JULY   1997
1.	Delhi Judicial Service Association Vs. Union of India & Ors [1997] INSC 545 (7 July 1997)
2.	Balwant Singh & ANR Vs. Daulat Singh & Ors [1997] INSC 546 (7 July 1997)
3.	Shri Irshad Ali & Ors Vs. Hazi Abdul Sukhur Mozumdar & Ors [1997] INSC 547 (7 July 1997)
4.	Bir Singh Chauhan Vs. State of Haryana & ANR [1997] INSC 548 (7 July 1997)
5.	M/S Sun Export Corporation, Bombay Vs. The Collector of Customs, Bombay & ANR [1997] INSC 549 (7 July 1997)
6.	K.G. Padmanabha Prabhu Vs. Kerala State Electricity Board & Ors [1997] INSC 550 (7 July 1997)
7.	J.P Ravidas & Ors Vs. Navyavak Harijan Uthapan Hulti [1997] INSC 551 (7 July 1997)
8.	Delhi Administration Vs. Nand Lal Pant & ANR [1997] INSC 552 (7 July 1997)
9.	Fenner (India) Ltd. Vs. Punjab And Sind Bank [1997] INSC 553 (7 July 1997)
10.	The State of Tamil Nadu & Ors Vs. M. Natarajan & ANR [1997] INSC 554 (7 July 1997)
11.	The Managing Director, Haryana Seeds Development Corpn. Ltd Vs. The Presiding Officer & ANR [1997] INSC 555 (7 July 1997)
12.	State O Haryana & Ors Vs. Miss Ajay Walia [1997] INSC 556 (7 July 1997)
13.	Food Corporation of India Vs. Bant Sigh & ANR [1997] INSC 557 (7 July 1997)
14.	Union of India Ors Vs. Rabia Bikaner [1997] INSC 558 (7 July 1997)
15.	K. L. Rathee Vs. Union of India & Ors [1997] INSC 559 (7 July 1997)
16.	Gian Singhsaudagar Singh & Ors Vs. Gulab Singh & Ors [1997] INSC 560 (8 July 1997)
17.	Union of India Vs. S.K. Bhargawa [1997] INSC 561 (8 July 1997)
18.	Dr. H.S. Gupta Vs. The Chairman, Board of Governors, I.I T, Delhi & Ors [1997] INSC 562 (8 July 1997)
19.	Sh. I.K. Sukhija & Ors Vs. Union of India & Ors [1997] INSC 563 (8 July 1997)
20.	Dalip Singh Vs. The State of Punjab [1997] INSC 564 (8 July 1997)
21.	Dr. Ami Lal Bhat Vs. State of Rajasthan & Ors [1997] INSC 565 (8 July 1997)
22.	Mr. Kailash & ANR Vs. State Or Uttar Pradesh [1997] INSC 566 (8 July 1997)
23.	Pratapaneni Ravi Kumar Alias Ravi & ANR Vs. State of Andhra Pradesh [1997] INSC 567 (8 July 1997)
24.	Calcutta Jute Manufacturing Co & ANR Vs. Commercial Tax Officer & Ors [1997] INSC 568 (8 July 1997)
25.	Osmania University Vs. V. S. Muthurangam & Ors [1997] INSC 569 (8 July 1997)
26.	Konda Venugopala Raju Vs. State of Andhra Pradesh [1997] INSC 570 (8 July 1997)
27.	Union of India & Ors Vs. M.Dharani & Ors [1997] INSC 571 (8 July 1997)
28.	M.A. Jackson Vs. Collector of Customs [1997] INSC 572 (8 July 1997)
29.	H.H. Vijayaba Rajamath & ANR Vs. The Controller of Estate Duty, Karnataka, Bangalore [1997] INSC 573 (8 July 1997)
30.	P.D. Gupta Vs. Ram Murti & ANR [1997] INSC 574 (8 July 1997)
31.	Commissioner of Income Tax, Kanpur Vs. Nitya Nand Devkinandan [1997] INSC 575 (8 July 1997)
32.	Commissioner of Income Tax, Gujarat Vs. M/S. Electric Control Gear Mfg. Co [1997] INSC 576 (8 July 1997)
33.	Gaurav Jain Vs. Union of India & Ors [1997] INSC 577 (9 July 1997)
34.	West Bengal Housing Board Vs. Bhanwar Lal Mundhra & Ors [1997] INSC 578 (9 July 1997)
35.	West Bengal Housing Board Vs. Brijendra Prasad Gupta & Ors [1997] INSC 579 (9 July 1997)
36.	M/S South India Viscose Ltd. Vs. Commissioner of Income Tax [1997] INSC 580 (9 July 1997)
37.	New India Assurance Company Ltd. Vs. Shri G.N. Sainani [1997] INSC 581 (9 July 1997)
38.	K.N. Oil Industries & ANR Vs. State of Madhya Pradesh And Other [1997] INSC 582 (9 July 1997)
39.	Mangat Rai Vs. State of Punjab [1997] INSC 583 (9 July 1997)
40.	Rajasthan State Road Transport Corporation, Jaipur Vs. Smt. Poonam Pahwa & Ors [1997] INSC 584 (9 July 1997)
41.	Anukul Chandra Pradhan, Advocate, Supreme Court Vs. Union of India & Ors [1997] INSC 585 (9 July 1997)
42.	Bombay Telephone Canteen Employees' Association, Prabhadevi Vs. Union of India & ANR [1997] INSC 586 (9 July 1997)
43.	Harapal Singh Vs. Devinder Sing & ANR [1997] INSC 587 (9 July 1997)
44.	D.N. Venkatarayappa & ANR Vs. State of Karnataka & Ors [1997] INSC 588 (9 July 1997)
45.	Delhi Development Authority Vs. M/S Ambitious Enterprises & ANR [1997] INSC 589 (9 July 1997)
46.	R. M. Arunachalam Vs. Commissioner of Income Tax,Madras [1997] INSC 590 (9 July 1997)
47.	V.S.M.R. Jagadishchandran Vs. Commissioner of Income Tax, Madras [1997] INSC 591 (9 July 1997)
48.	Tota Ram Vs. State of U.P. & Ors [1997] INSC 592 (9 July 1997)
49.	The State of Gujarat Vs. Anirudhsing & ANR [1997] INSC 593 (10 July 1997)
50.	Belwal Spinning Mills Ltd. Vs. U.P. State Electricity Board & ANR [1997] INSC 594 (10 July 1997)
51.	Shri Arvind Dattatraya Dhande Vs. The State of Maharashtra & Ors [1997] INSC 595 (10 July 1997)
52.	Ajit Prasad Gupta Vs. State of U.P. & Ors [1997] INSC 596 (10 July 1997)
53.	S.S. Bhola & Ors Vs. B.D. Sardana & Ors [1997] INSC 597 (11 July 1997)
54.	The Institute of Chartered Accountants of India Vs. M/S Price Waterhouse [1997] INSC 598 (11 July 1997)
55.	M/S Hyderabad Abrasives & Minerals (P) Ltd.Represented By S Vs. State of Andhra Pradesh & Ors [1997] INSC 599 (11 July 1997)
56.	The Institute of Chartered Accountants of India Vs. M/S. Price Waterhouse & ANR [1997] INSC 600 (11 July 1997)
57.	Gurdev Singh & Ors Vs. Mehnga Ram & ANR [1997] INSC 601 (11 July 1997)
58.	S.S. Bola & Ors Vs. B.D. Sardana & Ors [1997] INSC 602 (11 July 1997)
59.	I.K. Mishra Vs. Union of India & Ors [1997] INSC 603 (11 July 1997)
60.	State of Andhra Pradesh & Ors Vs. Bollapragada Suryanarayana & Ors [1997] INSC 604 (15 July 1997)
61.	India Carbon Ltd. Vs. The State of Assam [1997] INSC 605 (16 July 1997)
62.	State of Bihar & Ors Vs. Hanuman Mal Jain [1997] INSC 606 (17 July 1997)
63.	Dr. D.C. Saxena Vs. Hon'ble The Chief Justice of India [1997] INSC 607 (19 July 1997)
64.	Govt. of Andhra Pradesh& ANR Vs. C. Muralidhar [1997] INSC 608 (22 July 1997)
65.	GTC Industries Ltd. Vs. Collector of Central Excise, New Delhi [1997] INSC 609 (22 July 1997)
66.	Ahmedabad Municipal Corporation Vs. Virendra Kumar Jayantibhai Patel [1997] INSC 610 (23 July 1997)
67.	Madhu Bala Vs. Suresh Kumar [1997] INSC 611 (23 July 1997)
68.	Shri M.V. Srinivasa & Ors Vs. States of Andhra Pradesh & Ors [1997] INSC 612 (23 July 1997)
69.	E.S.I. Corporation & ANR Vs. P.K. Srinivasmurthy & ANR [1997] INSC 613 (23 July 1997)
70.	Jacob Yahannanthe Administrator, Dadra And Nagar Haveli And Vs. H.P. Vora & Ors [1997] INSC 614 (24 July 1997)
71.	Punjab National Bank Vs. K. C. Chopra & ANR [1997] INSC 615 (24 July 1997)
72.	Jibrial Diwan Vs. State of Maharashtra [1997] INSC 616 (24 July 1997)
73.	Harkirat Singh Vs. State of Punjab [1997] INSC 617 (24 July 1997)
74.	K Ajit Babu & Ors Vs. Union of India & Ors [1997] INSC 618 (25 July 1997)
75.	K.C. Sharma & Ors Vs. Union of India & Ors [1997] INSC 619 (25 July 1997)
76.	Rajesh Kumar & ANR Vs. The Institute of Engineers (India) [1997] INSC 620 (25 July 1997)
77.	Sahib Singh Vs. State of Haryana [1997] INSC 621 (28 July 1997)
78.	State of Haryana Vs. R.K. Aggarwal [1997] INSC 622 (28 July 1997)
79.	T.V.L. Nilsin Industries Vs. State of Tamil Nadu [1997] INSC 623 (28 July 1997)
80.	National Rayon Corporation Ltd. Vs. The Commissioner of Income Tax [1997] INSC 624 (29 July 1997)
81.	Noor Saba Khatoon Vs. Mohd. Quasim [1997] INSC 625 (29 July 1997)
82.	Mohan & Ors Vs. State of Uttar Pradesh [1997] INSC 626 (29 July 1997)
83.	Mohan Dutt Sharma Vs. Chief Justice, Punjab & Haryana High Court [1997] INSC 627 (30 July 1997)
84.	The Commonwealth Trust Ltd., Calicut, Kerala Vs. The Commissioner of Income Tax, Kerala Ii, Ernakulam [1997] INSC 628 (30 July 1997)
85.	Thiru Arooran Sugars Ltd., Madras Vs. The Commissioner of Income-Tax, Madras [1997] INSC 629 (30 July 1997)
86.	N.C.M. Ahmad Jamalia Beavi Vs. D. N. Shah [1997] INSC 630 (30 July 1997)
87.	P. Mytheenkannu Vs. State of Kerala [1997] INSC 631 (30 July 1997)
88.	P.S. Ramamohana Rao Vs. A.P. Agricultural University & ANR [1997] INSC 632 (31 July 1997)
89.	Misri Lal (Dead) By L. Rs. & ANR Vs. Smt. Daulati Devi & ANR [1997] INSC 633 (31 July 1997)