MARCH    1997
101.	M/S. Premier Fabricators, Allahabad Vs. Heavy Engineering Corpn. Limited, Ranchi [1997] INSC 331 (21 March 1997)
102.	Commissioner of Income Tax, Bombay Vs. M/S. Banque Nationale De-Paris [1997] INSC 332 (21 March 1997)
103.	State Fishery Officers Association,West Bengal & ANR Vs. State of West Bengal & ANR [1997] INSC 333 (21 March 1997)
104.	C.S. Joshi Vs. Iit, Kanpur & ANR [1997] INSC 334 (21 March 1997)
105.	Ashok Kumar Gupta , Vidya Sagar Gupta & Ors Vs. State of U.P. & Ors [1997] INSC 335 (21 March 1997)
106.	National Insurance Co. Ltd. Vs. Sujir Ganesh Nayak & Co. & ANR [1997] INSC 336 (21 March 1997)
107.	E.I.D. Parry (India) Ltd. Vs. The Presiding Officer, Second Additional Labour Court, Madra [1997] INSC 337 (21 March 1997)
108.	State of Tamil Nadu Vs. State of Karnataka & Ors [1997] INSC 338 (21 March 1997)
109.	Union of India & Ors Vs. Shri Bihari Lal Sidhana [1997] INSC 339 (25 March 1997)
110.	Makhan Lal Vs. Asharfi Lal & Ors [1997] INSC 340 (25 March 1997)
111.	Mrs. P.K. Sandhu Vs. Shiv Raj Vs. Patil, Hon'ble Speaker Lok Sabha & ANR [1997] INSC 341 (25 March 1997)
112.	Sr. N. N, Umapathy Vs. B.V. Muniyappa [1997] INSC 342 (25 March 1997)
113.	M/S. Chheda Industries Vs. Collector of Customs, Madras [1997] INSC 343 (25 March 1997)
114.	Kalika Tiwari , Uma Shankar Rai, Vijay Bahadur Rai & Ors Vs. State of Bihar [1997] INSC 344 (25 March 1997)
115.	A.K. Jadhav Vs. State of M.P. & Ors [1997] INSC 345 (26 March 1997)
116.	Himanshu Kumar Vidyarthi & Ors Vs. State of Bihar & Ors [1997] INSC 346 (26 March 1997)
117.	S.P. Subramanya Shetty & Ors Vs. K.S.R.T.C. & Ors [1997] INSC 347 (26 March 1997)
118.	Rajeev Mankotia Vs. The Secretary To The President of India & Ors [1997] INSC 348 (27 March 1997)
119.	State of Punjab & Ors Vs. G.S. Gill & ANR [1997] INSC 349 (27 March 1997)
120.	Madanlal Sethi & Ors Vs. State of M.P & Ors [1997] INSC 350 (27 March 1997)
121.	Dr. S.C.V. Reddy & Ors Vs. State of Karnataka & Ors [1997] INSC 351 (27 March 1997)
122.	State of U.P. & ANR Vs. Brij Nath Misra [1997] INSC 352 (27 March 1997)
123.	Union of India & Ors Vs. K.G Kulkarni [1997] INSC 353 (27 March 1997)
124.	Sri Kanyaka Parameswari Anna Satram Committee & Ors Vs. The Commissioner, H.R.C. & E. & Ors [1997] INSC 354 (27 March 1997)
125.	Ganpatbhai N. Solanki Vs. District Collector, Vadodara & ANR [1997] INSC 355 (27 March 1997)
126.	Garhwal Jal Sansthan Karmachari Union & ANR Vs. State of U.P. & Ors [1997] INSC 356 (27 March 1997)
127.	Krishan Kumar, Assistant Secretary, Market Committee, Bhiwani Vs. Haryana State Agricultural Marketing Board, Panchkula [1997] INSC 357 (31 March 1997)
128.	Committee of Management, Arya Nagar Inter College, Arya Vs. Sree Kumar Tiwary & ANR [1997] INSC 358 (31 March 1997)
129.	Union of India Vs. R.V. Swamy @ R. Vellaichamy [1997] INSC 359 (31 March 1997)
130.	Luxmi Devi Vs. The State of Haryana & Ors [1997] INSC 360 (31 March 1997)
131.	State of Orissa & ANR Vs. Damodar Nayak & ANR [1997] INSC 361 (31 March 1997)
132.	Harinarayan Srivastav Vs. United Commercial Bank & ANR [1997] INSC 362 (31 March 1997)
133.	U.P.S.R.T.C., Aligarh Vs. State of U.P. & Ors [1997] INSC 363 (31 March 1997)
134.	State of West Bengal Vs. O.P. Lodha & Anr, M/S. Chowringhee Sales Bureau Private Ltd. [1997] INSC 364 (31 March 1997)

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