APRIL   1998
1.	S. Velayudhan Vs. Krishnan & Ors [1998] INSC 200 (1 April 1998)
2.	M/S Hyderabad Vanaspathi Limited Vs. Andhra Pradesh State Electricity Board & Ors [1998] INSC 201 (1 April 1998)
3.	Khudeswar Dutta Vs. State of Assam [1998] INSC 202 (2 April 1998)
4.	Ram Singh & Ors Vs. The State of Haryana [1998] INSC 203 (2 April 1998)
5.	Saiyad Mohammad Bakar El-Edroos Vs. Abdulhabib Hasan Arab & Ors [1998] INSC 204 (2 April 1998)
6.	State of Gujarat Vs. Mohammed Atik & Ors [1998] INSC 205 (3 April 1998)
7.	Seethalakshmi Ammal Vs. Muthuvenkatarama Iyengar & ANR [1998] INSC 206 (3 April 1998)
8.	Food Corporation of India Vs. The Union of India & Ors [1998] INSC 207 (6 April 1998)
9.	Khazan Singh Vs. Shamsher Singh & Ors [1998] INSC 208 (7 April 1998)
10.	Jagdish Ch. Patnaik & Ors Vs. State of Orissa & Ors [1998] INSC 209 (7 April 1998)
11.	State of Andhra Pradesh Vs. N. Radhakishan [1998] INSC 210 (7 April 1998)
12.	Government of Andhra Pradesh & ANR Vs. K. Ramachandra Reddy & Ors [1998] INSC 211 (7 April 1998)
13.	Union Bank of India Vs. Vishwa Mohan [1998] INSC 212 (7 April 1998)
14.	Shreenath & ANR Vs. Rajesh & Ors [1998] INSC 213 (13 April 1998)
15.	P. Kunhali Vs. State of Kerala [1998] INSC 214 (15 April 1998)
16.	S.P. Shivprasad Pipal Vs. Union of India & Ors [1998] INSC 215 (15 April 1998)
17.	Prem Kumar Verma & ANR Vs. Union of India & Ors [1998] INSC 216 (15 April 1998)
18.	Mohd. Iqbal M. Shaikh & Ors Vs. The State of Maharashtra [1998] INSC 217 (15 April 1998)
19.	M/S. Thermax Limited Vs. Collector of Central Excise [1998] INSC 218 (15 April 1998)
20.	Nagulapati Lakshmamma Vs. Mupparaju Subbaiah [1998] INSC 219 (15 April 1998)
21.	T.N. Godavarman Thirumulpad, Environment Awareness Forum Vs. Union of India & Ors [1998] INSC 220 (15 April 1998)
22.	Mohar Singh Vs. The State of Rajasthan & Ors [1998] INSC 221 (16 April 1998)
23.	State of Maharashtra Vs. Madhukar Govind Pakhare [1998] INSC 222 (16 April 1998)
24.	Board of Trustees, Port of Mumbai Vs. Indian Oil Corporation & ANR [1998] INSC 223 (16 April 1998)
25.	Tukaram Ramchandra Mane Vs. Rajaram Bapu Lakule [1998] INSC 224 (16 April 1998)
26.	Supreme Court Bar Association Vs. Union of India & ANR [1998] INSC 225 (17 April 1998)
27.	Post Graduate Institute of Medical Education And Research Ch Vs. Faculty Association & Ors [1998] INSC 226 (17 April 1998)
28.	P.V. Narsimha Rao Vs. State (Cbi/Spe) [1998] INSC 227 (17 April 1998)
29.	State of Maharashtra Vs. Alka B Hingde [1998] INSC 228 (17 April 1998)
30.	P.V. Narasimha Rao Vs. State(Cbi/Spe) [1998] INSC 229 (17 April 1998)
31.	World Tanker Carrier Corporation Vs. Snp Shipping Services Pvt. Ltd. & Ors [1998] INSC 230 (20 April 1998)
32.	State of U.P. Vs. Harban Sahal & Ors [1998] INSC 231 (20 April 1998)
33.	M/S. Chetak Construction Ltd. Vs. Om Prakash & Ors [1998] INSC 232 (20 April 1998)
34.	M/S India Steamship Company Ltd. Vs. Union of India & ANR [1998] INSC 233 (21 April 1998)
35.	Sri Gopabandhu Biswal Vs. Krishna Chandra Mohanty & Ors [1998] INSC 234 (21 April 1998)
36.	M/S India Steamship Company Ltd. Vs. Union of India & ANR [1998] INSC 235 (21 April 1998)
37.	Jagjit Cotton Textile Mills Vs. Chief Commercial Superintendent N.R. & Ors [1998] INSC 236 (21 April 1998)
38.	Ram Bihari Yadav Vs. State of Bihar & Ors [1998] INSC 237 (21 April 1998)
39.	Govindasami Vs. State of Tamil Nadu [1998] INSC 238 (22 April 1998)
40.	S.K. Bhargava Vs. The Collector, Chandigarh & Ors [1998] INSC 239 (23 April 1998)
41.	Nirmal Kanti Roy, Ganesh Lal Moondra & Ors Vs. State of West Bengal & ANR [1998] INSC 240 (23 April 1998)
42.	S.K. Bhargava Vs. The Collector, Chandigarh & Ors [1998] INSC 241 (23 April 1998)
43.	Nirmal Kanti Roy, Ganesh Lal Moondra & Ors Vs. State of West Bengal & ANR [1998] INSC 242 (23 April 1998)
44.	Surendra Narain Singh & Ors Vs. State of Bihar & Ors [1998] INSC 243 (24 April 1998)
45.	Union of India & Ors Vs. Sushil Kumar Paul & Ors [1998] INSC 244 (24 April 1998)
46.	Maharashtra Rajya Sahakari Sakhar, Karkhana Sangh Ltd. & Ors Vs. State of Maharashtra & Ors [1998] INSC 245 (27 April 1998)
47.	Baljit Singh Malik Vs. Delhi Golf Club & Ors [1998] INSC 246 (27 April 1998)
48.	Ashok Kumar Srivastav Vs. National Insurance Company, Limited & Ors [1998] INSC 247 (27 April 1998)
49.	Union of India & Ors Vs. K. G. Radhakrishana Panickar & Ors [1998] INSC 248 (28 April 1998)
50.	State of Maharashtra Vs. Abdul Hafiz Faroki & Ors [1998] INSC 249 (28 April 1998)
51.	Shri A.C. Gangadhar Vs. State of Karnataka [1998] INSC 250 (28 April 1998)
52.	Anand Prakash Malik Vs. Bhagwandas [1998] INSC 251 (28 April 1998)
53.	Mohd. Hadi Raja Vs. State of Bihar & ANR [1998] INSC 252 (28 April 1998)
54.	Jagan Nath Vs. Jagdish Rai & Ors [1998] INSC 253 (28 April 1998)
55.	Shaikh Umar Ahmed Shaikh & ANR Vs. State of Maharashtra [1998] INSC 254 (28 April 1998)
56.	Chacko , Jacob Vs. State of Kerala [1998] INSC 255 (29 April 1998)
57.	Mr. Gajjan Singh & ANR Vs. State of Punjab [1998] INSC 256 (29 April 1998)
58.	Secy. - Cum- Chief Engineer, Chandigarh Vs. Hari Om Sharma & Ors [1998] INSC 257 (29 April 1998)
59.	K. Chandrasekhar, Mariam Rasheeda, S.K. Sharma, S. Nambi Na Vs. The State of Kerala & Ors [1998] INSC 258 (29 April 1998)
60.	Shri Vijay Kumar & Ors Vs. Union of India & Ors [1998] INSC 259 (29 April 1998)
61.	Competent Authority, Ahmedabad Vs. Amritlal Chandmal Jain & Ors [1998] INSC 260 (29 April 1998)
62.	Chacko , Jacob Vs. State of Kerala [1998] INSC 261 (29 April 1998)
63.	Shri Dattatraya Maruti Bawalekar, & Ors Vs. Pandurang Dagadu Parte & Ors [1998] INSC 262 (29 April 1998)
64.	Union of India & Ors Vs. Subir Mukharji & Ors [1998] INSC 263 (29 April 1998)
65.	State of Haryana Vs. Brij Lal Mittal & Ors [1998] INSC 264 (30 April 1998)
66.	M/S. Sunil Enterorises & ANR Vs. Sbi Commercial & International Bank Ltd. [1998] INSC 265 (30 April 1998)
67.	M/S Labha Ram And Sons & Ors, M/S Uggar Sain Hari Kishan Vs. State of Punjab And Other [1998] INSC 266 (30 April 1998)
68.	State of Haryana Vs. Brij Lal Mittal & Ors [1998] INSC 267 (30 April 1998)
69.	M/S. Sunil Enterorises & ANR Vs. Sbi Commercial & Internationalbank Ltd. [1998] INSC 268 (30 April 1998)
70.	S.G.P. Committee Vs. M.P. Dass Chela [1998] INSC 269 (30 April 1998)