MAY   1997
1.	Sri Raj Pal Verma & Ors Vs. Chancellor of Meerut University [1997] INSC 485 (1 May 1997)
2.	Krishan, Vs. State of Haryana [1997] INSC 486 (1 May 1997)
3.	Anamika Chawla Vs. Metropolitan Magistrate & Ors [1997] INSC 487 (1 May 1997)
4.	M/S Ashok Paper Mills Kamgar Union Vs. Union of India & Ors [1997] INSC 488 (1 May 1997)
5.	Agauta Sugar And Chemicals Vs. State of U.P. & Ors [1997] INSC 489 (1 May 1997)
6.	Post Graduate Institute of Medical Education & Research Vs. K.L. Narasimhan & ANR [1997] INSC 490 (2 May 1997)
7.	Dr. Ashok Vs. Union of India & Ors [1997] INSC 491 (2 May 1997)
8.	Mukund @ Kundu Mishra & ANR Vs. State of Madhya Pradesh [1997] INSC 492 (2 May 1997)
9.	Devi Singh Vs. State of Haryana & Ors [1997] INSC 493 (2 May 1997)
10.	Smt. Ratan Kaur Vs. Union of India & Ors [1997] INSC 494 (2 May 1997)
11.	Satbir Singh Vs. State of Haryana & ANR [1997] INSC 495 (2 May 1997)
12.	R. Varadarajan Vs. Thirumangai Naidu & Ors [1997] INSC 496 (5 May 1997)
13.	Tata Engineering & Locomotive Co. Ltd. & ANR Vs. Gajanan Y. Mandrekar [1997] INSC 497 (5 May 1997)
14.	M/S. Balaji Enterprises, Madras Vs. The Collector of Central Excise, Madras [1997] INSC 498 (5 May 1997)
15.	The State of Punjab & Ors Vs. Bakhshish Singh [1997] INSC 499 (5 May 1997)
16.	State of U.P. Vs. Abdul & Ors [1997] INSC 500 (5 May 1997)
17.	State of Kerala & Ors Vs. M. Bhaskaran Pillai & ANR [1997] INSC 501 (5 May 1997)
18.	Lokshikshan Prasarak Mandal & ANR Vs. Rajendrakumar Ajabrao Mahalle & Ors [1997] INSC 502 (5 May 1997)
19.	The Agriculture Produce Marketcommittee-Gondal & Ors Vs. Shri Gridharbhai Ramjibhaichhaniyara & Ors [1997] INSC 503 (5 May 1997)
20.	Yelamanchi Ranga Rao & Ors Vs. State of Orissa & Ors [1997] INSC 504 (5 May 1997)
21.	State of U.P. Vs. Abdul & Ors [1997] INSC 505 (5 May 1997)
22.	Ashis Kumar Hazra Vs. Rubi Park Co-Operative Housing Society Ltd. & Ors [1997] INSC 506 (5 May 1997)
23.	Razakali Khureshi Sandhi Vs. State of Gujarat [1997] INSC 507 (5 May 1997)
24.	Tanviben Pankajkumar Divetia Vs. State of Gujarat [1997] INSC 508 (6 May 1997)
25.	Nirma Industries Ltd. Vs. Director General of Investigation & Registration [1997] INSC 509 (6 May 1997)
26.	Sudhir Vishnu Panvalkar Vs. Bank of India [1997] INSC 510 (6 May 1997)
27.	Mrs. Manju Bhatia & ANR Vs. New Delhi Municipal Council & ANR [1997] INSC 511 (6 May 1997)
28.	R.C. Patuck Vs. Fatima A. Kindasa & Ors [1997] INSC 512 (6 May 1997)
29.	Sanjeev Kumar Vs. State of Punjab [1997] INSC 513 (6 May 1997)
30.	Union of India & ANR Vs. Delhi Cloth & General Mills Co. Ltd. & ANR [1997] INSC 514 (6 May 1997)
31.	IIac Limited Vs. Collector of Central Excise [1997] INSC 515 (6 May 1997)
32.	Union of India & ANR Vs. Delhi Cloth & General Mills Co. Ltd. & ANR [1997] INSC 516 (6 May 1997)
33.	M\S. R.S. Rekhchand Mohotaspinning & Ors Weaving Mills Ltd. Vs. State of Maharashtra [1997] INSC 517 (7 May 1997)
34.	Kshitish Chandra Purkait Vs. Santosh Kumar Purkait & Ors [1997] INSC 518 (7 May 1997)
35.	Jagdish Lal & Ors Vs. State of Haryana & Ors [1997] INSC 519 (7 May 1997)
36.	Dwarikesh Sugar Industries Ltd. Vs. Prem Heavy Engineeing Work [1997] INSC 520 (7 May 1997)
37.	Punjab Diary Development Corporation Vs. Kala Singh [1997] INSC 521 (7 May 1997)
38.	Anil Bapurao Kanase Vs. Krishna Sahakari Sakhar Karkhana Ltd & ANR [1997] INSC 522 (7 May 1997)
39.	Uttam Namdeo Mahale Vs. Vithal Deo & Ors [1997] INSC 523 (7 May 1997)
40.	Collector of Central Excise Indore Vs. M/S. Orient Paper Mills [1997] INSC 524 (7 May 1997)
41.	The Collector of Central Excise, Patna Vs. Tata Engineering And Locomotive Co. Jamshedpur [1997] INSC 525 (7 May 1997)
42.	Jagdish Lal & Ors Vs. State of Haryana & Ors [1997] INSC 526 (7 May 1997)
43.	Y.R. Veeranna Vs. State of Karnataka & Ors [1997] INSC 527 (7 May 1997)
44.	Pankajesh Vs. Tulsi Gramin Bank & ANR [1997] INSC 528 (7 May 1997)
45.	State Through Cbi Vs. Dawood Ibrahim Kaskar & Ors [1997] INSC 529 (7 May 1997)
46.	Commissioner of Income-Tax, Bier Vs. M/S. Bankipur Club Ltd. [1997] INSC 530 (8 May 1997)
47.	Dattu Ramrao Sakhare & Ors Vs. State of Maharashtra [1997] INSC 531 (8 May 1997)
48.	Union of India & Ors Vs. Shri Chain Singh & Ors [1997] INSC 532 (8 May 1997)
49.	Adikanda Sethi & ANR Vs. Palani Swami Saran Transports & ANR [1997] INSC 533 (8 May 1997)
50.	Bihar State Electricity Board & ANR Vs. M/S. Usha Martin Industries & ANR [1997] INSC 534 (8 May 1997)
51.	Asha @ Ashanand & Ors Vs. The State of Rajasthan [1997] INSC 535 (8 May 1997)
52.	State of Haryana & ANR Vs. Ram Chander & ANR [1997] INSC 536 (9 May 1997)
53.	K.Shantharaj & ANR Vs. M.L. Nagaraj & Ors [1997] INSC 537 (9 May 1997)
54.	Surjit Singh & Ors Vs. Union of India & Ors [1997] INSC 538 (9 May 1997)
55.	Diamond Plastic Industries Vs. Govt. of A.P. & Ors [1997] INSC 539 (9 May 1997)
56.	Victoria Vs. K.V. Naik & Ors [1997] INSC 540 (9 May 1997)
57.	Steel Authority of India Ltd. Vs. Life Insurance Corporation of India & Ors [1997] INSC 541 (9 May 1997)
58.	Mohd. Swaleh Vs. Union of India & Ors [1997] INSC 542 (9 May 1997)
59.	Idl Chemicals Limited Vs. The Collector of Central Excise [1997] INSC 543 (9 May 1997)
60.	Smt. Shanti Devi Vs. State of U.P. & Ors [1997] INSC 544 (27 May 1997)