SEPTEMBER   1997
1.	Council of Scientific & Industrial Research New Delhi & ANR Vs. M. Vs. Sastry & ANR [1997] INSC 694 (1 September 1997)
2.	Municipal Corporation of Delhi Vs. Lichho Devi & Ors [1997] INSC 695 (1 September 1997)
3.	M/S. Oblum Electrical Industries Pvt. Ltd., Hyderabad Vs. Collector of Customs Bombay [1997] INSC 696 (2 September 1997)
4.	United India Insurance Co. Ltd. Vs. Shri Gian Chand & Ors [1997] INSC 697 (2 September 1997)
5.	M/S Vijayawada Bottling Co. Ltd. Vs. Collector of Central Excise, Guntur [1997] INSC 698 (2 September 1997)
6.	Ramkishan & Ors Vs. State of Rajasthan [1997] INSC 699 (2 September 1997)
7.	Union of India & Ors Vs. Shri Ramesh Kumar [1997] INSC 700 (2 September 1997)
8.	Mansukhlal Vithaldas Chauhan Vs. State of Gujarat [1997] INSC 701 (3 September 1997)
9.	State Rep. By The C.B.I. Vs. Anil Sharma [1997] INSC 702 (3 September 1997)
10.	Bhag Singh & Ors, Gurmukh Singh & ANR Vs. State of Punjab [1997] INSC 703 (3 September 1997)
11.	Rajasthan State Road Transport Corporation Vs. Kailash Nath Kothari & Ors [1997] INSC 704 (3 September 1997)
12.	State of Haryana Vs. Krishan Lal Sehgal & Ors [1997] INSC 705 (3 September 1997)
13.	Ramesh Prasad Thakur & ANR Vs. Ramchandra Singh , Bishwanath Rai & Ors [1997] INSC 706 (3 September 1997)
14.	Madhya Pradesh Electricity Board Vs. S.S. Modh & Ors [1997] INSC 707 (3 September 1997)
15.	Jai Dev Gupta Vs. State of Himachal Pradesh & ANR [1997] INSC 708 (3 September 1997)
16.	Assam State Electricity Board & Ors Vs. Gajendra Nath Pathak & Ors [1997] INSC 709 (3 September 1997)
17.	Balkrishna Ramchandra Kadam Vs. Sangeeta Balkrishna Kadam [1997] INSC 710 (4 September 1997)
18.	Shri Kartikeya V.Sarabhai. Vs. The Commissioner of Income Tax [1997] INSC 711 (4 September 1997)
19.	Kamal Murmu & ANR Vs. State of West Bengal [1997] INSC 712 (8 September 1997)
20.	State of Karnataka Vs. Bhoja Poojari & ANR [1997] INSC 713 (9 September 1997)
21.	Mohan Breweries & Distilleries Ltd. Vs. Commercial Tax Officer, Madras & Ors [1997] INSC 714 (9 September 1997)
22.	P.N. Kohli & Ors, Union of India & ANR Vs. R. Iyyaswamy & Ors [1997] INSC 715 (9 September 1997)
23.	Ram Kala Vs. Deputy Director (Consolidation) & Ors [1997] INSC 716 (9 September 1997)
24.	Madru Singh & Ors Vs. State of Madhya Pradesh [1997] INSC 717 (9 September 1997)
25.	N.C. Das Vs. M.A. Mohsin & ANR [1997] INSC 718 (9 September 1997)
26.	State of Uttar Pradesh & ANR Vs. M/S. Universal Exporters & ANR [1997] INSC 719 (10 September 1997)
27.	T. Deen Dayal Vs. The High Court of Andhra Pradesh [1997] INSC 720 (10 September 1997)
28.	Abdul Razak Husseinshabir Mohmed Syedbalu @ Janardan S Vs. State of Maharashtra [1997] INSC 721 (10 September 1997)
29.	Llewellyn Furtado & Ors Vs. Government of Goa & Ors [1997] INSC 722 (10 September 1997)
30.	The State of Punjab, Sukhjinder Kaur Vs. Jaswant Singh & Oths [1997] INSC 723 (10 September 1997)
31.	State of Maharashtra Vs. Rajendra Jawnmal Gandhi [1997] INSC 724 (11 September 1997)
32.	Union Public Service Commission Vs. S. Papaiah & Ors [1997] INSC 725 (11 September 1997)
33.	Commissioner of Survey Settlements And Land Records Vs. Kunsam Saranarayana & Ors [1997] INSC 726 (11 September 1997)
34.	Marine Products Export Development Authority. Vs. A. Geetha & Ors [1997] INSC 727 (12 September 1997)
35.	Union of India & ANR Vs. R. Swaminathan [1997] INSC 728 (12 September 1997)
36.	Namdeo Nanasaheb Misal, Tanajl Govind Misal Vs. The State of Maharashtra [1997] INSC 729 (12 September 1997)
37.	Kuil Fireworks Industries Vs. Collection of Central Excise & ANR [1997] INSC 730 (12 September 1997)
38.	M/S. Kalyani Breweries Ltd. Vs. State of West Bengal& Ors [1997] INSC 731 (15 September 1997)
39.	M/S. Faridabad Ct Scan Centre Vs. D. G. Health Services & Ors [1997] INSC 732 (15 September 1997)
40.	Smt. Postasangbom Ningol Thokchom & ANR Vs. General Officer Commanding & Ors [1997] INSC 733 (16 September 1997)
41.	The Central Arecaunt & Cocoa Marketing& Processing Co-Opera Vs. State of Karnataka & Ors [1997] INSC 734 (16 September 1997)
42.	Rao Somashekara & Ors Vs. State of Karnataka & ANR [1997] INSC 735 (16 September 1997)
43.	C. Sampath Kumar Vs. The Enforcement Officer, Enforcement Directorate, Madras [1997] INSC 736 (16 September 1997)
44.	M/S Black Diamond Beverages & ANR Vs. The Commercial Tax Officer, Central Section, Assessment Wing [1997] INSC 737 (16 September 1997)
45.	G. Selvaraj, M. Suseela Vs. State of Tamil Nadu [1997] INSC 738 (16 September 1997)
46.	State of Orissa & Ors Vs. Sadhu Charan Pradhan [1997] INSC 739 (17 September 1997)
47.	State of Orissa And Sri Jagannath Temple Puri Managementcom Vs. Chintamani Khuntia & Ors [1997] INSC 740 (17 September 1997)
48.	State of M.P.& Ors Vs. R.N.Mishra & ANR [1997] INSC 741 (17 September 1997)
49.	Smt. Shashi Garg Vs. Sh. Arun Garg [1997] INSC 742 (18 September 1997)
50.	Smt. Shanti Rani Das Dewanjee Vs. Dinesh Chandra (Dead) By LRS [1997] INSC 743 (18 September 1997)
51.	M/S. Sahney Steel & Press Works Ltd. Hyderabad Vs. Commissioner of Income Tax, Andhra Pradesh-I , Hyderabad [1997] INSC 744 (19 September 1997)
52.	Western India Plywood Ltd. Vs. Shri. P. Ashokan [1997] INSC 745 (19 September 1997)
53.	P.K. Ramachandran Vs. State of Kerala & ANR [1997] INSC 746 (19 September 1997)
54.	Satpal & Ors Vs. Union of India [1997] INSC 747 (24 September 1997)
55.	The Punjab State Co-Operative Bank Limited Vs. Milkhan Singh & ANR [1997] INSC 748 (24 September 1997)
56.	The Chief General Manager, State Bank of India & ANR Vs. Shri Bijoy Kumar Mishra [1997] INSC 749 (24 September 1997)
57.	Commissioner of Sales Tax Orissa & ANR Vs. M/S. Halari Store [1997] INSC 750 (26 September 1997)
58.	M.V. Javali Vs. Mahajan Borewell & Co. & Ors [1997] INSC 751 (26 September 1997)
59.	State of Punjab Vs. Hari Kishan & Ors [1997] INSC 752 (26 September 1997)
60.	Eugenio Misquita & Ors Vs. State of Goa & Ors [1997] INSC 753 (29 September 1997)
61.	The Regional Director,Employees' State Insurance Corporation Vs. M/S. Popular Automobiles [1997] INSC 754 (29 September 1997)
52.	Haryana State Electricity Board & ANR Vs. Hakin Singh [1997] INSC 755 (30 September 1997)
63.	Pakkirisamy Vs. State of Tamil Nadu [1997] INSC 756 (30 September 1997)
64.	The State Bank of India Vs. Shri A.N. Gupta [1997] INSC 757 (30 September 1997)
65.	Ha Malbari Vs. Nasiruddin Pirmohmad & Ors [1997] INSC 758 (30 September 1997)