The Patiala
Central Co Operative Bank Ltd. Vs. The Patiala Central Cooperative Bank
Employees Union & Anr [1996] INSC 1141 (16 September 1996)
Sen,
S.C. (J) Sen, S.C. (J) Jeevan Reddy, B.P. (J) Majmudar S.B. (J)
ACT:
HEAD NOTE:
WITH CIVIL
APPEAL NOS. 4074 AND 4075-76 OF 1988
In
view of the opinions delivered today, the appeals are allowed and the judgment
of the High Court is Set aside subject to the observations made in our
opinions.
No
orders as to costs.
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