DECEMBER   1997
1.	Arun Tewari & Ors Vs. Zila Mansavi Shikshak Sangh & Ors [1997] INSC 880 (1 December 1997)
2.	Rajasthan Adult Education Association & ANR Vs. Kumari Ashoka Bhatacharya & ANR [1997] INSC 881 (1 December 1997)
3.	The U.P. Cooperative Federation Ltd. Vs. Shri Ram Singh Yadav & Ors [1997] INSC 882 (1 December 1997)
4.	State of Madhya Pradesh Vs. Udai Singh [1997] INSC 883 (1 December 1997)
5.	The Commissioner of Income-Tax, Bangalore Vs. Shree Man Junathesware [1997] INSC 884 (2 December 1997)
6.	States of Rajasthan Vs. Prakash Chand & Ors [1997] INSC 885 (2 December 1997)
7.	M/S. Stp Limited Vs. Collector of Central Excise, Patna & Ors [1997] INSC 886 (2 December 1997)
8.	Malkiat Singh & ANR Vs. Joginder Singh & Ors [1997] INSC 887 (2 December 1997)
9.	State of Tamil Nadu Vs. P. Muniappan [1997] INSC 888 (2 December 1997)
10.	M/S. Maddi Venkataraman & Co. (P) Ltd. Vs. The Commissioner of Income Tax [1997] INSC 889 (2 December 1997)
11.	Smt. Mehrunnisa & Ors Vs. Smt. Visham Kumari & ANR [1997] INSC 890 (2 December 1997)
12.	S. Viji Vs. Commissioner of Gift Tax [1997] INSC 891 (2 December 1997)
13.	Miss Kanta Udharam Jagasia Vs. Shri C.K.S.Rao [1997] INSC 892 (2 December 1997)
14.	R.K.Krishna Kumar, Sayeed Kidwai, K. Sridhar Vs. State of Assam & Ors [1997] INSC 893 (3 December 1997)
15.	Amarnath Ashram Trust Society & ANR Vs. The Governor of Uttar Pradesh & Ors [1997] INSC 894 (3 December 1997)
16.	Collector of Central Excise, Madras Vs. M/S Mrf Limited [1997] INSC 895 (3 December 1997)
17.	Oriental Insurance Co. Ltd. Vs. Sunita Rathi & Ors [1997] INSC 896 (4 December 1997)
18.	Sumitomo Heavy Industries Ltd. Vs. Ongc Ltd. & Ors [1997] INSC 897 (4 December 1997)
19.	Kasam Abdulla Hafiz Vs. State of Maharashtra [1997] INSC 898 (4 December 1997)
20.	Tarak Nath Sing & ANR Vs. State of West Bengal [1997] INSC 899 (4 December 1997)
21.	State of Tamil Naduperajmal Ballaji & Ors Vs. Suresh & ANR [1997] INSC 900 (5 December 1997)
22.	H.U.D.A. & ANR Vs. Anil Sabharwal & Ors [1997] INSC 901 (5 December 1997)
23.	Bhaskaranmanoharan @ Babu Vs. State of Kerala [1997] INSC 902 (5 December 1997)
24.	Jain Spinners Led. Vs. Collector of Central Excise [1997] INSC 903 (5 December 1997)
25.	Mahesh Kumar Mudgil Vs. State of Uttar Pradesh & Ors [1997] INSC 904 (8 December 1997)
26.	Union of India & Ors Vs. Major A. Hussain [1997] INSC 905 (8 December 1997)
27.	P. Virudhachalam & Ors Vs. The Management of Lotus Mills & ANR [1997] INSC 906 (9 December 1997)
28.	M/S. Rashik Lal & Co. Vs. Commissioner of Income Tax, Orissa [1997] INSC 907 (9 December 1997)
29.	P. Virudhachalam & Ors Vs. The Management of Lotus Mills & ANR [1997] INSC 908 (9 December 1997)
30.	M/S. Orissa Soonge Iron Ltd. & ANR Vs. The State of Orissa & Ors [1997] INSC 909 (9 December 1997)
31.	Miss P. Sarada Vs. Commissioner of Income Tax (Central), Madras [1997] INSC 910 (9 December 1997)
32.	MST.Harkori Vs. State of Rajasthan [1997] INSC 911 (9 December 1997)
33.	Harpal Singh Vs. The State of Haryana [1997] INSC 912 (9 December 1997)
34.	Prakash Hiraman Hingane Vs. State of Maharashtra [1997] INSC 913 (9 December 1997)
35.	The Commissioner, Agra & Ors Vs. Rohtas Singh & Ors [1997] INSC 914 (9 December 1997)
36.	State of Bihar Vs. Ramnath Prasad & Ors [1997] INSC 915 (9 December 1997)
37.	Naranjan Singh Vs. Kuldip Singh & Ors [1997] INSC 916 (9 December 1997)
38.	Rajendra Mahton Vs. State of Bihar [1997] INSC 917 (9 December 1997)
39.	M/S. Yatindranath Shukla & Co., Kanpur Vs. Collector of Central Excise, Kanpur [1997] INSC 918 (9 December 1997)
40.	Union of India & Ors Vs. J.G. Glass Industries Ltd. [1997] INSC 919 (9 December 1997)
41.	M/S. Construction India Vs. Secretary, Works Department, Government of Orissa & Ors [1997] INSC 920 (10 December 1997)
42.	The State of Karnataka Vs. Shivappa Gurusiddappa & Ors [1997] INSC 921 (10 December 1997)
43.	Banwari Ram Ors Vs. State of Up [1997] INSC 922 (10 December 1997)
44.	Collector of Customs, Bombay Vs. M/S Hardik Industrial Corporation [1997] INSC 923 (10 December 1997)
45.	M. C. Mehta Vs. Union of India & Ors [1997] INSC 924 (10 December 1997)
46.	Vasant Vs. The Sate of Maharashtra [1997] INSC 925 (10 December 1997)
47.	United Bank of India Vs. B.T.W. Industries Ltd. & Ors [1997] INSC 926 (10 December 1997)
48.	Martin & Harris Limited Vs. With Additional Distt. Judge & Ors [1997] INSC 927 (11 December 1997)
49.	H.P. State Cement Corpn. Ltd. & Ors Vs. B.K. Tiwari [1997] INSC 928 (11 December 1997)
50.	Sirpur Paper Mills Ltd. Vs. The Collector of Central Excise, Hyderabad [1997] INSC 929 (11 December 1997)
51.	The General Court Martial & Ors Vs. Col. Aniltej Singh Dhaliwal [1997] INSC 930 (12 December 1997)
52.	Sri Jinnat Mia & Jinu Mia & Ors Vs. State of Assam [1997] INSC 931 (12 December 1997)
53.	Jagdish Vs. State of Haryana [1997] INSC 932 (12 December 1997)
54.	Mahendra Singh Chotelal Bhargad Vs. State of Maharashtra & Ors [1997] INSC 933 (12 December 1997)
55.	State of U.P. Vs. Zakaullah [1997] INSC 934 (12 December 1997)
56.	Tripura Goods Transport Association & ANR Vs. Commissioner of Taxes & Ors [1997] INSC 935 (15 December 1997)
57.	Sales Tax Officer & ANR Vs. M/S. Shree Durga Oil Mills & ANR [1997] INSC 936 (15 December 1997)
58.	Siya Ram Vs. Union of India & Ors [1997] INSC 937 (16 December 1997)
59.	The Associated Cement Co. Ltd. Vs. Keshvanand [1997] INSC 938 (16 December 1997)
60.	M.C.Mehta Vs. Union of India & Ors [1997] INSC 939 (16 December 1997)
61.	Sharad Vasant Kotak & Ors Vs. Ramniklal Mohanlal Chawda & ANR [1997] INSC 940 (17 December 1997)
62.	Kamlesh Rani Vs. State of Haryana [1997] INSC 941 (17 December 1997)
63.	State of Uttar Pradesh Vs. State of Nagaland & Ors [1997] INSC 942 (17 December 1997)
64.	Hindustan Lever Ltd. Vs. Colgate Palmolive (I) Ltd. & ANR [1997] INSC 943 (17 December 1997)
65.	Collector of Central Excise Vs. M/S. Wood Polymers Ltd. [1997] INSC 944 (17 December 1997)
66.	Ram Beti Vs. District Panchayat Rajadhikari & Ors, [1997] INSC 945 (17 December 1997)
67.	S.A.Engineer Vs. Union of India & Ors [1997] INSC 946 (18 December 1997)
68.	Pohap Singh Vs. State of Haryana & Ors [1997] INSC 947 (18 December 1997)
69.	Premier Breweries Vs. State of Kerala [1997] INSC 948 (18 December 1997)
70.	Vineet Narain & Ors Vs. Union of India & ANR [1997] INSC 949 (18 December 1997)
71.	The Orissa Electrical Engineers' Service Association Vs. State of Orissa & Ors [1997] INSC 950 (19 December 1997)
72.	State of Kerala Vs. M/S Madras Rubber Factory Ltd. [1997] INSC 951 (19 December 1997)
73.	Malpe Vishwanath Acharya & Ors Vs. State of Maharashtra & ANR [1997] INSC 952 (19 December 1997)
74.	I.T.C. Limited Vs. The Debts Recovery Tribunal & Ors [1997] INSC 953 (19 December 1997)