1. |
Md. Alimuddin Vs. Waizuddin & ANR [1997] INSC 101 (2 February 1997)
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2. |
Mohmoodkhan Mahboobkhan Pathan Vs. State of Maharashtra [1997] INSC 102 (3 February 1997)
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3. |
Jaywantraj Punamiya & Ors Vs. M/S. H. Choksi & Co. Pvt. Ltd. [1997] INSC 103 (3 February 1997)
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4. |
The Government of Tamil Nadu & ANR Vs. K. Jayaraman [1997] INSC 104 (3 February 1997)
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5. |
Bihar State Housing Board & Ors Vs. Lalit Ram [1997] INSC 105 (3 February 1997)
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6. |
Jaywantraj Punamiya & Ors Vs. M/S. H. Choksi & Co. Pvt. Ltd. [1997] INSC 106 (3 February 1997)
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7. |
The Government of Tamil Nadu & ANR Vs. K. Jayaraman [1997] INSC 107 (3 February 1997)
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8. |
K.I. Pavunny Vs. Assistant Collector (Head Quarter), Central Excise Collector [1997] INSC 108 (3 February 1997)
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9. |
State of U.P. Vs. Dan Singh & Ors [1997] INSC 109 (3 February 1997)
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10. |
R.P.A. Valliammal Vs. R. Palanichami Nadar & Ors [1997] INSC 110 (3 February 1997)
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11. |
Hanamanthappa & ANR Vs. Chandrashekharappa & Ors [1997] INSC 111 (3 February 1997)
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12. |
Shri Ram Prakash Vs. Smt. Charan Kaur & ANR [1997] INSC 112 (3 February 1997)
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13. |
M/S. John Tinson & Co. Pvt. Ltd. & Ors Vs. Mrs. Surjeet Malhan & ANR [1997] INSC 113 (3 February 1997)
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14. |
Jaipur Development Authority Vs. Sita Ram & Ors [1997] INSC 114 (3 February 1997)
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15. |
State of U.P. & Ors Vs. Committee of Management Azaduchchtar Madhyamik Vidyalaya & [1997] INSC 115 (3 February 1997)
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16. |
The State of Bihar & Ors Vs. Subhash Singh [1997] INSC 116 (3 February 1997)
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17. |
M/S. Poulose And Mathen Vs. Collector of Central Excise & ANR [1997] INSC 117 (4 February 1997)
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18. |
R.S.E.B.Accountants Association, Jaipur Vs. Rajasthan State Electricity Board & ANR [1997] INSC 118 (4 February 1997)
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19. |
The Commissioner of Income-Tax, Madras Vs. Urmila Ramesh [1997] INSC 119 (4 February 1997)
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20. |
State of Uttar Pradesh & ANR Vs. M/S. Laxmi Paper Mart & Ors [1997] INSC 120 (4 February 1997)
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21. |
Geep Industrial Syndicate Ltd. Vs. Collector of Central Excise, Allahabad [1997] INSC 121 (4 February 1997)
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22. |
V.P. Kumaravelu Vs. The Bar Council of India, New Delhi & Ors [1997] INSC 122 (4 February 1997)
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23. |
Yogendra Singh Rawat & Ors Vs. Hemwati Nandan Bahugunagarhwal University & Ors [1997] INSC 123 (5 February 1997)
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24. |
Associated Stone Industries (Kotah) Ltd. Vs. Commissioner of Income Tax, Rajasthan [1997] INSC 124 (5 February 1997)
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25. |
Aditanar Educational Institution Vs. Additional Commissioner of Income-Tax [1997] INSC 125 (5 February 1997)
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26. |
Adhyaatmam Bhaamini Vs. Jagdish Ambalal Shah [1997] INSC 126 (5 February 1997)
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27. |
Indian Oil Corporation Ltd. & ANR Vs. Ashok Kumar Arora [1997] INSC 127 (5 February 1997)
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28. |
Most Rev. P.M.A.Metropolitan & Ors Vs. Moran Mar Marthoma Mathews & ANR [1997] INSC 128 (5 February 1997)
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29. |
Commissioner of Income Tax, Bombay Vs. M/S. Filtrone India Ltd. & ANR [1997] INSC 129 (5 February 1997)
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30. |
The Andhra Petrochemicals Vs. Collector of Customs Madras [1997] INSC 130 (6 February 1997)
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31. |
The Konch Degree College, Conch Jalaun Vs. Ram Sajiwan Shukla & ANR [1997] INSC 131 (6 February 1997)
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32. |
State of Kerala Vs. Mother Anasthasia, Superior General & Ors [1997] INSC 132 (6 February 1997)
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33. |
State of Punjab & Ors Vs. Ram Rakha & Ors [1997] INSC 133 (6 February 1997)
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34. |
Chittaranjan Singh Chima & ANR Vs. State of Punjab & Ors [1997] INSC 134 (6 February 1997)
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35. |
Dr. P.N. Dubey & Ors Vs. State of Madhya Pradesh [1997] INSC 135 (6 February 1997)
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36. |
S.K. Saldi Vs. The General Manager, U.P. State Sugar Corporation Ltd. [1997] INSC 136 (6 February 1997)
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37. |
Municipal Council, Mandsaur Vs. Fakirchand & ANR [1997] INSC 137 (6 February 1997)
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38. |
Union of India & ANR Vs. Sher Singh & Ors [1997] INSC 138 (7 February 1997)
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39. |
State of M.P. Vs. Suresh Kumar [1997] INSC 139 (7 February 1997)
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40. |
Mr. P. Sriramamurthy Vs. Mrs. Vasantha Raman [1997] INSC 140 (7 February 1997)
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41. |
Punjab and Haryana High Court, Chandigarh Vs. Manjit Singh Gill & Ors [1997] INSC 141 (7 February 1997)
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42. |
Satnam Singh & Orss.K.Singal & Ors Vs. The High Court of Punjab And Haryana, Chandigarh [1997] INSC 142 (7 February 1997)
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43. |
State of Andhra Pradesh & ANR Vs. Dr. Rahimuddin Kamal [1997] INSC 143 (7 February 1997)
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44. |
The Visakhapatnam Port Trust & ANR Vs. M/S Ram Bahadur Thakur Pvt. Ltd. [1997] INSC 144 (10 February 1997)
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45. |
State of Maharashtra & ANR Vs. Dr. S.S. Srivastava & ANR [1997] INSC 145 (10 February 1997)
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46. |
Bibi Jaibunisha Vs. Jagdish Pandit & Ors [1997] INSC 146 (10 February 1997)
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47. |
Misbah Alam Shaikh Vs. The State of Maharashtra & ANR [1997] INSC 147 (10 February 1997)
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48. |
State of Rajasthan Vs. Tarachand & Ors [1997] INSC 148 (11 February 1997)
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49. |
The Additional Commissioner of Income Tax Lucknow Vs. Maharani Raj Laxmi Devi [1997] INSC 149 (11 February 1997)
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50. |
Raj Kumar & Ors Vs. Shakti Raj & Ors [1997] INSC 150 (11 February 1997)
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51. |
A.P. Khadi and Village Industries Board, Hyderabad & Ors Vs. Shri R. Radhakrishnamurthy [1997] INSC 151 (11 February 1997)
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52. |
State of Rajasthan Vs. Tarachand & Ors [1997] INSC 152 (11 February 1997)
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53. |
Delhi Development Authority Vs. Skipper Construction Co. & ANR [1997] INSC 153 (11 February 1997)
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54. |
The Additional Commissioner of Income Tax Lucknow Vs. Maharani Raj Laxmi Devi [1997] INSC 154 (11 February 1997)
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55. |
M/S. Jonas Woodhead & Sons (India) Ltd. Madras Vs. The Commissioner of Income-Tax, Tamil Nadu Iii, Madras [1997] INSC 155 (11 February 1997)
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56. |
M/S. Jonas Woodhead & Sons Ltd., Madras. Vs. The Commissioner of Income-Tax, Madras [1997] INSC 156 (11 February 1997)
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57. |
Satbir And The State of Haryana Vs. Surat Singh & Ors [1997] INSC 157 (12 February 1997)
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58. |
Sanjay Kumar Bajpai Vs. Union of India & Ors [1997] INSC 158 (12 February 1997)
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59. |
Panchugopal Barua & Ors Vs. Umesh Chandra Goswami & Ors [1997] INSC 159 (12 February 1997)
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60. |
State of Tripura & Ors Vs. Sudhir Ranjan Nath [1997] INSC 160 (13 February 1997)
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61. |
Mrs. Viswalakshmi Sasidharan & Ors Vs. The Branch Manager, Syndicate Bank, Belgaum [1997] INSC 161 (13 February 1997)
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62. |
Marybong & Kyel Tea Industries Ltd. Vs. Commissioner of Income Tax Calcutta [1997] INSC 162 (13 February 1997)
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63. |
Nirmala Jagdishchandra Kabra Vs. The Transport Commissioner & Ors [1997] INSC 163 (14 February 1997)
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64. |
Union Territory, Chandigarh & Ors Vs. Mohinder Singh [1997] INSC 164 (14 February 1997)
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65. |
State of Rajasthan & ANR Vs. Prem Raj [1997] INSC 165 (14 February 1997)
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66. |
Union Territory, Chandigarh & Ors Vs. Mohinder Singh [1997] INSC 166 (14 February 1997)
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67. |
State of Rajasthan & ANR Vs. Prem Raj [1997] INSC 167 (14 February 1997)
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68. |
Calcutta Municipal Corporation & ANR Vs. Sujit Baran Mukherjee & Ors [1997] INSC 168 (14 February 1997)
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69. |
State of U.P. & ANR Vs. Girish Bihari [1997] INSC 169 (14 February 1997)
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70. |
Sadhvi Ritumbhara Vs. Digvijay Singh & ANR [1997] INSC 170 (17 February 1997)
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71. |
Union of India & Ors Vs. B. Prasad, B.S.O. & Ors [1997] INSC 171 (17 February 1997)
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72. |
State of Rajasthan Vs. R. Dayal & Ors [1997] INSC 172 (17 February 1997)
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73. |
Vinay Prakash & Ors Vs. State of Bihar & Ors [1997] INSC 173 (17 February 1997)
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74. |
Union of India & Ors Vs. B. Prasad, B.S.O. & Ors [1997] INSC 174 (17 February 1997)
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75. |
State of U.P. & Ors Vs. Ajay Kumar [1997] INSC 175 (17 February 1997)
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76. |
The State of Tamil Nadu & Ors Vs. A. Gurusamy [1997] INSC 176 (17 February 1997)
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77. |
The New India Civil Erectors (P) Ltd. Vs. Oil & Natural Gas Corporation [1997] INSC 177 (17 February 1997)
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78. |
Tamilnadu Electricity Board Vs. M/S. Bridge Tunnel Constructions & Ors [1997] INSC 178 (18 February 1997)
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79. |
Union of India & Ors Vs. Barmalt (India) Limited, Gurgaon [1997] INSC 179 (18 February 1997)
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80. |
The Bombay Dyeing & Manufacturing Co. Ltd. Vs. Collector of Customs, Bombay [1997] INSC 180 (18 February 1997)
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81. |
Kalyan Das ANR Rambir Das & ANR Vs. Rambir Das & ANR Kalyan Das ANR [1997] INSC 181 (19 February 1997)
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82. |
Dr. Sadhna Devi & Ors Vs. State of U.P. & Ors [1997] INSC 182 (19 February 1997)
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83. |
M/S Haji Lal Mohd. Biri Works Vs. Commissioner of Income Tax, Lucknow Ii [1997] INSC 183 (19 February 1997)
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84. |
M/S Ashok Caterers Vs. Municipal Corporation of Greater Bombay [1997] INSC 184 (19 February 1997)
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85. |
Tayabbhai M. Bagasarwalla & ANR Vs. Hind Rubber Industries Private Limited [1997] INSC 185 (19 February 1997)
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86. |
Dr. Sadhna Devi & Ors Vs. State of U.P. & Ors [1997] INSC 186 (19 February 1997)
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87. |
S.S. Dayananda Vs. K.S. Nagesh Rao & Ors [1997] INSC 187 (19 February 1997)
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88. |
Smt. Bulaki Vs. Lal Dhar & Ors [1997] INSC 188 (19 February 1997)
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89. |
Tayabbhai M. Bagasarwalla & ANR Vs. Hind Rubber Industries Private Limited [1997] INSC 189 (19 February 1997)
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90. |
Kattite Valappil Pathumma & Ors Vs. The Taluk Land Board & Ors [1997] INSC 190 (19 February 1997)
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91. |
Ashok Leyland Limited Vs. Union of India & Ors [1997] INSC 191 (20 February 1997)
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92. |
Satish Kumar Vs. Zarif Ahmed & Ors [1997] INSC 192 (20 February 1997)
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93. |
The State of Haryana & Ors Vs. Ram Kumar Mann [1997] INSC 193 (20 February 1997)
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94. |
Smt. Kameshwari Devi @ Kaleshwari Devi & Ors Vs. Smt. Barhani & Ors [1997] INSC 194 (20 February 1997)
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95. |
M/S Northern Plastics Ltd. Vs. Hindustan Photo Films Mfg. Co. Ltd. [1997] INSC 195 (20 February 1997)
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96. |
Assistant Collector of Central Excise, Madras Vs. V. Krishnamoorthy & Ors [1997] INSC 196 (20 February 1997)
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97. |
Shri Shivji Vs. Shri Raghunath (Dead) By L.Rs. & Ors [1997] INSC 197 (20 February 1997)
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98. |
Steel Authority of India Ltd. Vs. Collector of Central Excise, Bolpur [1997] INSC 198 (20 February 1997)
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99. |
Steel Authority of India Ltd. Vs. Collector of Central Excise, Bolpur [1997] INSC 199 (20 February 1997)
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100. |
Rana Pratap Singh Vs. State of U.P. & Ors [1997] INSC 200 (20 February 1997)
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