1. |
The Board of Management of C.S.Teducational Institution & Vs. A. Raghupathy Bhat & Ors [1997] INSC 1 (3 January 1997)
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2. |
Food Corporation of India Vs. State of Kerala [1997] INSC 2 (6 January 1997)
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3. |
Sitaramacharya Vs. Gururajacharya [1997] INSC 3 (6 January 1997)
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4. |
T.L.Muddukrishana & ANR Vs. Smt.Lalitha Ramchandra Rao [1997] INSC 4 (6 January 1997)
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5. |
Director, Elementary Education & Ors Vs. Pratap Kumar Nayak [1997] INSC 5 (6 January 1997)
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6. |
M. L. Mubarak Basha & Ors Vs. Muni Naidu [1997] INSC 6 (6 January 1997)
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7. |
National Organic Chemical Industries Limited Vs. Collector of Central Excise, Bombay [1997] INSC 7 (6 January 1997)
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8. |
Chemical and Fibres of India Ltd. Vs. Union of India & Ors M/S. J.K. Synthetics Ltd., Kota Nirl [1997] INSC 8 (7 January 1997
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9. |
Malkhan Singh Vs. Union of India & Ors [1997] INSC 9 (7 January 1997)
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10. |
Management of Dandakaranya Project, Koreput Vs. Workman & ANR [1997] INSC 10 (7 January 1997)
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11. |
Mahmood Hasan & Ors Vs. State of U.P. & Ors [1997] INSC 11 (7 January 1997)
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12. |
Sukhpallalal Rairamrup Singh & Ors Vs. State of Madhya Pradesh [1997] INSC 12 (8 January 1997)
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13. |
C.K. Damodaran Nair Vs. Govt. of India [1997] INSC 13 (8 January 1997)
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14. |
Punjab and Haryana High Courtchandigarh Vs. Sunder Sham Kapoor & Ors [1997] INSC 14 (8 January 1997)
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15. |
Mavila Thamban Nambiar Vs. State of Kerala [1997] INSC 15 (9 January 1997)
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16. |
Gorle Gouri Naidu & ANR Vs. Thanarathu Bodemma & Ors [1997] INSC 16 (9 January 1997)
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17. |
State of Rajasthan & ANR Vs. Amrit Lal Gandhi & Ors [1997] INSC 17 (10 January 1997)
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18. |
M/S. Ballimal Naval Kishore & ANR Vs. Commissioner of Income Tax [1997] INSC 18 (10 January 1997)
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19. |
Bhuri Nath & Ors Vs. The State of Jammu & Kashmir & Ors [1997] INSC 19 (10 January 1997)
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20. |
Union of Indian & Ors Vs. Lt. Col. P. S. Bhargava [1997] INSC 20 (10 January 1997)
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21. |
M/S. Indian Maize & Chemicals Ltd. Vs. State of U.P. & Ors [1997] INSC 21 (13 January 1997)
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22. |
S. Nagarajan Vs. The District Collector, Salem & Ors [1997] INSC 22 (13 January 1997)
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23. |
Dharam Pal Goel Vs. State of Haryana & Ors [1997] INSC 23 (13 January 1997)
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24. |
State of Orissa Vs. Duti Sahu & Ors [1997] INSC 24 (13 January 1997)
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25. |
State of Rajasthan Vs. Ani @ Hanif & Ors [1997] INSC 25 (13 January 1997)
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26. |
Indian Triathion Federationry & ANR Vs. Pondy Triathlon Association & Ors [1997] INSC 26 (13 January 1997)
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27. |
State of Rajasthan Vs. Bhup Ram [1997] INSC 27 (13 January 1997)
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28. |
Shiv Kumari Devanndra Ojha Vs. Ramajor Shitla Prasad Ojha & Ors [1997] INSC 28 (13 January 1997)
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29. |
Smt. Harbans Kaur Vs. The Commissioner of Wealth-Tax Jullundur [1997] INSC 29 (13 January 1997)
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30. |
Kashmir Singh Vs. State of Punjab [1997] INSC 30 (13 January 1997)
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31. |
A.Nadamuni & Ors Vs. The Prohibition & Excise Commissioner, Nampally, Hyderabad & [1997] INSC 31 (13 January 1997)
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32. |
Mr. A.P. Sareen & Ors Vs. State of U.P. & Ors [1997] INSC 32 (13 January 1997)
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33. |
State of Bihar & Ors Vs. Shyam Yadav & Ors [1997] INSC 33 (14 January 1997)
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34. |
J. N. Goel & Orsg.L. Gupta Y Ors Vs. Union of India & Ors [1997] INSC 34 (14 January 1997)
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35. |
Mahendra Singh Jaggi Vs. Dataram Jagannath [1997] INSC 35 (15 January 1997)
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36. |
Mohan, Yashin, Duli Chand, Balbir Singh Vs. State of Rajasthan [1997] INSC 36 (15 January 1997)
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37. |
State of Haryana & Ors Vs. Amar Nath Bansal [1997] INSC 37 (15 January 1997)
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38. |
Sardar Mohar Singh Throughpower of Attorney Holder, Manjit Vs. Mangilal @ Mangtya [1997] INSC 38 (15 January 1997)
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39. |
S.K.G. Sugar Ltd. Vs. State of Bihar & Ors [1997] INSC 39 (15 January 1997)
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40. |
Dr. K. Ramulu & ANR Vs. Dr. S. Suryaprakash Rao & Ors [1997] INSC 40 (15 January 1997)
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41. |
S.K.G. Sugar Ltd. Vs. State of Bihar & Ors [1997] INSC 41 (15 January 1997)
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42. |
Navakoti Veera Raghavulu Vs. State of Andhra Pradesh [1997] INSC 42 (15 January 1997)
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43. |
Raja Ram & Orsprem Singh & ANR Vs. State of Madhya Pradesh [1997] INSC 43 (16 January 1997)
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44. |
Prem Vs. Daula & Ors [1997] INSC 44 (16 January 1997)
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45. |
Mr. Santosh Kumar Verma & Ors Vs. State of Bihar Through Secretary, Department of Urban [1997] INSC 45 (17 January 1997)
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46. |
Rajkot Municipal Corporation Vs. Manjulben Jayantilal Nakum & Ors [1997] INSC 46 (17 January 1997)
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47. |
U.P. State Mineral Development Corporation Ltd. & ANR Vs. Vijay Kumar Upadhayay & ANR [1997] INSC 47 (17 January 1997)
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48. |
State of U.P & ANR Vs. C.O.D. Chheoki Employees' Co-Op.Society Ltd. & Ors [1997] INSC 48 (17 January 1997)
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49. |
Central Bureau of Investigation Vs. Subodh Kumar Dutta & ANR [1997] INSC 49 (17 January 1997)
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50. |
State of U.P. & Ors Vs. Sri Laxman Rice Mills & Ors [1997] INSC 50 (17 January 1997)
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51. |
State of Punjab & Ors Vs. Harnam Singh & Ors [1997] INSC 51 (17 January 1997)
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52. |
The Sated Bank of Indore Vs. Govindrao [1997] INSC 52 (17 January 1997)
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53. |
State of Rajasthan Vs. Dinesh Kumar Bharti [1997] INSC 53 (20 January 1997)
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54. |
M/S New Kenilworth Hotel (P) Ltd. Vs. Orissa State Finance Corporation & Ors [1997] INSC 54 (20 January 1997)
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55. |
M/S Orient Trading Company Ltd. Vs. Commissioner of Income Tax Calcutta [1997] INSC 55 (21 January 1997)
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56. |
State of Orissa & Ors Vs. M/S. Krishna Stores [1997] INSC 56 (21 January 1997)
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57. |
Superintending Engineer, Public Health, U.T. Chandigarh & Or Vs. Kuldeep Singh & Ors [1997] INSC 57 (21 January 1997)
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58. |
Phool Chand Gupta Vs. State of Andhra Pradesh [1997] INSC 58 (21 January 1997)
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59. |
Vam Organic Chemicals Limited & ANR Vs. The State of Uttar Pradesh & Ors [1997] INSC 59 (21 January 1997)
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60. |
Brahmdeo Choudhary Vs. Rishikesh Prasad Jaiswal & ANR [1997] INSC 60 (22 January 1997)
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61. |
Income Tax Officer, Jodhpur Vs. Purushottam Das Bangur & ANR [1997] INSC 61 (22 January 1997)
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62. |
Smt. Angoori Devi Vs. State of U.P. & Ors [1997] INSC 62 (22 January 1997)
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63. |
M/S. Swastic Industries Vs. Maharashtra State Electricity Board [1997] INSC 63 (24 January 1997)
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64. |
Krishnan & ANR Vs. Krishnaveni & ANR [1997] INSC 64 (24 January 1997)
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65. |
State of Haryana & ANR Vs. Joginder Singh [1997] INSC 65 (24 January 1997)
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66. |
Anarkali Sarabhai,Shahibag House, Ahmedabad Vs. Commissioner of Income Tax, Ahmedabad [1997] INSC 66 (24 January 1997)
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67. |
P.Samiappa Gounder,Thirumalai Trasport Serviceprop. M/S P.S Vs. P. Samiappa Gounder & Ors [1997] INSC 67 (24 January 1997)
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68. |
Union of India & Ors Vs. Sushil Kumar Modi & Ors [1997] INSC 68 (24 January 1997)
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69. |
Bhakta Ramegowda & Ors, Vs. State of Karnataka & ANR [1997] INSC 69 (24 January 1997)
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70. |
Teja Singh Vs. State of Punjab & Ors [1997] INSC 70 (24 January 1997)
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71. |
State of Haryana Vs. Jinder Singh & Ors [1997] INSC 71 (24 January 1997)
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72. |
Sodagar Singh Vs. State of Punjab & Ors [1997] INSC 72 (24 January 1997)
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73. |
The State of Bihar & Ors Vs. Sheo Narayan Singh [1997] INSC 73 (27 January 1997)
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74. |
Himachal Pradesh Nagar Vikas Pradhikaran Vs. M/S. Aggarwal & Co [1997] INSC 74 (27 January 1997)
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75. |
The State of Bihar & Ors Vs. Sheo Narayan Singh [1997] INSC 75 (27 January 1997)
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76. |
Smt. Bhagti Vs. The State of Haryana [1997] INSC 76 (27 January 1997)
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77. |
Harish Chander Singh Vs. S.N. Tripathi [1997] INSC 77 (27 January 1997)
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78. |
Smt. Bhagti Vs. The State of Haryana [1997] INSC 78 (27 January 1997)
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79. |
Pramod Kumar Mantri & ANR Vs. State of Orissa [1997] INSC 79 (27 January 1997)
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80. |
State of U.P. & Ors Vs. Smt. Damyanti Singh & Ors [1997] INSC 80 (27 January 1997)
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81. |
M/S Ponds India Ltd. Vs. Collector of Central Excise, Madras [1997] INSC 81 (27 January 1997)
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82. |
M/S. Goodyear India Ltd. Vs. Collector of Customs, Bombay [1997] INSC 82 (27 January 1997)
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83. |
U.P. Secretariat U.D.A. Association Vs. State of Uttar Pradesh & Ors [1997] INSC 83 (27 January 1997)
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84. |
Hindustan Machines Tools Ltd. & ANR Vs. M.S. Kang/P.N. Kashyap [1997] INSC 84 (27 January 1997)
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85. |
Sunil Kumar & Ors Vs. State of Madhya Pradesh [1997] INSC 85 (28 January 1997)
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86. |
R.K. Sethi & ANR Vs. Oil & Natural Gas Commission & Ors [1997] INSC 86 (28 January 1997)
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87. |
Hikmat Ali Khan Vs. Ishwar Prasad Arya & Ors [1997] INSC 87 (28 January 1997)
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88. |
Assistant Collector of Customs & Ors Vs. Anam Electrical Manufacturing Co [1997] INSC 88 (28 January 1997)
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89. |
Shri Malaprabha Co-Op. Sugar Factory Ltd. Vs. Union of India & ANR [1997] INSC 89 (28 January 1997)
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90. |
Baldev Krishan Vs. The State of Haryana [1997] INSC 90 (28 January 1997)
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91. |
M/S J.K. Synthetics Ltd. ANR Vs. Commercial Tax Officer & ANR [1997] INSC 91 (28 January 1997)
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92. |
Gurlingappa & Ors Vs. Assistant Commissioner and Land Acquisition Officer, Gulbarg [1997] INSC 92 (28 January 1997)
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93. |
Bharat Ram Meena Vs. Rajasthan High Court At Jodhpur & Ors [1997] INSC 93 (29 January 1997)
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94. |
Reference Case No.1 of 1995 [1997] INSC 94 (29 January 1997)
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95. |
State of Orissa Vs. B.N. Agarwalla [1997] INSC 95 (29 January 1997)
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96. |
Bihar Distillery & ANR Vs. Union of India & Ors [1997] INSC 96 (29 January 1997)
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97. |
Subhash Chandra Chaudhari Vs. Ram Milan & Ors [1997] INSC 97 (31 January 1997)
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98. |
State of Uttar Pradesh Vs. Dr. Dina Nath Shukla & ANR [1997] INSC 98 (31 January 1997)
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99. |
Nitin Rashmikant Kantawala Vs. Union of India & Ors [1997] INSC 99 (31 January 1997)
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100. |
M/S. Agencia E. Sequeira M/S. Fabril Gasosa Vs. Labour Commissioner & Ors [1997] INSC 100 (31 January 1997)
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