MARCH   1998
1.	Indore Textiles Ltd. & ANR Vs. Union of India & ANR [1998] INSC 137 (2 March 1998)
2.	M/S. Modi Cements Ltd. Vs. Shri Kuchil Kumar Nandi [1998] INSC 138 (2 March 1998)
3.	The Commissioner of Income Tax, Lucknow Vs. U.P. Forest Corporation [1998] INSC 139 (2 March 1998)
4.	Tirumala Tirupati Devasthanams Vs. K.M. Krishnaiah [1998] INSC 140 (2 March 1998)
5.	Nachhattar Singh Vs. State of Punjab [1998] INSC 141 (3 March 1998)
6.	Rewa Ram Vs. Teja & Ors [1998] INSC 142 (3 March 1998)
7.	Union of India & Ors Vs. K. Savitri & Ors [1998] INSC 143 (4 March 1998)
8.	Shobhit Chaman & ANR Vs. State of Bihar [1998] INSC 144 (4 March 1998)
9.	J K Cotton Spinning & Weaving Mills Company Ltd. Vs. Collector of Central Excise [1998] INSC 145 (4 March 1998)
10.	M/S GTC Industries Limited Vs. Union of India & Ors [1998] INSC 146 (4 March 1998)
11.	Union of India & Ors Vs. Shri Bijoy Lal Ghosh & Ors [1998] INSC 147 (4 March 1998)
12.	Swaran Singh Vs. State of U.P. & Ors [1998] INSC 148 (5 March 1998)
13.	Kochu Maitheen Kannu Salim Vs. State of Kerala [1998] INSC 149 (5 March 1998)
14.	Babu Ram & Ors Vs. Sate of Punjab [1998] INSC 150 (5 March 1998)
15.	Ronny @ Ronald James Alwaris Vs. State of Maharashtra [1998] INSC 151 (5 March 1998)
16.	The State of Punjab Vs. Gian Kaur & ANR [1998] INSC 152 (5 March 1998)
17.	Bharat Commerce 7 Industries Ltd. Vs. The Commissioner of Income Tax, Central Ii [1998] INSC 153 (5 March 1998)
18.	Wasim Beg Vs. State of Uttar Pradesh & Ors [1998] INSC 154 (5 March 1998)
19.	Joginder Singh & Ors Vs. State of Punjab [1998] INSC 155 (6 March 1998)
20.	Palani Ammal Vs. Viswanatha Cheitiar & Ors [1998] INSC 156 (6 March 1998)
21.	Harjinder Singhstate of Punjab Vs. Karnail Singh & Orskarnail Singh & Ors [1998] INSC 157 (6 March 1998)
22.	State of West Bengal Vs. Pranab Ranjan Roy [1998] INSC 158 (6 March 1998)
23.	Commissioner of Income Tax Bhubaneshwar & ANR Vs. Parmeshwari Devi Sultania & Ors [1998] INSC 159 (6 March 1998)
24.	Mrs. Rena Drego Vs. Lalchand Soni, [1998] INSC 160 (6 March 1998)
25.	Union of India & Ors Vs. Parasmal Rampuria [1998] INSC 161 (16 March 1998)
26.	Baij Nath Vs. State of U.P [1998] INSC 162 (16 March 1998)
27.	A.I. Democratic Women Association & Ors Vs. Union of India & ANR [1998] INSC 163 (16 March 1998)
28.	Amrik Singh Vs. State of Punjab [1998] INSC 164 (17 March 1998)
29.	State of Orissa & ANR Vs. Aswini Kumar Dash & Ors [1998] INSC 165 (17 March 1998)
30.	Amrit Lal Sood & ANR Vs. Smt. Kaushalya Devi Thapar & Ors [1998] INSC 166 (17 March 1998)
31.	Mohan Karan Vs. State of U.P. & ANR [1998] INSC 167 (18 March 1998)
32.	M/S Larsen & Toubro Ltd. Vs. State of Gujarat & Ors [1998] INSC 168 (18 March 1998)
33.	George & Ors Vs. State of Kerala & ANR [1998] INSC 169 (18 March 1998)
34.	G.S.Walia Vs. State of Punjab & Ors [1998] INSC 170 (19 March 1998)
35.	General Manager (Operations), State Bank of India & Ors Vs. State Bank of India Staff Union & ANR [1998] INSC 171 (20 March 1998)
36.	Commissioner of Income Tax, Karnataka, Bangalore Vs. M/S. Shaan Finance (P) Ltd., Bangalore [1998] INSC 172 (20 March 1998)
37.	Vinod Sharma & Ors Vs. Director of Eduction (Basic) U.P. & Ors [1998] INSC 173 (20 March 1998)
38.	Upen Chandra Gogoi Vs. State of Assam & Ors [1998] INSC 174 (20 March 1998)
39.	A.G. Varadarajulu & Anr. Vs. State of Tamil Nadu & Ors. (23 March 1998)
40.	Dhan Raj & Ors. Vs. State of J & K and Ors. (23 March 1998)
41.	Commissioner of Income Tax, Tamil Nadu Vs. S. Balasubramanian [1998] INSC 175 (24 March 1998)
42.	Punjab Urban Planning & Dev. Authority Vs. M/s. Shiv Saraswati Iron & Steel Re-Rolling Mills (24 March 1998)
43.	Tamil Nadu Water Supply & Drainage Board Vs. Tamil Nadu Water Supply & Drainage Board Engineers' Association (24 March 1998)
44.	M/s. Inter State Transport Agency Vs. Bibi Habiba Khatoon (D) by LRS. (24 March 1998)
45.	M/S. Spring Meadows Hospital & ANR Vs. Harjol Ahluwalia & ANR [1998] INSC 176 (25 March 1998)
46.	K.M.S Ubaida & ANR Vs. State of Kerala & ANR [1998] INSC 177 (25 March 1998)
47.	Jawaharlal Darda & Ors Vs. Manoharrao Ganpatrao Kapsikar & ANR [1998] INSC 178 (26 March 1998)
48.	Tasaddug Hussain Khan Vs. Shiv Nath Sahu & ANR [1998] INSC 179 (26 March 1998)
49.	Gurdial Kaur & Ors Vs. Kartar Kaur & Ors [1998] INSC 180 (26 March 1998)
50.	M/S. Rahabhar Production Pvt. Ltd. Vs. Rajendra K. Tandon [1998] INSC 181 (26 March 1998)
51.	Sankaranarayanan Potti Vs. K. Sreedevi & Ors [1998] INSC 182 (26 March 1998)
52.	Er. K.K. Jerath Vs. Union Territory, Chandigarh & Ors [1998] INSC 183 (27 March 1998)
53.	Mohd. Rafi Vs. State of U.P [1998] INSC 184 (27 March 1998)
54.	Municipal Corporation of Greater Bombay Vs. Bombay Tyres International Ltd. & Ors [1998] INSC 185 (27 March 1998)
55.	Central Board of Direct Taxes & Ors New Delhi Vs. Oberoi Hotels (India) Pvt. Ltd. [1998] INSC 186 (30 March 1998)
56.	The Coca-Cola Export Corporation Vs. Income Tax Officer & ANR [1998] INSC 187 (30 March 1998)
57.	East India Commercial Co. Pvt.Ltd., Smt. D.P. Mantosh Vs. Corporation of Calcutta [1998] INSC 188 (30 March 1998)
58.	Gaurav Jain & ANR Vs. Union of India & Ors [1998] INSC 189 (30 March 1998)
59.	Calcutta Choromtype Ltd. Vs. Collector of Central Excise, Calcutta [1998] INSC 190 (31 March 1998)
60.	State of Punjab Vs. Bhola Singh & ANR [1998] INSC 191 (31 March 1998)
61.	Jag Narain Prasad Vs. The State of Bihar [1998] INSC 192 (31 March 1998)
62.	Atmendra Vs. The State of Karnataka [1998] INSC 193 (31 March 1998)
63.	The State of Punjab Vs. Gurdas Singh [1998] INSC 194 (31 March 1998)
64.	Smt. Prem Lata Sharma Vs. District Magistrate, Mathura & Ors [1998] INSC 195 (31 March 1998)
65.	I.C.A.R Vs. Satish Kumar & ANR [1998] INSC 196 (31 March 1998)
66.	Silverline Forum Pvt. Ltd. Vs. Rajiv Trust & ANR [1998] INSC 197 (31 March 1998)
67.	The State of West Bengal & Ors Vs. Ranbindra Nath Sengupta & Ors [1998] INSC 198 (31 March 1998)
68.	Kommu Vinja Rao Vs. State of Andhra Pradesh & ANR [1998] INSC 199 (31 March 1998)