| 1. |
Basudev Pati Vs. State of Orissa & ANR [1997] INSC 231 (3 March 1997)
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| 2. |
Shri Kanwar Singh Vs. State of Haryana & Ors [1997] INSC 232 (3 March 1997)
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| 3. |
Swatantar Singh Vs. State of Haryana & Ors [1997] INSC 233 (3 March 1997)
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| 4. |
The Secretary, Taliparamba Education Society Vs. Moothedath Mallisseri Illath M.N. & Ors [1997] INSC 234 (3 March 1997)
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| 5. |
Jai Mangla Harijan Kalyan Samiti Vs. State of Orissa & Ors [1997] INSC 235 (3 March 1997)
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| 6. |
Joy Nath Goala & Ors Vs. Bhabani Prasad Choudhary & Ors [1997] INSC 236 (3 March 1997)
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| 7. |
Prahallad Baral Vs. Government of Orissa & Ors [1997] INSC 237 (3 March 1997)
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| 8. |
Prakash Chandra Sahu Vs. State Transport Authority & Ors [1997] INSC 238 (3 March 1997)
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| 9. |
Katta Ramudu Vs. State of Andhra Pradesh [1997] INSC 239 (3 March 1997)
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| 10. |
T.N. Godavarman Thirumulkpad Vs. Union of India & Ors [1997] INSC 240 (4 March 1997)
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| 11. |
United Breweries Limited Vs. State of Andhra Pradesh [1997] INSC 241 (4 March 1997)
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| 12. |
Shri Mohammad Ali Khan & Ors Vs. The Commissioner of Wealth Tax, New Delhi [1997] INSC 242 (4 March 1997)
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| 13. |
The State of Tamil Nadu Vs. Mc. Dowell And Company Ltd., Madras [1997] INSC 243 (4 March 1997)
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| 14. |
Commissioner of Income Tax,Kerala-Ii, Ernakulam Vs. M/S. Kandath Motors [1997] INSC 244 (4 March 1997)
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| 15. |
B.V. Radha Krishna Vs. Sponge Iron India Ltd. [1997] INSC 245 (4 March 1997)
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| 16. |
Madhumilan Syntex (P) Ltd. Vs. Union of India & Ors [1997] INSC 246 (4 March 1997)
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| 17. |
The Deputy Commissioner of Commercial Taxes, Bangalore Vs. M/S Mysore Breweries Ltd. & Ors [1997] INSC 247 (4 March 1997)
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| 18. |
Harbhajan Singh Vs. State of Punjab [1997] INSC 248 (4 March 1997)
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| 19. |
Ms.Kamini Jaiswal, Advocate Vs. Union of India & Ors [1997] INSC 249 (4 March 1997)
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| 20. |
C.I.T., M.P., Bhopal Vs. M/S Nirbheram Deluram [1997] INSC 250 (5 March 1997)
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| 21. |
Commissioner of Income Tax Tamil Nadu-V, Madras Vs. Kotagiri Industrial Co-Operative Tea Factory Ltd., Kotagiri [1997] INSC 251 (5 March 1997)
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| 22. |
Commissioner of Income Tax, Allahabad & Ors Vs. Ms. Vindhya Metal Corporation & Ors [1997] INSC 252 (5 March 1997)
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| 23. |
M/S. Indian Petrochemicals Corporation Limited Vs. Collector of Central Excise, Vadodara [1997] INSC 253 (5 March 1997)
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| 24. |
The United Planters Association of Southern India Vs. K.G. Sangameswaran & ANR [1997] INSC 254 (6 March 1997)
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| 25. |
Sh. S.P. Jaiswal Vs. The Commissioner of Income Tax [1997] INSC 255 (6 March 1997)
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| 26. |
M/S Steeman Ltd Vs. The State of Himachal Pradesh & Ors [1997] INSC 256 (6 March 1997)
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| 27. |
Sh. S.P. Jaiswal Vs. The Commissioner of Income Tax [1997] INSC 257 (6 March 1997)
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| 28. |
The Collector of Central Excise, Hyderabad Vs. M/S. Bakelite Hylam Ltd. [1997] INSC 258 (10 March 1997)
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| 29. |
Ashok Hurra Vs. Rupa Ashok Hurrarupa Bipin Zaveri [1997] INSC 259 (10 March 1997)
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| 30. |
Process Technicians And Analysts' Union Vs. The Union of India & Ors [1997] INSC 260 (10 March 1997)
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| 31. |
The Director of Tribal Welfare Vs. Laveti Giri & Ors [1997] INSC 261 (10 March 1997)
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| 32. |
Allied Motors (P) Ltd. Vs. Commissioner of Income-Tax, Delhi [1997] INSC 262 (10 March 1997)
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| 33. |
Kandenkutty & Ors Vs. State of Kerala & Ors [1997] INSC 263 (10 March 1997)
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| 34. |
Ashok Kumar Sharma & Ors Vs. Chander Shekhar & ANR [1997] INSC 264 (10 March 1997)
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| 35. |
Sri Devendra Prasad Sharma Vs. The State of Mizoram & Ors [1997] INSC 265 (10 March 1997)
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| 36. |
Tech. Executive (Anti Pollution) Welfare Association. Vs. Commissioner of Transport Dept. & ANR [1997] INSC 266 (10 March 1997)
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| 37. |
Hindustan Education Society & ANR Vs. Sk. Kaleem Sk. Gulam Nabi & Ors [1997] INSC 267 (10 March 1997)
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| 38. |
State of Haryana Vs. Surinder Kumar & Ors [1997] INSC 268 (10 March 1997)
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| 39. |
M/S. Kanoria Chemicals And Industries Ltd. Vs. U.P. State Electricity Board & Ors [1997] INSC 269 (10 March 1997)
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| 40. |
Sri Sanjoy Bhattacharjee Vs. Union of India & Ors [1997] INSC 270 (10 March 1997)
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| 41. |
The Bihar State Water Development Corporation Vs. Shri Arun Kumar Mishra & Ors [1997] INSC 271 (10 March 1997)
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| 42. |
State of M.P & ANR Vs. Brijesh Kumar Awasthi & Ors [1997] INSC 272 (10 March 1997)
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| 43. |
Arora Enterprises Ltd. & Ors Vs. Indubhushan Obhan & Ors [1997] INSC 273 (10 March 1997)
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| 44. |
Municipal Corporation of Delhi & ANR Vs. Shri Naresh Kumar & Ors [1997] INSC 274 (10 March 1997)
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| 45. |
M/S. Suwalal Anandilal Jain Vs. Commissioner of Income Tax, Bihar-Ii [1997] INSC 275 (10 March 1997)
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| 46. |
Daljit Singh Dalal Vs. Union of India & Ors [1997] INSC 276 (10 March 1997)
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| 47. |
Sukhdeo, Vinayak & Ors Vs. The State of Maharashtra [1997] INSC 277 (11 March 1997)
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| 48. |
Namdev Shripati Nale Vs. Bapu Ganapati Jagtap & ANR [1997] INSC 278 (11 March 1997)
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| 49. |
State of Maharashtra Vs. Priya Sharan Maharaj & Ors [1997] INSC 279 (11 March 1997)
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| 50. |
Kunal & Chaudhari Vs. Purshottam B. Todi & ANR [1997] INSC 280 (11 March 1997)
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| 51. |
M/S. East India Pharmaceutical Works Ltd. Vs. Commissioner of Income Tax West Bengal [1997] INSC 281 (11 March 1997)
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| 52. |
Chandigarh Administration & Ors Vs. Naurang Singh & Ors [1997] INSC 282 (11 March 1997)
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| 53. |
M/S. Meera Company,Ludhiana Vs. The Commissioner of Income Tax,Punjab [1997] INSC 283 (11 March 1997)
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| 54. |
Rajesh Kumarstate of Haryana Vs. Dharamvir & Ors [1997] INSC 284 (12 March 1997)
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| 55. |
Deputy Commercial Tax Officer & Ors Vs. Corromandal Pharmaceuticals & Ors [1997] INSC 285 (12 March 1997)
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| 56. |
Akhil Bharat Goseva Sangh Vs. State of Andhra Pradesh & Ors [1997] INSC 286 (12 March 1997)
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| 57. |
Union of India & ANR Vs. P.V.Hariharan & ANR [1997] INSC 287 (12 March 1997)
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| 58. |
State Rep. By Dy. Supdt. of Police, CBI., Visakhapatnam,Andh Vs. V Jayachandra @ Ezhu Viral & Ors [1997] INSC 288 (13 March 1997)
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| 59. |
Allahabad Bank & ANR Vs. Deepak Kumar Bhola [1997] INSC 289 (13 March 1997)
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| 60. |
Kashinath S Bandekar & Ors Vs. Atmaram Vassudeva Naique & Ors [1997] INSC 290 (14 March 1997)
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| 61. |
Punjab State Electricity Board & ANR Vs. Ashwani Kumar [1997] INSC 291 (14 March 1997)
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| 62. |
Sri Dokka Samuel Vs. Dr. Jacob Lazarus Chelly [1997] INSC 292 (14 March 1997)
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| 63. |
The Special Land Acquisition Officer, Karnataka Housing Boa Vs. P.M. Mallappa & Ors [1997] INSC 293 (14 March 1997)
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| 64. |
The State of Bihar & Ors Vs. Bateshwar Sharma [1997] INSC 294 (14 March 1997)
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| 65. |
Executive Engineer, Jal Nigam Central Stores Division, U.P. Vs. Suresha Nand Juyal @ Musa Ram [1997] INSC 295 (14 March 1997)
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| 66. |
State of Punjab & Ors Vs. Krishan Niwas [1997] INSC 296 (14 March 1997)
|
| 67. |
Smt. Sati Rani Sen Vs. M/S. Indian Standard Casting Company & ANR [1997] INSC 297 (17 March 1997)
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| 68. |
Mohan Lal & Ors Vs. State of Himachal Pradesh Throughits Secretary, Excise [1997] INSC 298 (17 March 1997)
|
| 69. |
Pallava Granites Industries India (P) Ltd. Vs. Government of Andhra Pradesh & Ors [1997] INSC 299 (17 March 1997)
|
| 70. |
The Managing Committee of M.M. Degree College, Modi Nagar Vs. Vice-Chancellor, Meerut University & Ors [1997] INSC 300 (17 March 1997)
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| 71. |
Ganesh S/O Gulabrao Suroshe Vs. State of Maharashtra & Ors [1997] INSC 301 (17 March 1997)
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| 72. |
Power Finance Corporation Ltd. Vs. Pramod Kumar Bhatia [1997] INSC 302 (17 March 1997)
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| 73. |
U.P. Avas Evam Vikas Parishad Vs. Udai Ram & ANR [1997] INSC 303 (17 March 1997)
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| 74. |
Smt. K. Ponnamma Vs. The State of Kerala & Ors [1997] INSC 304 (17 March 1997)
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| 75. |
Hukam Raj Khinvsara Vs. Union of India & Ors [1997] INSC 305 (17 March 1997)
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| 76. |
Union of India & Ors Vs. Brij Lal Thakur [1997] INSC 306 (17 March 1997)
|
| 77. |
The Flag Officer Commanding & ANR Vs. Mrs. M.A. Rajani & ANR [1997] INSC 307 (17 March 1997)
|
| 78. |
Coal India Ltd. & ANR Vs. M/S Continental Transport Andconstruction Corporation & Ors [1997] INSC 308 (18 March 1997)
|
| 79. |
Nagpur Improvement Trust Vs. Nagpur Timber Merchants Association & ANR [1997] INSC 309 (18 March 1997)
|
| 80. |
Polammarasetti Varana Venka Satyananarayana Vs. Suddha Apparao Naidu & Ors [1997] INSC 310 (18 March 1997)
|
| 81. |
B.O.I. Finance Ltd. Vs. The Custodian & Ors [1997] INSC 311 (19 March 1997)
|
| 82. |
Jai Prakash & Ors Vs. Union of India [1997] INSC 312 (19 March 1997)
|
| 83. |
State of Bihar & ANR Vs. Ramesh Chandra & ANR [1997] INSC 313 (20 March 1997)
|
| 84. |
Baleshwar Tewari/& Ors Vs. Sheo Jatan & Ors [1997] INSC 314 (20 March 1997)
|
| 85. |
University of Cochin Vs. N.S. Kanjoonjamma & Ors [1997] INSC 315 (20 March 1997)
|
| 86. |
Awasan Mandal Parijat Uchayawarg Sangharsh Samiti & Ors [1997] INSC 316 (20 March 1997)
|
| 87. |
S. Jamaldeen & Ors Vs. High Court of Madras & Ors [1997] INSC 317 (20 March 1997)
|
| 88. |
Shri Dinesh Trivedi, M.P. & Ors Vs. Union of India & Ors [1997] INSC 318 (20 March 1997)
|
| 89. |
Smt. Ram Sakhi Devi Uttar Pradesh Pradhan Adhyapak Parishad Vs. U.P. Secondary Education Service Commission ,State of U.P [1997] INSC 319 (20 March 1997)
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| 90. |
Jai Prakash Sharma Vs. State of U.P. & Ors [1997] INSC 320 (20 March 1997)
|
| 91. |
State of Bihar & ANR Vs. Ramesh Chandra & ANR [1997] INSC 321 (20 March 1997)
|
| 92. |
P. Sadagopan & Ors Vs. Food Corporation of India, Zonal Oficer [1997] INSC 322 (20 March 1997)
|
| 93. |
Major General Inder Jit Kumar Vs. Union of India & Ors [1997] INSC 323 (20 March 1997)
|
| 94. |
K. Gopinathan Nair Vs. State of Kerala [1997] INSC 324 (21 March 1997)
|
| 95. |
K. Gopinathan Nair & Vs. State of Kerala [1997] INSC 325 (21 March 1997)
|
| 96. |
The Himachal Road Transport Corporation & ANR Vs. Shri Kewal Krishan [1997] INSC 326 (21 March 1997)
|
| 97. |
The Secretary To Government & ANR Vs. K. Munniappan [1997] INSC 327 (21 March 1997)
|
| 98. |
Shri Digvijay Cement Co., Vs. State of Rajasthan & Ors, Etc [1997] INSC 328 (21 March 1997)
|
| 99. |
National Insurance Co. Ltd. Vs. Sujir Ganesh Nayak & Co. & ANR [1997] INSC 329 (21 March 1997)
|
| 100. |
Puthiya Purayil Kannan's Widow Kozipurath Chemmarathi Vs. Patinhare Koyyattan Balan & Ors [1997] INSC 330 (21 March 1997)
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