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SEPTEMBER   1996

101. M/S. Kalyanji Vithaldas & Sons Vs. The State of M.P. & Ors [1996] INSC 1144 (17 September 1996)
102. D.K. Chhangani & Ors Vs. Nitya Ranjan Mukherjee & Ors [1996] INSC 1145 (17 September 1996)
103. M/S. Shapers Construction (P) Ltd. & ANR Vs. Airport Authority of India & ANR [1996] INSC 1146 (17 September 1996)
104. State of Punjab Vs. M/S. Yoginder Sharma Onkarrai & Co. & Ors [1996] INSC 1147 (17 September 1996)
105. Jaykumar Ganpati Waikar Vs. Nivritti Sakharam Titwe & Ors [1996] INSC 1148 (17 September 1996)
106. In Re: Harijai Singh & ANR [1996] INSC 1149 (17 September 1996)
107. M/S. Ester Industries Ltd. Vs. U.P. State Electricity Board & Ors [1996] INSC 1150 (17 September 1996)
108. University Grants Commission Vs. Sadhana Chaudhary & Ors [1996] INSC 1151 (17 September 1996)
109. Rajasthan Co-Operative Dairyfederation Ltd. Vs. Shri Maha Laxmi Mingrate Marketing Service Pvt. Ltd & Ors [1996] INSC 1152 (17 September 1996)
110. Jose Vs. Alice & ANR [1996] INSC 1153 (18 September 1996)
111. Molly Joseph @ Nish Vs. George Sebastian @ Joy [1996] INSC 1154 (18 September 1996)
112. Ghantesher Ghosh Vs. Madan Mohan Ghosh & Ors [1996] INSC 1155 (18 September 1996)
113. Union of India Vs. Mhathung Kithan & Ors [1996] INSC 1156 (18 September 1996)
114. Union of India & ANR Vs. Madhav S/O Gajanan Chaubal & ANR [1996] INSC 1157 (18 September 1996)
115. Jaipur Development Authority Vs. Mahavir Housing Co-Op. Society, Jaipur [1996] INSC 1158 (18 September 1996)
116. United Bank of India Vs. Sh. Naresh Kumar & Ors [1996] INSC 1159 (18 September 1996)
117. Sarojini Ammal Vs. The Controller of Estate Duty, Madras [1996] INSC 1160 (18 September 1996)
118. The Scheduled Castes And Scheduled Tribes Officers Welfare C Vs. State of Uttar Pradesh & ANR [1996] INSC 1161 (19 September 1996)
119. Ramji Sharma @ Ramji Banu Vs. The State of Bihar & Ors [1996] INSC 1162 (19 September 1996)
120. Dharambir Singh Vs. Union of India & Ors [1996] INSC 1163 (19 September 1996)
121. State of Punjab Vs. Gurmit Singh & ANR [1996] INSC 1164 (19 September 1996)
122. S.K. Singh Vs. Central Bank of India & Ors [1996] INSC 1165 (19 September 1996)
123. Dr. Chittaranjan Sharma & Ors Vs. The State of Himachal Pradesh & ANR [1996] INSC 1166 (19 September 1996)
124. Delhi Cloth & General Mills Co. Ltd. & ANR Vs. Union of India & ANR [1996] INSC 1167 (19 September 1996)
125. Meerut Development Authority Vs. Satbir Singh & Ors [1996] INSC 1168 (19 September 1996)
126. P.A. Thomas & ANR Vs. M. Mohammed Tajuddin & ANR [1996] INSC 1169 (19 September 1996)
127. Kumud Lata Das Vs. Indu Prasad [1996] INSC 1170 (19 September 1996)
128. In Re : Ajay Kumar Pandey [1996] INSC 1171 (20 September 1996)
129. The Chief General Manager, Jagannath & Ors Vs. The State of Orissa & ANR [1996] INSC 1172 (20 September 1996)
130. The State of Karnataka & ANR Vs. T. Venkatramanappa [1996] INSC 1173 (20 September 1996)
131. Ramesh Kumar Choudha & Ors Vs. State of M.P. & Ors [1996] INSC 1174 (20 September 1996)
132. C.K. Lokesh Vs. P.E. Panduranga Naidu [1996] INSC 1175 (20 September 1996)
133. State of U.P. & Vs. T.P. Lal Srivastava [1996] INSC 1176 (20 September 1996)
134. P. Siddalingappa Vs. The State of Karnataka & Ors [1996] INSC 1177 (20 September 1996)
135. Ramesh Kumar Choudha & Ors Vs. State of M.P. & Ors [1996] INSC 1178 (20 September 1996)
136. All Orissa Electrical Workers Union Vs. State of Orissa & Ors [1996] INSC 1179 (20 September 1996)
137. U.P. State Road Transport Corp. Vs. Gobardhan & ANR [1996] INSC 1180 (20 September 1996)
138. Shankar Gajanan Kalan Vs. The State of Maharashtra [1996] INSC 1181 (20 September 1996)
139. Inarco Limited Vs. Collector of Central Excise [1996] INSC 1182 (20 September 1996)
140. Mohinder Singh & ANR Vs. State of Haryana [1996] INSC 1183 (23 September 1996)
141. The Agricultural Produce Market Committee Vs. The Land Acquisition Officer & ANR [1996] INSC 1184 (23 September 1996)
142. Gupta Steel Industries Vs. M/S. Jolly Steel Industriespvt. Ltd. & ANR [1996] INSC 1185 (23 September 1996)
143. Land Acquisition Officer Vs. R.R. Hanmantanawar & ANR [1996] INSC 1186 (23 September 1996)
144. The Land Acquisition Officer Vs. R.K. Hanmantanawar & ANR [1996] INSC 1187 (23 September 1996)
145. Harjinder Singh Sodhi Vs. State of Punjab & Ors [1996] INSC 1188 (23 September 1996)
146. Madhavkrishna & ANR Vs. Chandra Bhaga & Ors [1996] INSC 1189 (23 September 1996)
147. State of Karnataka Vs. Diwakara Bhat [1996] INSC 1190 (23 September 1996)
148. Mohd. Ali & Ors Vs. State of U.P. & Ors [1996] INSC 1191 (23 September 1996)
149. Jaswant Singh & ANR Vs. The State of Punjab [1996] INSC 1192 (23 September 1996)
150. Chattar Singh & Ors . Vs. State of Rajasthan & Ors [1996] INSC 1193 (24 September 1996)
151. State of Karnataka & ANR Vs. Uppegouda & Ors [1996] INSC 1194 (24 September 1996)
152. State of Madhya Pradesh Vs. Swaropchandra [1996] INSC 1195 (24 September 1996)
153. Jagannath Kashinath Patil Vs. Narayan Balugaikar [1996] INSC 1196 (24 September 1996)
154. Hafiz Washi Ahmad Vs. Kutubuddin & Ors [1996] INSC 1197 (24 September 1996)
155. Bihar State Electricity Board Vs. Hotel Satkar Pvt. Ltd. & Ors [1996] INSC 1198 (24 September 1996)
156. Common Causea Registered Society Vs. Union of India & Ors [1996] INSC 1199 (25 September 1996)
157. Adair Dutt & Co. India Pvt. Ltd. Vs. The Appropriate Authority Income Tax Department [1996] INSC 1200 (25 September 1996)
158. Biswajit Pati Vs. Surami Pati & Ors [1996] INSC 1201 (25 September 1996)
159. Periasami & ANR Vs. State of Tamil Nadu [1996] INSC 1202 (25 September 1996)
160. Ashok Kapil Vs. Sana Ullah & Ors [1996] INSC 1203 (25 September 1996)
161. M/S. Star Wire (India) Ltd. Vs. The State of Haryana & Ors [1996] INSC 1204 (25 September 1996)
162. Surja Ram Vs. State of Rajasthan [1996] INSC 1205 (25 September 1996)
163. K. Sankaran Nair Vs. Devaki Amma Malathy Amma & Ors [1996] INSC 1206 (25 September 1996)
164. Smt. Himi D/O Smt. Lachhmu & ANR Vs. Smt. Hira Devi Wd/O Budhu Ram & Ors [1996] INSC 1207 (25 September 1996)
165. J.K. Industries Limited Vs. The Chief Inspector of Factories And Boilers & Ors [1996] INSC 1208 (25 September 1996)
166. Gulzari Lal Agarwal Vs. The Accounts Officer [1996] INSC 1209 (25 September 1996)
167. State of Himachal Pradesh Vs. Dhani Ram & Ors [1996] INSC 1210 (25 September 1996)
168. G B Kashirsagar Vs. L A Narode [1996] INSC 1211 (25 September 1996)
169. Yeshoda & ANR Vs. K. Nagarajan [1996] INSC 1212 (25 September 1996)
170. State of Himachal Pradesh Vs. Dhani Ram & Ors [1996] INSC 1213 (25 September 1996)
171. Paramjit & ANR Vs. State of Haryana [1996] INSC 1214 (26 September 1996)
172. Bandlamuddi Atchuta Ramaiah & Ors Vs. State of Andhra Pradesh [1996] INSC 1215 (26 September 1996)
173. M/S. Escorts Farms (Ramgarh) Limited Vs. The Commissioner of Income Tax, New Delhi [1996] INSC 1216 (26 September 1996)
174. Balbir Singh . Vs. State [1996] INSC 1217 (26 September 1996)
175. Sarwan Singh Vs. State of Punjab [1996] INSC 1218 (26 September 1996)
176. The Commissioner of Income Tax, Gujarat, Ahmedabad Vs. Sakarlal Balabhai & Co. Ltd. & Others [1996] INSC 1219 (26 September 1996)
177. Ram Avtar & Ors Vs. Ram Dhani & Ors [1996] INSC 1220 (26 September 1996)
178. The Municipal Corporation Vs. M/S Chelaram & ANR [1996] INSC 1221 (27 September 1996)
179. State of Rajasthan Vs. Shri B.K. Meena & Ors [1996] INSC 1222 (27 September 1996)
180. Meharban & Ors Vs. State of Madhya Pradesh [1996] INSC 1223 (27 September 1996)
181. Rita Markandey Vs. Surjit Singh Arora [1996] INSC 1224 (27 September 1996)
182. R.Lakshmi Vs. K.Saraswathi Ammal [1996] INSC 1225 (27 September 1996)
183. Avinash Nagra Vs. Navodaya Vidyalaya Samiti [1996] INSC 1226 (30 September 1996)
184. Comissioner of Income Tax, Amritsar Vs. M/S.Shiv Prakash Janak Raj & Co.Pvt. Ltd. [1996] INSC 1227 (30 September 1996)
185. U.P. State Roadways Transport Corp., Lucknow Vs. Anwar Ahmed & Ors [1996] INSC 1228 (30 September 1996)
186. Sub-Divisional Inspector (Postal) & Ors Vs. K.K. Pavitheran [1996] INSC 1229 (30 September 1996)
187. Prakash K. & ANR Vs. The State of Karnataka & Ors [1996] INSC 1230 (30 September 1996)

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