JANUARY    1998
1.	State of Kerala Vs. M.T. Anandan & ANR [1998] INSC 1 (5 January 1998)
2.	Sh. Mayank Rastogi Vs. Sh. V K Bansal & Osrs [1998] INSC 2 (5 January 1998)
3.	State of Andhra Pradesh Vs. Dr. K.Ramachandran [1998] INSC 3 (6 January 1998)
4.	Hasanali Walimchand Vs. State of Maharashtra [1998] INSC 4 (6 January 1998)
5.	Lajo Vs. Sukhdev Singh & Ors [1998] INSC 5 (6 January 1998)
6.	M/S Hindustan Times Limited Vs. Union of India & Ors [1998] INSC 6 (7 January 1998)
7.	Union of India & Ors Vs. Dr. (Smt.) Sudha Salhan [1998] INSC 7 (7 January 1998)
8.	M.C. Mehta Vs. Union of India & Ors [1998] INSC 8 (7 January 1998)
9.	Shri Nain Singh Bhakuni & Ors Vs. Union of India & ANR [1998] INSC 9 (8 January 1998)
10.	VST Industries Ltd. Vs. Collector of Central Excise, Hyderabad [1998] INSC 10 (8 January 1998)
11.	Union of India & ANR Vs. V.M. Salgaoncar And Bros. (P) Ltd. [1998] INSC 11 (8 January 1998)
12.	Babu Ram Vs. State (Delhi Administration) & Ors [1998] INSC 12 (8 January 1998)
13.	Directorate of Enforcement Shri Ashok Kumar Jain Vs. Ashok Kumar Jain Directorate of Enforcement [1998] INSC 13 (8 January 1998)
14.	Meka Ramaswamy Vs. Dasari Mohan & Ors [1998] INSC 14 (8 January 1998)
15.	Mahipal (A) Mahaveer Singh Vs. The State of Rajasthan [1998] INSC 15 (8 January 1998)
16.	Collector of Central Excise, Bombay Vs. M/s. K.W.H. Heliplastics Ltd. (12 January 1998)
17.	S.K. Mathur & Ors Vs. Union of India & Ors [1998] INSC 16 (13 January 1998)
18.	The State of Maharashtra & Ors Vs. Pratapsingh Dayal Singh Rajput [1998] INSC 17 (13 January 1998)
19.	Bharat Petroleum Corpn Ltd. Vs. Mumbai Shranik Sangha & Ors [1998] INSC 18 (13 January 1998)
20.	Shri Anand Chandra Dash Vs. State of Orissa & Ors [1998] INSC 19 (13 January 1998)
21.	Suresh Chandra Sharma Vs. Chairman, Upseb & Ors [1998] INSC 20 (13 January 1998)
22.	Shri A.B.Krishna & Ors Vs. The State of Karnataka & Ors [1998] INSC 21 (14 January 1998)
23.	Dr. Ashok Kumar Maheshwari Vs. State of U.P. & ANR [1998] INSC 22 (14 January 1998)
24.	Transocean Shipping Agency P.Ltd. Vs. Black Sea Shipping & Ors [1998] INSC 23 (14 January 1998)
25.	Ashok Kumar Uppal & Ors Vs. State of J & K & Ors [1998] INSC 24 (14 January 1998)
26.	Harichand Vs. The Director of School Education [1998] INSC 25 (14 January 1998)
27.	Union of India & Ors. Vs. Shri Ram Gopal Agarwal & Ors. (15 January 1998)
28.	Sonelal Tiwari Vs. State of Madhya Pradesh (15 January 1998)
29.	Minoo Mehta Vs. Shavak D. Mehta (15 January 1998)
30.	Committee of Management Dayanand Arya Kanya Degree College, Vs. Director of Higher Eduction Allahabad & Ors. (16 January 1998)
31.	State of Punjab Vs. Raj Singh and Anr. (16 January 1998)
32.	Almitra H Patel & Anr. Vs. U.O.I. & Ors. (16 January1998)
33.	The Land Acquisition Officer Revenue Divisional Officer, Chi Vs. Smt. L. Kamalamma (D) by through & Ors., K. Krishnamachari A (19 January 1998)
34.	Raj Bahadur Sharma (D) through LRS. Vs. Union of India & Ors. (20 January 1998)
35.	U.P.S.E.B. Vs. Atma Steels & Ors. (20 January 1998)
36.	S.K. Paramasivam Etc. Vs. Government of Tamil Nadu & Ors. (20 January 1998)
37.	Sher Singh & Ors Vs. Surinder Kumar & Ors [1998] INSC 26 (21 January 1998)
38.	U.P. Avas Evam Vikas Parishad Vs. Jainul Islam & ABR [1998] INSC 27 (21 January 1998)
39.	United Bank of India Vs. Meenakshi Sundaram & Ors [1998] INSC 28 (21 January 1998)
40.	Indian Railway Sas Staff Association & Ors Vs. Union of India & Ors [1998] INSC 29 (21 January 1998)
41.	Om Prakash & Anr. Vs. State of Rajasthan (21 January 1998)
42.	State of Rajasthan Vs. Satyanarayan (21 January 1998)
43.	Smt. Bismillah Begum (D) M by LRS. Vs. Rahmatullah Khan (D) by LRS. (21 January 1998)
44.	Kishan Lal Vs. Union of India & ANR [1998] INSC 30 (22 January 1998)
45.	Vinayak Shivajirao Pol Vs. The State of Maharashtra [1998] INSC 31 (22 January 1998)
46.	State of Andhra Pradesh Vs. Subbarayudu, V.C. & Ors [1998] INSC 32 (22 January 1998)
47.	C. V. Govindappa & Ors Vs. State of Karnataka [1998] INSC 33 (22 January 1998)
48.	The Commissioner of Income-Tax, Madras Vs. Urmila Ramesh [1998] INSC 34 (23 January 1998)
49.	Indian Bank Vs. K. Usha & ANR [1998] INSC 35 (26 January 1998)
50.	N.M.Veerappa Vs. Canara Bank [1998] INSC 36 (27 January 1998)
51.	The Director General of Police, & Ors Vs. G.Dasayan [1998] INSC 37 (28 January 1998)
52.	Sh. K.B.Sharma & ANR Vs. Union of India & ANR [1998] INSC 38 (28 January 1998)
53.	Bihar State Housing Board & Ors Vs. Satya Narayan Prasad & Ors [1998] INSC 39 (28 January 1998)
54.	K.V.Abdul Kader, Properietor, Kevee Supari Traders Vs. State of Kerala & Ors [1998] INSC 40 (29 January 1998)
55.	Union of India & ANR Vs. N. Chandrasekharan & Ors [1998] INSC 41 (29 January 1998)