FEBRUARY   1998
1.	C.Krishna Gowda & Ors, Etc, Vs. State If Karnataka & Ors [1998] INSC 42 (2 February 1998)
2.	Ministry of Finance & ANR Vs. S.B. Ramesh [1998] INSC 43 (2 February 1998)
3.	Sri Tarsem Singh Vs. Sri Sukhminder Singh [1998] INSC 44 (2 February 1998)
4.	Chandrakant Patil & Ors Vs. State [1998] INSC 45 (2 February 1998)
5.	Union of India & ANR Vs. Onkar Chand & Ors [1998] INSC 46 (2 February 1998)
6.	Prem Prakash Mundra Vs. State of Rajasthan & ANR [1998] INSC 47 (3 February 1998)
7.	Ram Prakash Singh Vs. State of Bihar [1998] INSC 48 (3 February 1998)
8.	Commissioner of Income Tax, Delhi Vs. M/S. Continental Contraction Ltd. [1998] INSC 49 (3 February 1998)
9.	Bhartiya Homoepathy College, Bharatpur Vs. Students Council of Homeopathy Medical College, Jaipur & Ors [1998] INSC 50 (3 February 1998)
10.	Dr. S.C./Bhadwal & Ors Vs. Dr. S. R. Mehrotra & Ors [1998] INSC 51 (3 February 1998)
11.	H.P. State Electricity Board Vs. Shri K. R. Gulati [1998] INSC 52 (3 February 1998)
12.	Sachida Nand Singh & ANR Vs. State of Bihar & ANR [1998] INSC 53 (3 February 1998)
13.	Dr. Anil Kumar Sinha Vs. The State of Bihar & Ors [1998] INSC 54 (3 February 1998)
14.	K.K. Modi Vs. K.N. Modi & Ors [1998] INSC 55 (4 February 1998)
15.	R. Rudraiah & ANR Vs. State of Karnataka & Ors [1998] INSC 56 (4 February 1998)
16.	Vimal Kumari Vs. The State of Haryana & Ors [1998] INSC 57 (4 February 1998)
17.	Mirah Exports Pvt. Ltd. Vs. Collector of Customs [1998] INSC 58 (4 February 1998)
18.	State of U.P. & Ors Vs. Ashok Kumar Saxena & ANR [1998] INSC 59 (4 February 1998)
19.	Sodan Singh Vs. N.D.M.C. & Ors [1998] INSC 60 (4 February 1998)
20.	Union of India Vs. Shri Rati Pal Saroj & ANR [1998] INSC 61 (4 February 1998)
21.	Sheikh Abdul Hamid & ANR Vs. State of Madhya Pradesh [1998] INSC 62 (4 February 1998)
22.	Sodan Singh Vs. N.D.M.C. & Ors [1998] INSC 63 (4 February 1998)
23.	S.Rm.M.Ct.M. Tiruppani Trust Vs. The Commissioner of Income Tax [1998] INSC 64 (4 February 1998)
24.	Colour-Chem Limited Vs. A.L. Alaspurkar & Ors [1998] INSC 65 (5 February 1998)
25.	Municipal Council Hatta Vs. Bhagat Singh & Ors [1998] INSC 66 (5 February 1998)
26.	M/S Bharat Sales Ltd. Vs. Life Insurance Corporation of India [1998] INSC 67 (5 February 1998)
27.	Trinath Harichandan & Ors Vs. Chairman, Paradeep Fort Trust & Ors [1998] INSC 68 (5 February 1998)
28.	Smt. Tarannum Vs. Union of India & Ors [1998] INSC 69 (5 February 1998)
29.	Shri Lakhi Ram Vs. Shri Trikha Ram & Ors [1998] INSC 70 (5 February 1998)
30.	Srinivasa Reddy, V Vs. State of Andhra Pradesh [1998] INSC 71 (5 February 1998)
31.	All India Radio Vs. Shri Santosh Kumar & Anr, [1998] INSC 72 (5 February 1998)
32.	Uptron India Limited Vs. Shammi Bhan & ANR [1998] INSC 73 (6 February 1998)
33.	Sree Balaji Krishna Hardware Stores Vs. Srinivasaiah [1998] INSC 74 (6 February 1998)
34.	P. Ashokan Vs. Union of India & ANR [1998] INSC 75 (6 February 1998)
35.	State of Bihar Vs. Anirudh Thakur & Ors [1998] INSC 76 (6 February 1998)
36.	Kamlesh Kumar Sharma Vs. Yogesh Kumar Gupta & Ors [1998] INSC 77 (9 February 1998)
37.	C.Navaneswara Reddy Vs. Government of A.P. & Ors [1998] INSC 78 (9 February 1998)
38.	State of M.P. Vs. J.S. Bansal & ANR [1998] INSC 79 (9 February 1998)
39.	Pawan Kumar & Ors Vs. State of Haryana [1998] INSC 80 (9 February 1998)
40.	Abbobaker & ANR Vs. Mahalakshmi Trading Co [1998] INSC 81 (10 February 1998)
41.	Chinmoy Moulik & Ors Vs. Damodar Valley Corporation & Ors [1998] INSC 82 (10 February 1998)
42.	State of West Bengal & Ors Vs. Shivananda Pathak & Ors [1998] INSC 83 (11 February 1998)
43.	S. Rajendran Vs. Union of India & Ors [1998] INSC 84 (11 February 1998)
44.	K. Trimurthulu & Ors Vs. M.V.N. Murthy & Ors [1998] INSC 85 (11 February 1998)
45.	The State of Maharashtra Vs. Labour Law Practitioners' Association & Ors [1998] INSC 86 (11 February 1998)
46.	Abraham Jacob & Ors Vs. Union of India [1998] INSC 87 (11 February 1998)
47.	V.A.Raman Vs. K.V.John & Ors [1998] INSC 88 (12 February 1998)
48.	V.S. Govindasamy & Ors Vs. The Director of Land Reforms Madras & Ors [1998] INSC 89 (12 February 1998)
49.	Pammi @ Brijendra Singh Vs. Government of Madhya Pradesh [1998] INSC 90 (12 February 1998)
50.	R. Suseela Devi Vs. Kerala Public Service Commission & Ors [1998] INSC 91 (12 February 1998)
51.	Shri Kishan & Krishan Kumar Vs. Manoj Kumar [1998] INSC 92 (12 February 1998)
52.	State of Kerala & Ors Vs. Antony Fernandez & ANR [1998] INSC 93 (12 February 1998)
53.	The Commissioner of Income Tax Trivandrum Vs. The Kerala State Industrial Development Corporation, Trivand [1998] INSC 94 (12 February 1998)
54.	State of U.P. Vs. Lakhmi [1998] INSC 95 (12 February 1998)
55.	V.A. Raman Vs. K.V. John & Ors [1998] INSC 96 (12 February 1998)
56.	Vijaya Kumar Shrotriya Vs. State of U.P. & Ors [1998] INSC 97 (13 February 1998)
57.	High Court of Judicature For Rajasthan Vs. Ramesh Chand Paliwal & ANR [1998] INSC 98 (13 February 1998)
58.	K.A. Ramesh & Ors Vs. Smt. Susheela Bai & Ors [1998] INSC 99 (13 February 1998)
59.	Central Board of Secondary Education Vs. Nikhil Gulati & ANR [1998] INSC 100 (13 February 1998)
60.	P.A. Naravanan Vs. Union of India & Ors [1998] INSC 101 (13 February 1998)
61.	Hungerford Investment Trust Ltd. Vs. Income Tax. Officers & Ors [1998] INSC 102 (17 February 1998)
62.	M.H. Devendrappa Vs. The Karnataka State Small Industries Development Corporation [1998] INSC 103 (17 February 1998)
63.	K.Urmila & Ors Vs. Ram Kumar Verma [1998] INSC 104 (17 February 1998)
64.	Commissioner of Income Tax, Karnataka Vs. M/S Bedi & Company Private Limited [1998] INSC 105 (18 February 1998)
65.	V.Uthirapathi Vs. Ashrab Ali & Ors [1998] INSC 106 (18 February 1998)
66.	State Uttar Pradesh Vs. Nahar Singh (Dead) & Ors [1998] INSC 107 (18 February 1998)
67.	State of Andhra Pradesh Vs. Veddula Veera Reddy & Ors [1998] INSC 108 (19 February 1998)
68.	Manmohan Garg Vs. M/S Radha Krishna Narayan Das [1998] INSC 109 (19 February 1998)
69.	Chhidda Singh Vs. Dv. Director of Consolidation & Ors [1998] INSC 110 (19 February 1998)
70.	Mariyappa & Ors Vs. State of Karnataka & Ors [1998] INSC 111 (19 February 1998)
71.	Shambhu Dayal Vs. Subhash Chandra & Ors [1998] INSC 112 (19 February 1998)
72.	Manoranjan Singh Vs. State of Delhi [1998] INSC 113 (19 February 1998)
73.	A.K. Nazeer Saheb & Ors Vs. A.P. Public Service Commission & Ors [1998] INSC 114 (19 February 1998)
74.	Ram Kumar & ANR Vs. State of Haryana [1998] INSC 115 (19 February 1998)
75.	K. Ashokan & Five Ors Vs. State of Kerala [1998] INSC 116 (19 February 1998)
76.	Manoranjan Singh Vs. State of Delhi [1998] INSC 117 (19 February 1998)
77.	K.N. Karthikeyan Vs. M.N. Sreenivasan & Ors [1998] INSC 118 (20 February 1998)
78.	Union of India & Ors Vs. Capt. A.P. Bajpai [1998] INSC 119 (20 February 1998)
79.	State of Orissa Vs. Janmejoy Dinda [1998] INSC 120 (20 February 1998)
80.	M/S. Oswal Pressure Die Casting Industry, Faridabad Vs. Presiding Officer & ANR [1998] INSC 121 (20 February 1998)
81.	M/S. W. T. Suren & Co. Ltd. Vs. The Commissioner of Income Tax. Bombay [1998] INSC 122 (23 February 1998)
82.	Gudur Kishan Rao & Ors Vs. Sutirtha Bhattachaarya & Ors [1998] INSC 123 (23 February 1998)
83.	State of Rajasthan Vs. M.C. Saxena [1998] INSC 124 (24 February 1998)
84.	Union of India & ANR Vs. Ravi Shankar & ANR [1998] INSC 125 (24 February 1998)
85.	Shaikh Ayub: Vs. State of Maharashtra [1998] INSC 126 (26 February 1998)
86.	Velan Kutty Vs. State of Kerala [1998] INSC 127 (26 February 1998)
87.	Sankara Nagamalleswara Rao & ANR Vs. State of Andhra Pradesh [1998] INSC 128 (26 February 1998)
88.	Mange Ram & ANR Vs. The State, Delhi Administration [1998] INSC 129 (26 February 1998)
89.	Ali Ahmad & Ors Vs. State of U.P [1998] INSC 130 (26 February 1998)
90.	State of Punjab & Ors Vs. Ram Lubhaya Bagga [1998] INSC 131 (26 February 1998)
91.	Rajasthan Public Service Commission Vs. Chanan Ram & ANR [1998] INSC 132 (26 February 1998)
92.	Ravindra Kumar Rai Vs. State of Maharashtra & Ors [1998] INSC 133 (27 February 1998)
93.	Union of India & ANR Vs. Dr. Akhilesh Chandra Agrawaldr [1998] INSC 134 (27 February 1998)
94.	Dr. A.K. Mitra. Dg, C.S.I.R. & ANR Vs. D. Appa Rao & ANR [1998] INSC 135 (27 February 1998)
95.	Shri Narendrakumar Nakhat Vs. M/S Nandi Hasbi Textile Mills & Ors [1998] INSC 136 (27 February 1998)