (24 September 1998)
67.	Minerals And Metals Trading Corporation of India Ltd. Vs. Sales Tax Officer & Ors [1998] INSC 488 (25 September 1998)
68.	In Re Vs. Ajay Kumar Pandey, [1998] INSC 489 (25 September 1998)