APRIL   1997
101.	D. Stephen Joseph. Vs. Union of Lndia & Ors [1997] INSC 465 (25 April 1997)
102.	K.K. Sharma Vs. Kulwant Singh & Ors [1997] INSC 466 (25 April 1997)
103.	K. Jayamohan Vs. State of Kerala & ANR [1997] INSC 467 (25 April 1997)
104.	V. Gangaram Vs. The Regional Joint Director & Ors [1997] INSC 468 (25 April 1997)
105.	Anju Maheshwari Vs. Ramesh Yadav & ANR [1997] INSC 469 (28 April 1997)
106.	Kum. Madhuri Patil & ANR Vs. Add1. Commnr., Tribal Development, Thane & Ors [1997] INSC 470 (28 April 1997)
107.	The Govt. of Andhra Pradesh Vs. B. Ashok Kumar [1997] INSC 471 (28 April 1997)
108.	A.P.S.R.T.C Hyderabad Vs. P. Venkaiah & Ors [1997] INSC 472 (28 April 1997)
109.	Union of India & Ors Vs. Mangatu Ram [1997] INSC 473 (29 April 1997)
110.	Calcutta Metropolitan Development Authority Vs. Shri Dilip Kumar Banerjee & Ors [1997] INSC 474 (29 April 1997)
111.	Special Deputy Collector & ANR Vs. Kurra Sambasiva Rao & Ors [1997] INSC 475 (29 April 1997)
112.	Union of India & Ors Vs. Union of India & Ors P. Sathikumarana Nair & Ors [1997] INSC 476 (29 April 1997)
113.	Daulat Ram Vs. State of Punjab [1997] INSC 477 (29 April 1997)
114.	Union of India & Ors Vs. Shri Risal Singh [1997] INSC 478 (29 April 1997)
115.	R V. State of U.P. & Ors [1997] INSC 479 (29 April 1997)
116.	Balo Yadav & Ors Vs. State of Bihar [1997] INSC 480 (29 April 1997)
117.	The Ahmedabad Advance Mills Ltd., Mihir Textile Ltd. Vs. Collector of Customs, Bombay [1997] INSC 481 (29 April 1997)
118.	High Court of Judicature At Bombay Vs. Shirish Kumar Rangrao Patil & ANR [1997] INSC 482 (30 April 1997)
119.	Meharban & Ors Vs. The State of U.P. & Ors [1997] INSC 483 (30 April 1997)
120.	Smt. Sujata Mukherjee Vs. Prashant Kumar Mukherjee [1997] INSC 484 (30 April 1997)

Pages: 1 2