JULY   1998
1.	Brijlala P. D. Sinha Vs. State of Bihar [1998] INSC 326 (13 July 1998)
2.	Babulal Yadav Vs. High Court of Rajasthan & Ors [1998] INSC 327 (13 July 1998)
3.	Raghubar Singh & Ors Vs. Gulab Singh & Ors [1998] INSC 328 (14 July 1998)
4.	Myurdhwaj Cooperative Group, Housing Society Ltd. Vs. The Presiding Officer, Delhi Cooperative Tribunal & Ors [1998] INSC 329 (14 July 1998)
5.	Smt. Lakhiya Devi, Girja Yadav & Ors Vs. Girja Yadav & Ors [1998] INSC 330 (14 July 1998)
6.	Bakelite Hylam Limited Vs. Collector of Central Excise, Hyderabad [1998] INSC 331 (14 July 1998)
7.	Om Prakash & ANR Vs. State of U.P. & Ors [1998] INSC 332 (15 July 1998)
8.	Medical Council of India Vs. State of Karnataka & Ors [1998] INSC 333 (16 July 1998)
9.	Municipal Corporation of Delhi Vs. M/S. Express Newspapers Ltd. [1998] INSC 334 (16 July 1998)
10.	Union of India & ANR Vs. M/S Mustafa & Najibai Trading Co., & Ors [1998] INSC 335 (16 July 1998)
11.	M/S. R.B. Shreeram Religious & Charitable Trust Vs. The Commissioner of Income-Tax, Vidarbha, Nagpur [1998] INSC 336 (16 July 1998)
12.	B. V. Sivaiah & Ors Vs. K. Addanki Babu & Ors [1998] INSC 337 (17 July 1998)
13.	The Municipal Corporation For The City of Thane & Ors Vs. Asmaco Plastic Industries & Ors [1998] INSC 338 (17 July 1998)
14.	P. Madhusudhan Reddy Vs. The Controller of Estate Duty [1998] INSC 339 (20 July 1998)
15.	C. Rangaswamaiah & Ors Vs. Karnataka Lokayukta & Ors [1998] INSC 340 (21 July 1998)
16.	M/S O.R.G. Systems, Baroda Vs. Collector of Central Excise, Vadodara [1998] INSC 341 (21 July 1998)
17.	Truestees of H.E.H. Nizam's Pilgrimage Money Trust, Hyderab Vs. The Collector of Estate Duty, Hyderabad [1998] INSC 342 (21 July 1998)
18.	The State of Bihar Vs. Ram Padarath Singh & Ors [1998] INSC 343 (21 July 1998)
19.	Harjit Singh & ANR Vs. State of Haryana [1998] INSC 344 (21 July 1998)
20.	Subhash Vs. State of Haryana [1998] INSC 345 (21 July 1998)
21.	Ghasi Ram & Ors Vs. Chait Ram Saini & Ors [1998] INSC 346 (22 July 1998)
22.	State of Rajasthan Vs. Rajendra Singh [1998] INSC 347 (22 July 1998)
23.	Bajaj Auto Ltd. Vs. Company Law Board & Ors [1998] INSC 348 (22 July 1998)
24.	Hari Ram Gupta Vs. The State of Uttar Pradesh [1998] INSC 349 (22 July 1998)
25.	M/S. Road Transport Company Vs. Bhan Singh & ANR [1998] INSC 350 (22 July 1998)
26.	Shankar Lal Vs. State of Haryana [1998] INSC 351 (22 July 1998)
27.	Jiyajeerao Cotton Mills Ltd. Vs. Dev Kumar Holani & Ors [1998] INSC 352 (22 July 1998)
28.	Karimaben K. Bagad Vs. State of Gujarat & Ors [1998] INSC 353 (22 July 1998)
29.	Jagdish Prasad & ANR Vs. The State of Uttar Pradesh [1998] INSC 354 (22 July 1998)
30.	Kavita Vs. State of Tamil Nadu [1998] INSC 355 (23 July 1998)
31.	State of J & K. Vs. Mohammed Mateen Wani & Ors [1998] INSC 356 (23 July 1998)
32.	Santosh Rani Jain & ANR Vs. State of West Bengal [1998] INSC 357 (23 July 1998)
33.	State of Karnataka Vs. Narayan Babu Sanadi & Ors [1998] INSC 358 (23 July 1998)
34.	Md. Mahiruddin & Ors Vs. State of Bihar [1998] INSC 359 (23 July 1998)
35.	The Commissioner of Income Tax, Bangalore Vs. The Bangalore Distt. Coop., Central Bank Ltd. [1998] INSC 360 (24 July 1998)
36.	State of Karnataka & Ors. Vs. Kempaiah (27 July 1998)
37.	National Textiles Corporation (South Maharashtra) Ltd. Vs. Tamil Nadu Co-Operative, Marketing Federation Ltd. & Anr. (27 July 1998)
38.	Valvue Armaturen V.U. Beratung GMBH & Co KG Vs. National Fertilizer Ltd. & Ors. (27 July 1998)
39.	Swaran Singh Vs. State of J&K (28 July 1998)
40.	Ram Gopal Vs. State of Rajasthan (28 July 1998)
41.	Gurnam Singh Vs. State of Punjab (28 July 1998)
42.	State of Himachal Pradesh Vs. Shri Manohar Singh Thakur (28 July 1998)
43.	The Commissioner, Corporation of The City of Bangalore, Bang Vs. K.N. Vasudeva Murthy (D) through LRS. & Ors. (28 July 1998)
44.	Vajrala Paripurnachary Vs. State of Andhra Pradesh (28 July 1998)
45.	M.C. Mehta Vs. Union of India & Ors. (28 July 1998)
46.	Venugopal Vs. State Karnataka [1998] INSC 361 (29 July 1998)
47.	Sreerama Murthy Vs. State of A. P [1998] INSC 362 (29 July 1998)
48.	Maharshi Dayanand University Vs. Dr. Anto Joseph & Ors [1998] INSC 363 (29 July 1998)
49.	M/S. Durga Oil Company & ANR Vs. State of Up & Ors [1998] INSC 364 (29 July 1998)
50.	Adya Singh Vs. State of Bihar [1998] INSC 365 (29 July 1998)
51.	Chandrabhagabai & Ors Vs. Ramakrishna & Ors [1998] INSC 366 (29 July 1998)
52.	C. Tulasi Priya Vs. A.P. State Council of Higher Education & Ors [1998] INSC 367 (29 July 1998)
53.	Nihal Singh Vs. K.K.Gamkhar & Ors [1998] INSC 368 (29 July 1998)
54.	Jai Pal & Anr, Jai Sham Vs. State of U.T. Chandigarh & Ors [1998] INSC 369 (29 July 1998)
55.	Bhavani River Vs. Sakthi Sugars Ltd. [1998] INSC 370 (30 July 1998)
56.	State of U.P. Vs. Shatrughan Lal & ANR [1998] INSC 371 (30 July 1998)
57.	Union of India & Ors Vs. Dinanath Shataram Karekar & Ors [1998] INSC 372 (30 July 1998)
58.	Jai Prakash & Ors Vs. State of Haryana [1998] INSC 373 (30 July 1998)
59.	Employees State Insurance Corporation Vs. S.K. Aggarwal & Ors [1998] INSC 374 (31 July 1998)