OCTOBER   1998
1.	M/s. Pappu Sweets and Biscuits Vs. Commissioner of Trade Tax U.P. Lucknow (06 October 1998)
2.	C.N. Rudramurthy Vs. K. Barkathulla Khan & Ors [1998] INSC 490 (8 October 1998)
3.	Dr. Mukhtiar Chand & Ors Vs. The State of Punjab & Ors [1998] INSC 491 (8 October 1998)
4.	Raj Deo Sharma Vs. State of Bihar (08 October 1998)
5.	Vimal Singh Vs. Khuman Singh & Anr. (08 October 1998)
6.	Sushma Suri Etc. Vs. Govt. of National Captial Territory of Delhi & Anr. (08 October 1998)
7.	Rajendra Singh & Ors Vs. Dtate of U.P. & Ors [1998] INSC 492 (8 October 1998)
8.	Mayawati Vs. Markandeya Chand & Ors [1998] INSC 493 (9 October 1998)
9.	Life Insurance Corporation of India & Anr Vs. Shri Dharam Vir Anand [1998] INSC 494 (9 October 1998)
10.	V. Kasturi Vs. Managing Director, State Bank of India, Bombay & Anr [1998] INSC 495 (9 October 1998)
11.	Rajinder Krishan Khanna & Ors Vs. Union of India & Ors [1998] INSC 496 (12 October 1998)
12.	Pamchandra Hasha Dalvi Vs. D.Patwardhan [1998] INSC 497 (14 October 1998)
13.	Shantabai Vithal Patil & Ors Vs. Ambaji Laxman Thakur & Anr [1998] INSC 498 (14 October 1998)
14.	A Razzaque Sajansaheb Bagwan & Ors Vs. Ibrahim Haji Mohammed Husain [1998] INSC 499 (14 October 1998)
15.	Shevantabai Maruti Kalhatkar Vs. Ramu Rakhamaji Kalhatkar & Anr [1998] INSC 500 (15 October 1998)
16.	Rama Vs. State of Maharashtra & Ors [1998] INSC 501 (15 October 1998)
17.	Vishwanath Vs. Pradhu & Ors [1998] INSC 502 (15 October 1998)
18.	Kashiram Vs. State of M.P [1998] INSC 503 (16 October 1998)
19.	Radhey Shvam Vs. State of U.P [1998] INSC 504 (16 October 1998)
20.	Keshav Deo & Anr Vs. State of Uttar Pradesh & Ors. (16 October 1998)
21.	Union of Aindia & Anr. Vs. Banwari Lal Agarwal (16 October1998)
22.	Whirlpool Corporation Vs. Registrar of Trade Marks, Mumbai & Ors. (26 October 1998)
23.	Whirlpool Corporation Vs. Registrar of Trade Marks, Mumbai & Ors. (26 October 1998)
24.	Sarla Ahuja Vs. United India Insurance Company Ltd. (27 October 1998)
25.	Rajendra Pratap Singh Vs. Rameshwar Prasad (28 October 1998)
26.	In The Supreme Court of India Vs. Civil Advisory Jurisdiction (28 October 1998)
27.	Wamanrao Keshavrao Deshmukh & Ors. Vs. Dinkarrao Bhausaneb Deshmukh & Ors. (28 October 1998)
28.	In The Supreme Court of India (In Re: Appointment & Transfer of Judges) Vs. Civil Advisory Jurisdiction (28 October 1998)
29.	Karnataka Pawn Brokers Assn. & Ors Vs. State of Karnataka & Ors [1998] INSC 505 (29 October 1998)
30.	The Daily Partap Vs. The Regional Provident Fund Commissioner, Punjab, Haryana [1998] INSC 506 (29 October 1998)