DECEMBER   1998
1.	Mahantappa & Ors Vs. State of Karnataka [1998] INSC 573 (1 December 1998)
2.	M.P.Shikshak Congress & Ors Vs. R.P.F. Commissioner, Jabalpur & Ors [1998] INSC 574 (1 December 1998)
3.	M C Mehta Vs. Union of India & Ors [1998] INSC 575 (1 December 1998)
4.	M.S.Zahed Vs. K. Raghavan [1998] INSC 576 (1 December 1998)
5.	Kishori Vs. State of Delhi [1998] INSC 577 (1 December 1998)
6.	M/S. Upadhyay & Co. Vs. State of U.P. & Ors [1998] INSC 578 (1 December 1998)
7.	Kishori Vs. State of Delhi [1998] INSC 579 (1 December 1998)
8.	M.S.Zahed Vs. K. Raghavan [1998] INSC 580 (1 December 1998)
9.	M C Mehta Vs. Union of India & Ors [1998] INSC 581 (1 December 1998)
10.	M.P.Shikshak Congress & Ors Vs. R.P.F. Commissioner, Jabalpur & Ors [1998] INSC 582 (1 December 1998)
11.	Mahantappa & Ors Vs. State of Karnataka [1998] INSC 583 (1 December 1998)
12.	M/S. Upadhyay & Co. Vs. State of U.P. & Ors [1998] INSC 584 (1 December 1998)
13.	Nishant Puri Vs. State of Himachal Pradesh & Ors [1998] INSC 585 (2 December 1998)
14.	Indu Kakkar Vs. Haryana State Industrral Development Corporation Ltd. & ANR [1998] INSC 586 (2 December 1998)
15.	Nishant Puri Vs. State of Himachal Pradesh & Ors [1998] INSC 587 (2 December 1998)
16.	The State of Gujarat & ANR Vs. Suryakant Chunilal Shah [1998] INSC 588 (3 December 1998)
17.	Dr. Kumar Bar Das Vs. Utkal University & Ors [1998] INSC 589 (3 December 1998)
18.	The State of Gujarat & ANR Vs. Suryakant Chunilal Shah [1998] INSC 590 (3 December 1998)
19.	Dr. Kumar Bar Das Vs. Utkal University & Ors [1998] INSC 591 (3 December 1998)
20.	Raghunathe Jew At Bhapur Vs. State of Orissa & Ors [1998] INSC 592 (9 December 1998)
21.	The Deputy Commissioner, Andaman District, Port Blair Vs. Consumer Co-Operative Stores Limited., Hari Narayan Arora [1998] INSC 593 (9 December 1998)
22.	Ganesh Natorao Raut Dudhagaonkar Vs. Rajani Shankarrao Satav & Ors [1998] INSC 594 (9 December 1998)
23.	Orissa Small Industries Corpn. Ltd. & ANR Vs. Narasingha Charan Mohanty & Ors [1998] INSC 595 (9 December 1998)
24.	Ganesh Natorao Raut Dudhagaonkar Vs. Rajani Shankarrao Satav & Ors [1998] INSC 596 (9 December 1998)
25.	The Deputy Commissioner, Andaman District, Port Blair. Vs. Consumer Co-Operative Stores Limited., Hari Narayan Arora [1998] INSC 597 (9 December 1998)
26.	Orissa Small Industries Corpn.Ltd. & ANR Vs. Narasingha Charan Mohanty & Ors [1998] INSC 598 (9 December 1998)
27.	Raghunathe Jew At Bhapur Vs. State of Orissa & Ors [1998] INSC 599 (9 December 1998)
28.	Mewa Singh & Ors Vs. Shiromani Gurdwara Prabandhak Committee [1998] INSC 600 (10 December 1998)
29.	M/S Savita Chemicals (Pvt) Ltd. Vs. Dyes & Chemical Workers Union & ANR [1998] INSC 601 (11 December 1998)
30.	Commissioner of Income-Tax, Madras Vs. G.Narasimhan Ors [1998] INSC 602 (14 December 1998)
31.	Bharat Petroleum Corporation Ltd. Vs. Maharashtra Genl. Kamgar Union & Ors [1998] INSC 603 (14 December 1998)
32.	Rajammal Vs. State of Tamil Nadu & ANR [1998] INSC 604 (14 December 1998)
33.	Ferro Alloys Corporation Ltd. Vs. Union of India & Ors [1998] INSC 605 (14 December 1998)
34.	Commissioner of Income-Tax, Madras Vs. G.Narasimhan Ors [1998] INSC 606 (14 December 1998)
35.	Ferro Alloys Corporation Ltd. Vs. Union of India & Ors [1998] INSC 607 (14 December 1998)
36.	Rajammal Vs. State of Tamil Nadu & ANR [1998] INSC 608 (14 December 1998)
37.	Bharat Petroleum Corporation Ltd. Vs. Maharashtra Genl. Kamgar Union & Ors [1998] INSC 609 (14 December 1998)
38.	Radhey Shyam Gupta Vs. U.P. State Agro Industries Corporation Ltd. & ANR [1998] INSC 610 (15 December 1998)
39.	Dwijen Chandra Sarkar & Ord. Vs. Union of India & ANR [1998] INSC 611 (15 December 1998)
40.	National Insurance Co. Ltd. Vs. Nathilal & Ors [1998] INSC 612 (15 December 1998)
41.	Dwijen Chandra Sarkar & Ord. Vs. Union of India & ANR [1998] INSC 613 (15 December 1998)
42.	Radhey Shyam Gupta Vs. U.P. State Agro Industries Corporation Ltd. & ANR [1998] INSC 614 (15 December 1998)
43.	Smt. Savitrabai Bhausaheb Kevate & Ors Vs. Raichand Dhanraj Lunja [1998] INSC 615 (15 December 1998)
44.	Shriram Mandir Sansthan , Shri Ram Sansthan Pusoda Vs. Vatsalabai & Ors [1998] INSC 616 (17 December 1998)
45.	Javedc Abidi Vs. Union of India & Ors [1998] INSC 617 (17 December 1998)
46.	Kuldeep Singh Vs. The Commissioner of Police & Ors [1998] INSC 618 (17 December 1998)
47.	Ram Swarup & Ors Vs. S.N. Maira & Ors [1998] INSC 619 (17 December 1998)
48.	Bharat Singh Vs. State of Uttar Pradesh [1998] INSC 620 (17 December 1998)
49.	Ram Swarup & Ors Vs. S.N.Maira & Ors [1998] INSC 621 (17 December 1998)
50.	Kuldeep Singh Vs. The Commissioner of Police & Ors [1998] INSC 622 (17 December 1998)
51.	Javedc Abidi Vs. Union of India & Ors [1998] INSC 623 (17 December 1998)
52.	Shriram Mandir Sansthan , Shri Ram Sansthan Pusoda Vs. Vatsalabai & Ors [1998] INSC 624 (17 December 1998)
53.	M.C. Mehta Vs. Union of India & Ors [1998] INSC 625 (18 December 1998)
54.	Commissioner of Income-Tax Bihar-Ii, Patna Vs. Bokaro Steel Limited, Bokaro [1998] INSC 626 (18 December 1998)
55.	Kapil Mohan Vs. The Commissioner of Income Tax, Delhi [1998] INSC 627 (18 December 1998)
56.	U.P. State Co-Operative Land Development Bank Limited Vs. Chandra Bhan Dubey & Ors [1998] INSC 628 (18 December 1998)
57.	General Manager, Western Railway & Ors Vs. Y.P.Sharma & Ors [1998] INSC 629 (18 December 1998)
58.	U.P. State Co-Operative Land Development Bank Limited Vs. Chandra Bhan Dubey & Ors [1998] INSC 630 (18 December 1998)
59.	Kapil Mohan Vs. The Commissioner of Income Tax, Delhi [1998] INSC 631 (18 December 1998)
60.	Commissioner of Income-Tax Bihar-Ii, Patna Vs. Bokaro Steel Limited, Bokaro [1998] INSC 632 (18 December 1998)
61.	M.C. Mehta Vs. Union of India & Ors [1998] INSC 633 (18 December 1998)
62.	Tripura Goods Transport Association & ANR Vs. Commissioner of Taxes & Ors [1998] INSC 634 (18 December 1998)
63.	Secretary, Devasthan Management Committee, Western Maharasht Vs. Bhimanna Mallappa Mali & Ors [1998] INSC 635 (28 December 1998)