Post
Graduate Institute of Medical Education & Research Vs. K.L. Narasimhan
& ANR [1997] INSC 490 (2 May 1997)
K. Ramaswamy,
S. Saghir Ahmad, G.B. Pattanaik
Act:
Headnote:
With
Civil
Appeal Nos. 3175,3177 & 3176 Of 1997 (Arising Out Of Slp (C) Nos. 17366/92,
420 And 3028/93) And Writ Petition (C) No. 781 Of 1995 O R D Er In View Of The
Judgments By Hon'ble K.Ramaswamy, J. And Concurring Judgment By Hon'ble G.B. Pattanaik,
The Appeals Are Allowed And The Writ Petition Is Disposed Of, But, In The
Circumstances, Without Costs.
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