NOVEMBER   1998
1.	Ashirwad Ispat Udyog & Ors Vs. State Level Committee & Ors [1998] INSC 507 (3 November 1998)
2.	Hope Plantations Ltd. Vs. Taluk Land Board Peermade & ANR [1998] INSC 508 (3 November 1998)
3.	Chander Bhan & Ors Vs. Union of India [1998] INSC 509 (3 November 1998)
4.	Vijay Pal & Ors Vs. State of Haryana & ANR [1998] INSC 510 (3 November 1998)
5.	Bullu Das Vs. State of Bihar [1998] INSC 511 (3 November 1998)
6.	Ashirwad Ispat Udyog & Ors Vs. State Level Committee & Ors [1998] INSC 512 (3 November 1998)
7.	Ion Exchange (India) Ltd. Vs. Union Ofindfu & Ors [1998] INSC 513 (6 November 1998)
8.	Baby Vs. Travancore Devaswom Board & Ors [1998] INSC 514 (6 November 1998)
9.	Poovol Laparamb Chathu & Ors Vs. V.P.Sudheer & Ors [1998] INSC 515 (6 November 1998)
10.	Jagtar Singh & ANR Vs. State of Punjab [1998] INSC 516 (6 November 1998)
11.	Ion Exchange (India) Ltd. Vs. Union Ofindfu & Ors [1998] INSC 517 (6 November 1998)
12.	Baby Vs. Travancore Devaswom Board & Ors [1998] INSC 518 (6 November 1998)
13.	R.C.Sahi & Ors, C.M. Bahuguna & ANR Vs. Union of India & Ors [1998] INSC 519 (10 November 1998)
14.	The Appropnate Authority & ANR Vs. Smt Sudha Patit & ANR [1998] INSC 520 (10 November 1998)
15.	Rangnath Vishnu Mulluck & ANR Vs. Vithoba Rama Rahane & Ors [1998] INSC 521 (10 November 1998)
16.	Rallis India Ltd. Vs. The State of Tamil Nadu [1998] INSC 522 (10 November 1998)
17.	R.C.Sahi & Ors & ANR Vs. Union of India & Ors [1998] INSC 523 (10 November 1998)
18.	The Appropnate Authority & ANR Vs. Smt Sudha Patit & ANR [1998] INSC 524 (10 November 1998)
19.	M.R.F. Ltd. Vs. Inspector Kerala Govt. & Ors [1998] INSC 525 (11 November 1998)
20.	State of U.P. Vs. Harish Chandra & Co [1998] INSC 526 (11 November 1998)
21.	M.R.F. Ltd. Vs. Inspector Kerala Govt. & Ors [1998] INSC 527 (11 November 1998)
22.	Virendra Kashinath Ravant & ANR Vs. Vinayak N.Joshi & Ors [1998] INSC 528 (11 November 1998)
23.	State of Kerala & Ors Vs. M/S Travancore Chemicals & Manufacturing Co. [1998] INSC 529 (11 November 1998)
24.	Harbans Lal Vs. State of Haryana & ANR [1998] INSC 530 (11 November 1998)
25.	M.R.F. Ltd. Vs. Inspector Kerala Govt. & Ors [1998] INSC 531 (11 November 1998)
26.	Virendra Kashinath Ravant & ANR Vs. Vinayak N.Joshi & Ors [1998] INSC 532 (11 November 1998)
27.	M.R.F. Ltd. Vs. Inspector Kerala Govt. & Ors [1998] INSC 533 (11 November 1998)
28.	State of U.P. Vs. Harish Chandra & Co [1998] INSC 534 (11 November 1998)
29.	Mahantappa & 0rs Vs. State of Karnataka [1998] INSC 535 (12 November 1998)
30.	Narsi Vs. State of Haryana [1998] INSC 536 (12 November 1998)
31.	Shri D.M.Deshpande & Ors Vs. Shri Janardhan Kashinath Kadam [1998] INSC 537 (12 November 1998)
32.	Mahabir Prasan Singh Vs. M/S Jacks Aviation Private Ltd. [1998] INSC 538 (13 November 1998)
33.	Ram Ujarey Vs. Union of India [1998] INSC 539 (13 November 1998)
34.	Mahabir Prasan Singh Vs. M/S Jacks Aviation Private Ltd. [1998] INSC 540 (13 November 1998)
35.	Versus Vs. State of Delhi & Ors [1998] INSC 541 (16 November 1998)
36.	Income Tax Tribunal Through President Vs. K. Agarwal & ANR [1998] INSC 542 (17 November 1998)
37.	Maroti & Ors Vs. Devrao & Ors [1998] INSC 543 (17 November 1998)
38.	Deva Vs. State of Rajasthan [1998] INSC 544 (17 November 1998)
39.	State of Bihar & Ors Vs. M/S. Suprabhat Steel Limited & Ors [1998] INSC 545 (17 November 1998)
40.	Income Tax Tribunal Through President Vs. K .Agarwal & ANR [1998] INSC 546 (17 November 1998)
41.	Maroti & Ors Vs. Devrao & Ors [1998] INSC 547 (17 November 1998)
42.	Sanchalakshri & ANR Vs. Vijayakumar Raghuvirprasad Mehta & ANR [1998] INSC 548 (18 November 1998)
43.	Rafat All Vs. V. Sugni Bai & Ors [1998] INSC 549 (18 November 1998)
44.	State of Bihar & Ors Vs. Steel City Beverages Ltd. & ANR [1998] INSC 550 (18 November 1998)
45.	Vaijanath & Ors Vs. Guramma & ANR [1998] INSC 551 (18 November 1998)
46.	V.S.Charati Vs. Hussein Nhanu Jamadar [1998] INSC 552 (18 November 1998)
47.	Surinder Kumar Vs. State of Punjab [1998] INSC 553 (18 November 1998)
48.	Sanchalakshri & ANR Vs. Vijayakumar Raghuvirprasad Mehta & ANR [1998] INSC 554 (18 November 1998)
49.	Rafat All Vs. V. Sugni Bai & Ors [1998] INSC 555 (18 November 1998)
50.	V.S.Charati Vs. Hussein Nhanu Jamadar [1998] INSC 556 (18 November 1998)
51.	Vaijanath & Ors Vs. Guramma & ANR [1998] INSC 557 (18 November 1998)
52.	State of Bihar & Ors Vs. Steel City Beverages Ltd. & ANR [1998] INSC 558 (18 November 1998)
53.	M/S Rickmers Verwaltung Gmb H Vs. The Indian Oil Corporation Ltd. [1998] INSC 559 (19 November 1998)
54.	Addl. Commissioner (Legal) & ANR Vs. M/S. Jyoti Traders & ANR [1998] INSC 560 (20 November 1998)
55.	Dwarkadas Gehanmal Vs. State of Gujarat [1998] INSC 561 (20 November 1998)
56.	Balu Laxman Khatik & Ors Vs. Biru Ramchandra Kotmire [1998] INSC 562 (23 November 1998)
57.	Municipal Board, Saharanpur Vs. Shahdara (Delhi) Saharanpur Light Rail Co. Ltd. [1998] INSC 563 (24 November 1998)
58.	Union of India & Ors Vs. P.Thayagarajan [1998] INSC 564 (24 November 1998)
59.	Municipal Board, Saharanpur Vs. Shahdara (Delhi) Saharanpur Light Rail Co. Ltd. [1998] INSC 565 (24 November 1998)
60.	Bhola Singh Vs. State of Punjab [1998] INSC 566 (26 November 1998)
61.	Jagdish Chandra Nijhawan Vs. S.K. Saraf [1998] INSC 567 (27 November 1998)
62.	Dr. J. Shashidhara Prasad Vs. Governor of Karnataka & ANR [1998] INSC 568 (27 November 1998)
63.	Krishna Kumari & ANR Vs. State of Haryana & Ors [1998] INSC 569 (27 November 1998)
64.	Dr. J. Shashidhara Prasad Vs. Governor of Karnataka & ANR [1998] INSC 570 (27 November 1998)
65.	Jagdish Chandra Nijhawan Vs. S.K. Saraf [1998] INSC 571 (27 November 1998)
66.	Smt. Marua Dei Alias Maku Dei & Ors Vs. Muralidhar & Ors [1998] INSC 572 (30 November 1998)