AUGUST   1998
1.	Union of India Kunj Bihari Sharma & Ors Vs. Tara Chand Sharma & Ors Union of India & Ors [1998] INSC 375 (3 August 1998)
2.	Trustees of Sahebzadi Oalia Kulsum Trust Vs. The Controller of Estate Duty, A.P [1998] INSC 376 (3 August 1998)
3.	Ajmera Housing Corporation Vs. Amrit M.Patel & Ors [1998] INSC 377 (3 August 1998)
4.	Smt. Satya Gupta Alias Madhu Gupta Vs. Brijesh Kumar [1998] INSC 378 (4 August 1998)
5.	Union of India & Ors Vs. N.Y. Apte & Ors [1998] INSC 379 (4 August 1998)
6.	Matadin Vs. State of Maharashtra [1998] INSC 380 (4 August 1998)
7.	State Through Cbi Vs. Raj Kumar Jain [1998] INSC 381 (4 August 1998)
8.	Kalicharan Mahapatra Vs. State of Orissa [1998] INSC 382 (4 August 1998)
9.	Bhadrachalam Paperboards Ltd. & ANR Vs. The Government of Andhra Pradesh & Ors [1998] INSC 383 (4 August 1998)
10.	Polychem Limited & ANR Vs. The State of Maharashtra & Ors [1998] INSC 384 (4 August 1998)
11.	Kishore Amarsingh Maheshkar, Ravindra @ Ravi Bansi Gohar Vs. The State of Maharashtra & Ors [1998] INSC 385 (4 August 1998)
12.	Arvindervir Singh Vs. State of Punjab & ANR [1998] INSC 386 (5 August 1998)
13.	V. Radhakrishnan Vs. S.N. Loganatha Mudaliar [1998] INSC 387 (5 August 1998)
14.	Revenue Divisional Officer & Ors Vs. A. Aruna & Ors [1998] INSC 388 (5 August 1998)
15.	Government Servant Co-Operative House Building Society Vs. Union of India & Ors [1998] INSC 389 (5 August 1998)
16.	Brij Bhushan Vs. Kewal Kumar [1998] INSC 390 (5 August 1998)
17.	State of Punjab Vs. Jagga Singh [1998] INSC 391 (6 August 1998)
18.	Kuldeep K. Mahato Vs. State of Bihar [1998] INSC 392 (6 August 1998)
19.	Biharilal Soni & Ors Vs. State of Madhya Pradesh [1998] INSC 393 (6 August 1998)
20.	Director General Indian Council of Medical Research & Ors Vs. Dr. Anil Kumar Ghosh & ANR [1998] INSC 394 (6 August 1998)
21.	J & K State Road Transport Corporation, Jammu & ANR Vs. Om Parkash & Ors [1998] INSC 395 (6 August 1998)
22.	Prem Singh, Smt. Shanti Vs. State of Haryana [1998] INSC 396 (6 August 1998)
23.	Putur Besara Vs. State of Bihar [1998] INSC 397 (6 August 1998)
24.	Municipal Council, Khurai Vs. Krishi Upaj Mandi Samiti, Khurai & Ors [1998] INSC 398 (6 August 1998)
25.	Union of India & Ors Vs. M. Suryanarayana Rao [1998] INSC 399 (7 August 1998)
26.	Union of India & ANR Vs. S.P. Anand & Ors [1998] INSC 400 (7 August 1998)
27.	Meghraj Urkudaji Temple Vs. State of Maharashtra [1998] INSC 401 (10 August 1998)
28.	State of Orissa & Ors Vs. M/S Steel Authority of India Ltd. [1998] INSC 402 (10 August 1998)
29.	Sonic Electrochem & ANR Vs. Sales Tax Officer & Ors [1998] INSC 403 (11 August 1998)
30.	H.M.M. Ltd. Vs. Director General, Monopolies & Restricted Trade Practices [1998] INSC 404 (11 August 1998)
31.	Suresh N. Bhusare & Ors Vs. State of Maharashtra [1998] INSC 405 (11 August 1998)
32.	P.R. Deshpande Vs. Maruti Balaram Haibatti [1998] INSC 406 (11 August 1998)
33.	State of A.P., Edla Bhoom Reddy Vs. Thakkidiram Reddy & Ors, State of Andhra Pradesh [1998] INSC 407 (11 August 1998)
34.	C.G. Govindan, State of Gujarat & ANR Vs. State of Gujarat & Ors, S.S. Murthy & Ors [1998] INSC 408 (11 August 1998)
35.	A.P.S.R.T.C. Vs. State Transport Tribunal & Ors [1998] INSC 409 (11 August 1998)
36.	Vijay Kumar Mallik Vs. Central Bureau of Investigation [1998] INSC 410 (12 August 1998)
37.	Commissioner of Income-Tax, Tamil Nadu Ii, Madras Vs. Madras Auto Service (P) Ltd. [1998] INSC 411 (12 August 1998)
38.	State of Rajasthan, Gokula & ANR Vs. Ram Bharosi & Ors [1998] INSC 412 (12 August 1998)
39.	State of M.P. & Ors Vs. M/S. Indore Iron & Steel Mills Pvt. Ltd. [1998] INSC 413 (12 August 1998)
40.	Ashok Chaturvedi & Ors Vs. Shitul H Chanchani & ANR [1998] INSC 414 (13 August 1998)
41.	Rajesh & Ors, Taufiq Ahmed Aminuddin, Santosh Shashikantam Vs. State of Maharashtra [1998] INSC 415 (13 August 1998)
42.	Union of India & Ors Vs. S.N. Dubey & Ors [1998] INSC 416 (13 August 1998)
43.	Sri Babu Ram Alias Prasad Vs. Sri Indra Pal Singh (Dead) By LRS [1998] INSC 417 (13 August 1998)
44.	Surjan Singh & ANR Vs. State of Haryana [1998] INSC 418 (13 August 1998)
45.	Chandreshwar Narain Dubey & Ors Vs. Union of India & Ors [1998] INSC 419 (14 August 1998)
46.	Food Corporation of Indiaetc. Vs. Om Prakash Sharma & Ors [1998] INSC 420 (14 August 1998)
47.	M/s. Maharashtra Hybrid Seeds Co. Ltd. Vs. Alavalapati Chandra Reddy & Ors. (18 August 1998)
48.	P.P. Rastogi & Ors. Vs. Pravesh Soti and Ors. (18 August1 998)
49.	Ram Prasad Rajak Vs. Nand Kumar & Bors. & Anr. (18 August 1998)
50.	Punjab National Bank and Ors. The Chief Personnel (Disciplina Vs. Sh. Kunj Behari Misra, Sh. Shanti Prasad Goel (19 August 1998)
51.	Akkanissery Govindan Nambiar Vs. Kariyath Raghavan [1998] INSC 421 (19 August 1998)
52.	Ram Kumar Madhusudan Pathak Vs. State of Gujarat [1998] INSC 422 (19 August 1998)
53.	Panchhi & Ors, National Commission For Women Vs. State of Up & Ors [1998] INSC 423 (19 August 1998)
54.	State of U.P. Vs. Girja Shankar Sonakiya [1998] INSC 424 (19 August 1998)
55.	M/S. Mahaluxmi Rice Mills & Ors Vs. State of U.P. & Ors [1998] INSC 425 (19 August 1998)
56.	State of Bihar & Ors Vs. Bihar Rajya Sahkarita Prabandhak Seva Sangh, Patna, & Ors [1998] INSC 426 (20 August 1998)
57.	Muneshwar Vs. Raja Mohammad Khan & Ors [1998] INSC 427 (20 August 1998)
58.	Bishundeo Narain Rai & Ors Vs. Anmol Devi & Ors [1998] INSC 428 (20 August 1998)
59.	Gujarat Ambuja Cement Ltd. & ANR Vs. Union of India & Ors [1998] INSC 429 (21 August 1998)
60.	Navungal Pathumma Vs. Union of India & Ors [1998] INSC 430 (21 August 1998)
61.	Ram Sunder Yadav & Ors. Vs. State of Bihar (24 August 1998)
62.	Dr. Duryodhan Sahu and Ors. Vs. Jitendra Kumar Mishra and Ors. (25 August 1998)
63.	Canara Bank. Vs. P.R.N. Upadhyaya & Ors. (25 March 1998)
64.	Hydro-Electric Employees Union, U.P. & Ors. Vs. Sudhir Kumar Sharma & Ors. (25 August 1998)
65.	Canara Bank Vs. Mangesh Sitaram Chandekar & Anr. (25 August 1998)
66.	Dr. L.P. Misra Vs. State of Uttar Pradesh (26 August 1998)
67.	Patel Valmik Himatlal and Ors. Vs. Patel Mohanlal Muljibhai (D) through LRS. (26 August 1998)
68.	Jangeer Singh & Ors. Vs. State of Rajasthan (26 August 1998)
69.	Sadhan Chandra Dey & Ors Vs. UOI and Ora [1998] INSC 431 (27 August 1998)
70.	State of Maharashtra & Ors Vs. Vijay Vasantrao Deshpands [1998] INSC 432 (27 August 1998)
71.	All India Detence Estate Exployees Association. Vs. Union of India & Ors. (27 August 1998)
72.	Kala and Anr. Vs. Madho Parshad Vaidya. (27 August 1998)
73.	State of West Bengal & Ors. Vs. Ajoy Kumar Banerjee (27 August 1998)
74.	State of Orissa & Ors. Vs. Commissioner of Land Records & Statement, Cuttack & Ors. (27 August 1998)
75.	Sadhan Chandra Dey and Ors. Vs. UOI and Ora. (27 August 1998)
76.	Transport Manager, Pune Municipal Corporation, Transportunde Vs. Vasant Gopal Bhagwat (Dad) y LRS. and Ors. (27 August 1998)
77.	Sadanandan Bhadran Vs. Madhavan Sunil Kumar [1998] INSC 433 (28 August 1998)
78.	National Buildings Construction Corporation Vs. S. Raghunathan & Ors [1998] INSC 434 (28 August 1998)
79.	Manager, Pinjrapore Deudar & ANR Vs. Chakram Moraji Nat & Ors [1998] INSC 435 (31 August 1998)
80.	Ram Narain Arora Vs. Asha Rani & Ors [1998] INSC 436 (31 August 1998)
81.	Dr. Gurmukh Ram Madan Vs. Bhagwan Das Madan [1998] INSC 437 (31 August 1998)