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OCTOBER 1997
1.
Sukhbir Singh & Ors Vs. State of Haryana [1997] INSC 759 (1 October 1997)
2.
Rashtriya Chaturth Shreni Railwaymajdoor Congress Vs. Union of India & Ors [1997] INSC 760 (1 October 1997)
3.
Gram Panchayat Kakran Vs. Addl. Director of Consolidation & ANR [1997] INSC 761 (3 October 1997)
4.
The State of Andhra Pradesh Vs. Bimal Krishna Kundu & ANR [1997] INSC 762 (3 October 1997)
5.
Municipal Corpn. of Delhi Vs. Delhi Urban House Owners Welfare Assn [1997] INSC 763 (3 October 1997)
6.
Rambilas & Ors Vs. State of Madhya Pradesh [1997] INSC 764 (3 October 1997)
7.
Venkatesh Thimmaiah Gurjalkar Vs. S.S. Hawaldar [1997] INSC 765 (5 October 1997)
8.
R. Rajendran Nair Vs. State of Kerala [1997] INSC 766 (14 October 1997)
9.
Life Insurance Corporation of India & ANR Vs. Shri Raghavendra Seshagiri Rao Kulkarni [1997] INSC 767 (14 October 1997)
10.
Parsion Devi & Ors Vs. Sumitri Devi & Ors [1997] INSC 768 (14 October 1997)
11.
Shri Ashim K.Roy Vs. Bipinbhai Vadilal Mehta & Ors [1997] INSC 769 (14 October 1997)
12.
Mahesh Kumar Saharia Vs. State of Nagaland & Ors [1997] INSC 770 (14 October 1997)
13.
State of Punjab & Ors Vs. Inder Singh & Ors [1997] INSC 771 (14 October 1997)
14.
Associate Bank's Officers' Association Vs. State Bank of India & Ors [1997] INSC 772 (15 October 1997)
15.
Mohd. Yunus Vs. State of Gujarat [1997] INSC 773 (15 October 1997)
16.
Union of India & ANR Vs. S.K. Sareen [1997] INSC 774 (15 October 1997)
17.
Delhi Pradesh Registered Medical Practitioners, Swaroo Vs. Delhi Admn. Director of Health Services [1997] INSC 775 (17 October 1997)
18.
Sail Singh State of Punjab Vs. Mohinder Pal [1997] INSC 776 (17 October 1997)
19.
Baitullan & ANR Vs. State of U.P [1997] INSC 777 (17 October 1997)
20.
Steel Authority of India Ltd. Vs. Shri Ambica Mills Ltd. & Ors [1997] INSC 778 (17 October 1997)
21.
Gyan Prakash Vs. Union of India & Ors [1997] INSC 779 (17 October 1997)
22.
State of Karnataka Vs. B.M. Ashraf & Co [1997] INSC 780 (20 October 1997)
23.
Smt. Vijay Goel & Ors Vs. Union of India & ANR [1997] INSC 781 (21 October 1997)
24.
R. Pandian & ANR Vs. State of Tamil Nadu [1997] INSC 782 (21 October 1997)
25.
Ram Nath International Construction Pvt. Ltd. Vs. State of U.P [1997] INSC 783 (21 October 1997)
26.
Shri Ram & Shiv Ram & ANR Vs. State of U.P. & Ors [1997] INSC 784 (21 October 1997)
27.
Gulzar Alishri Raj Mohammad & ANR Vs. State of Himachal Pradesh [1997] INSC 785 (21 October 1997)
28.
Commissioner of Wealth Tax,Gujarat-Iii, Ahmedabad Vs. Ellis Bridge Gymkhana [1997] INSC 786 (21 October 1997)
29.
Sudhir Samanna Vs. State of West Bengal & ANR [1997] INSC 787 (21 October 1997)
30.
Haricharan & ANR Vs. State of Rajasthan [1997] INSC 788 (22 October 1997)
31.
Lekhraj @ Harisingh Vs. State of Gujarat [1997] INSC 789 (22 October 1997)
32.
Raju @ Rajendrarajya A Alias Raju Vs. State of Maharashtra [1997] INSC 790 (22 October 1997)
33.
Union of India Vs. United India Insurance Co. Ltd. & Ors [1997] INSC 791 (22 October 1997)
34.
State of U.P. Vs. Bhoora & Ors [1997] INSC 792 (23 October 1997)
35.
Sun Export Corporation & ANR Vs. Board of Trustees of The Port of Bombay [1997] INSC 793 (23 October 1997)
36.
Nazrul Mondal & Ors Vs. The State of West Bengal [1997] INSC 794 (23 October 1997)
37.
Pardeep Aggarbatti, Ludhiana Vs. State of Punjab & Ors [1997] INSC 795 (23 October 1997)
38.
Shri Dharam Pal & Ors Vs. The Food Corporation of India & Ors [1997] INSC 796 (24 October 1997)
39.
Ram Prakash Singh Vs. State of Bihar [1997] INSC 797 (24 October 1997)
40.
Vishal Singh & ANR Vs. State of Madhya Pradesh [1997] INSC 798 (24 October 1997)
41.
Union of India & Ors Vs. B.K. Srivastava [1997] INSC 799 (24 October 1997)
42.
Southern Petrochemical Industries Corporation Ltd. & ANR Vs. Madras Refineries Ltd. & Ors [1997] INSC 800 (24 October 1997)
43.
State of Assam & ANR Vs. R.K. Krishna Kumar & Ors, Saeed Kidwai & Ors [1997] INSC 801 (24 October 1997)
44.
State of Assam & ANR Vs. R.K. Krishna Kumar & Ors, Dr. Brojen Gogoi & Ors [1997] INSC 802 (24 October 1997)
45.
Charan Singh, Lakha Singh Vs. State of Punjab [1997] INSC 803 (24 October 1997)
46.
Pandian @ Veerapandian Vs. State of Tamil Nadu [1997] INSC 804 (24 October 1997)
47.
Bhola Bhagatprabhunath Prasadchandra Sen Prasad & Ors Vs. State of Bihar [1997] INSC 805 (24 October 1997)
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