AUGUST   1997
1.	Shri Dilip K. Basuashok K. Johari Vs. State of West Bengal & Ors [1997] INSC 634 (1 August 1997)
2.	State of Maharashtra Vs. Ashok Chotelal Shukla [1997] INSC 635 (1 August 1997)
3.	Ashok K. Johari, Shri Dilip K. Basu Vs. State of U.P. & Ors State of West Bengal & Ors [1997] INSC 636 (1 August 1997)
4.	State of Rajasthan Vs. Hitendra Kumar Bhatt [1997] INSC 637 (1 August 1997)
5.	Union of India & Anr Vs. K.N. Sivadas & Ors [1997] INSC 638 (1 August 1997)
6.	Syndicate Bank & Ors Vs. Shankar Paul & Ors [1997] INSC 639 (1 August 1997)
7.	Kanhaiya Lal Sethia & Anr Vs. Union of India & Anr [1997] INSC 640 (4 August 1997)
8.	Upper Ganges Sugar Mills Ltd. Vs. Commissioner of Income Tax, Calcutta [1997] INSC 641 (4 August 1997)
9.	Tata Davy Ltd. Vs. State of Orissa & Ors [1997] INSC 642 (4 August 1997)
10.	I.C.A.R. & Anr Vs. T.K. Suryanarayan & Ors [1997] INSC 643 (5 August 1997)
11.	Habiba Khatoon Vs. Ubaidul Huq & Ors [1997] INSC 644 (5 August 1997)
12.	Union of India & Ors Vs. O.P. Saxena & Ors [1997] INSC 645 (5 August 1997)
13.	Bilal Ahmed Kaloo Vs. State of Andhra Pradesh [1997] INSC 646 (6 August 1997)
14.	Madan Lal Vs. State of Jammu And Kashmir [1997] INSC 647 (6 August 1997)
15.	Commissioner of Income-Tax, Madras Vs. M/S Rambal Private Ltd. [1997] INSC 648 (6 August 1997)
16.	Rambhai Nathabhai Gadhvi & Ors State of Gujarat Vs. State of Gujarat, Rambhai Nathabhai Gadhvi [1997] INSC 649 (6 August 1997)
17.	Union of India & Ors Vs. Lieut (Mrs.) E.Iacats [1997] INSC 650 (6 August 1997)
18.	B. Subba Rao & Ors Vs. Public Prosecutor, High Court of Andhra Pradeshat Hyderabad [1997] INSC 651 (7 August 1997)
19.	State of U.P. Vs. Bhagwan & Ors [1997] INSC 652 (8 August 1997)
20.	Hira Man Vs. State of U.P. & Ors [1997] INSC 653 (8 August 1997)
21.	D.C.M. Ltd. Vs. Municipal Corporation of Delhi & Anr [1997] INSC 654 (8 August 1997)
22.	Smt. Rukma & Ors Vs. Jala & Ors [1997] INSC 655 (8 August 1997)
23.	Tomy Jacob Kattikkaran Vs. Dr. Thomas Manjaly & Anr [1997] INSC 656 (8 August 1997)
24.	Paiara Lal Vs. State of Punjab & Anr [1997] INSC 657 (8 August 1997)
25.	Baleshwar Mandal & Anr Vs. The State of Bihar [1997] INSC 658 (8 August 1997)
26.	Vishwanath Shanthamallappa Dhule & Anr Vs. State of Karnataka [1997] INSC 659 (12 August 1997)
27.	The Govt. of A.P. & Ors Vs. Syed Yousuddin Ahmed [1997] INSC 660 (13 August 1997)
28.	Government of Tamil Nadu Vs. K.N. Ramamurthy [1997] INSC 661 (13 August 1997)
29.	Steel Authority of India & Anr Vs. Dr. R.K. Diwakar & Ors [1997] INSC 662 (13 August 1997)
30.	Prahlad Singh Vs. State of Madhya Pradesh [1997] INSC 663 (13 August 1997)
31.	Atmaram Zingaraji Vs. State of Maharashtra [1997] INSC 664 (13 August 1997)
32.	Vishaka & Ors Vs. State of Rajasthan & Ors [1997] INSC 665 (13 August 1997)
33.	Ananta Kathod Pawar & Ors Vs. The State of Maharashtra [1997] INSC 666 (14 August 1997)
34.	Behari Kunj Sahkari Awas Samiti & Anr Vs. State of U.P. & Ors [1997] INSC 667 (14 August 1997)
35.	Ajit Savant Majagavi Vs. State of Karnataka [1997] INSC 668 (14 August 1997)
36.	Pundalik Mahadu Bhane & Ors Vs. State of Maharashtra [1997] INSC 669 (14 August 1997)
37.	State of Madhya Pradesh & Ors Vs. Bharat Heavy Electricals [1997] INSC 670 (14 August 1997)
38.	Shabad Pulla Reddy & Ors Vs. State of Andhra Pradesh [1997] INSC 671 (20 August 1997)
39.	The State of Gujarat Vs. Ratilal Laljibhai Tandol & Anr [1997] INSC 672 (20 August 1997)
40.	Gujarat Industrial Development Corporation Vs. The Commissioner of Income Tax [1997] INSC 673 (20 August 1997)
41.	Parmananda Das Vs. State of Orissa & Ors [1997] INSC 674 (21 August 1997)
42.	Mahesh Mahto & Anr Vs. State of Bihar [1997] INSC 675 (21 August 1997)
43.	Jagdish Negi, President, Uttarakhand Jan Morcha & Anr Vs. State of U.P. & Anr [1997] INSC 676 (21 August 1997)
44.	State of Orissa Vs. Parasuram Naik [1997] INSC 677 (21 August 1997)
45.	M/S L.M.L. Limited Vs. Collector of Central Excise Kanpur [1997] INSC 678 (21 August 1997)
46.	The State of Maharashtra Vs. M/S Embee Corporation, Bombay [1997] INSC 679 (21 August 1997)
47.	Employees State Insurance Corporation Vs. Dwarka Nath Bhargwa [1997] INSC 680 (21 August 1997)
48.	R. Kandasmy Vs. The Chief Engineer, Madras Port Trust [1997] INSC 681 (22 August 1997)
49.	Modi Rubber Limited Vs. Union of India & Anr [1997] INSC 682 (26 August 1997)
50.	Union of India & Anr Vs. G. Ganayutham [1997] INSC 683 (27 August 1997)
51.	H.S.Grewal Vs. Union of India & Ors [1997] INSC 684 (27 August 1997)
52.	Patna University & Anr Vs. Dr. (Mrs.) Amita Tiwari [1997] INSC 685 (27 August 1997)
53.	Commissioner of Income Tax, Delhi Vs. Stepwell Industries Ltd. [1997] INSC 686 (27 August 1997)
54.	Smt. Jasbir Kaur Sehgal Vs. The District Judge Dehradun & Ors [1997] INSC 687 (27 August 1997)
55.	M/S. Eastern Diecasting Industry Pvt. Ltd. Vs. The Collector of Central Excise, Calcutta [1997] INSC 688 (27 August 1997)
56.	State of Karnataka Vs. Gangadharaiah [1997] INSC 689 (27 August 1997)
57.	The Commissioner of Income Tax, Ludhiana Vs. M/S Hero Cycles Pvt. Ltd. Ludhiana [1997] INSC 690 (28 August 1997)
58.	Collector of Central Excise, Patna Vs. Usha Martin Industries [1997] INSC 691 (28 August 1997)
59.	State of Orissa Vs. M/S. Orissa Road Transport Co. Ltd., Chief Accounts Officer [1997] INSC 692 (28 August 1997)
60.	Reliance Industries Ltd. Vs. Pravinbhai Jasbhai Patel & Ors [1997] INSC 693 (29 August 1997)