101. |
The Committee For The Protection of Democratic Rights Vs. The Chief Minister of The State of Maharashtra & Ors [1996] INSC 1470 (20 November 1996)
|
102. |
S.K. Arsed Ali & ANR Vs. S.K. Fazle Hakani [1996] INSC 1471 (20 November 1996)
|
103. |
Depot Manager, Andhra Pradesh State Road Transport Corporati Vs. Mohd. Yousuf Miya [1996] INSC 1472 (20 November 1996)
|
104. |
State of U.P. & Ors Vs. Garib Dass & Orssheo Kumar [1996] INSC 1473 (20 November 1996)
|
105. |
Narayan Dattatraya Ramteerthakhar Vs. State of Maharashtra & Ors [1996] INSC 1474 (20 November 1996)
|
106. |
Communidade of Cavelossim Vs. Land Acquisition Collector & ANR [1996] INSC 1475 (20 November 1996)
|
107. |
Ahmad Umar Saeed Sheikh Vs. State of Uttar Pradesh [1996] INSC 1476 (21 November 1996)
|
108. |
Shri Pratap Singh Vs. Union of India & Ors [1996] INSC 1477 (21 November 1996)
|
109. |
R.S. Hardas Vs. Friends Central Government Employees House Building Society [1996] INSC 1478 (21 November 1996)
|
110. |
The Committee of Management, Vasanta College For Women Vs. Tribhuwan Nath Tripathi & Ors [1996] INSC 1479 (21 November 1996)
|
111. |
A.Suresh,Etc. Vs. State of Tamil Nadu & ANR [1996] INSC 1480 (21 November 1996)
|
112. |
N. Venkateswara Rao & Ors Vs. S.T.A & Ors [1996] INSC 1481 (21 November 1996)
|
113. |
Mrinalini Roy Ratna Prova Mondal & Ors Vs. State of West Bengal & Ors [1996] INSC 1482 (21 November 1996)
|
114. |
C.S. Venkatasubramanian Vs. State Bank of India [1996] INSC 1483 (21 November 1996)
|
115. |
Union of India & ANR Vs. Jain Sabha, New Delhi & ANR [1996] INSC 1484 (21 November 1996)
|
116. |
Suresh Kumar Jain Vs. Shanti Swarup Jain & Ors [1996] INSC 1485 (21 November 1996)
|
117. |
Calcutta Electric Supply Corporation Vs. Shri N.M. Banka & ANR [1996] INSC 1486 (21 November 1996)
|
118. |
Luga Bay Shipping Corporation & ANR Vs. The Board of Trustees of The Port of Cochin & ANR [1996] INSC 1487 (22 November 1996)
|
119. |
Bansilal Farms Vs. Umarani Bose & Ors [1996] INSC 1488 (22 November 1996)
|
120. |
In Re. Vs. Balwan Singh [1996] INSC 1489 (22 November 1996)
|
121. |
Shimla Development Authority & Ors, Vs. Smt. Santosh Sharma & ANR [1996] INSC 1490 (22 November 1996)
|
122. |
All India Federation of Central Excise Vs. The Union of India & Ors [1996] INSC 1491 (22 November 1996)
|
123. |
Balarpur Industries Ltd. Vs. State of Gujarat & Ors [1996] INSC 1492 (22 November 1996)
|
124. |
C. Padma & Ors Vs. The Dy. Secretary To The Govt.Of Tamil Nadu & Ors [1996] INSC 1493 (22 November 1996)
|
125. |
State of Tamil Nadu Vs. His Holiness Srilla Sri Ambalavanapandara Sannadhi Adheenak [1996] INSC 1494 (22 November 1996)
|
126. |
Bhola Nath Mukherjee & Ors Vs. Govt. of West Bengal & Ors [1996] INSC 1495 (22 November 1996)
|
127. |
Bihar Public Service Commn. & ANR Vs. State of Bihar & Ors [1996] INSC 1496 (22 November 1996)
|
128. |
Union of India & Ors Vs. D.R.R. Sastri [1996] INSC 1497 (22 November 1996)
|
129. |
Collector of Central Excise, Jaipur Vs. Bansware Syntex Ltd. [1996] INSC 1498 (26 November 1996)
|
130. |
Tushar Arun Gandhi Vs. State of Orissa & Ors [1996] INSC 1499 (26 November 1996)
|
131. |
Mr. U.D. Lama & Ors Vs. The State of Sikkim & Ors [1996] INSC 1500 (26 November 1996)
|
132. |
Adavala Sathaiah & Ors Vs. The Special Dy. Collector, Land Acquisition Unit I & Ors [1996] INSC 1501 (26 November 1996)
|
133. |
Tehri Hydro Development Corpn. Vs. Sh. S. P. Singh & Ors [1996] INSC 1502 (26 November 1996)
|
134. |
The Commissioner of Police,Bombay & ANR Vs. Bhagwan Vs. Lahane [1996] INSC 1503 (26 November 1996)
|
135. |
State of Haryana & ANR Vs. Ravi Bala & Ors [1996] INSC 1504 (26 November 1996)
|
136. |
Sir Shadilal Distillery & Chemicals Works Vs. The State of U.P. & Ors [1996] INSC 1505 (26 November 1996)
|
137. |
Satya Pal & Ors Vs. The State of U.P. & Ors [1996] INSC 1506 (26 November 1996)
|
138. |
Marshall Sons & Co. India Ltd. Vs. Income Tax Officer [1996] INSC 1507 (27 November 1996)
|
139. |
State of J. & K. Vs. Romesh Chander & Ors [1996] INSC 1508 (27 November 1996)
|
140. |
Sita Ram Bansal & Ors Vs. State of Punjab & Ors [1996] INSC 1509 (27 November 1996)
|
141. |
M/S Mohan Meakin Ltd. Vs. Excise & Taxation Commissioner, Himachal Pradesh & Ors [1996] INSC 1510 (27 November 1996)
|
142. |
Charan Singh Vs. State of Punjab & Ors [1996] INSC 1511 (27 November 1996)
|
143. |
M/S. Goodyear India Ltd. Vs. The Regional Director, Employees' State Insurance Corpn [1996] INSC 1512 (27 November 1996)
|
144. |
Jagtar Singh Vs. Pargat Singh & Ors [1996] INSC 1513 (27 November 1996)
|
145. |
Raja Ram Singh Vs. Phoolan Devi & Ors [1996] INSC 1514 (27 November 1996)
|
146. |
Phoolan Devi Vs. State of M.P. & Ors [1996] INSC 1515 (27 November 1996)
|
147. |
State of Madhya Pradesh & Ors Vs. M/S.M.V. Vyavsaya & Co. [1996] INSC 1516 (28 November 1996)
|
148. |
State of Kerala & ANR Vs. Bulders Association of India & Ors [1996] INSC 1517 (28 November 1996)
|
149. |
State of Madhya Pradesh & Ors Vs. M/S M.V. Vyavsaya & Co. [1996] INSC 1518 (28 November 1996)
|
150. |
Dr. J.S. Chhabrastate of M.P. & Ors Vs. State of M.P. & Ors [1996] INSC 1519 (28 November 1996)
|
151. |
Anuj Kumar Dey & ANR Vs. Union of India & Ors [1996] INSC 1520 (28 November 1996)
|
152. |
Thacker Pragji Anandji Vs. Mansukh Ambalal & ANR [1996] INSC 1521 (28 November 1996)
|
153. |
Anil Kumar Mitra & Ors Vs. Ganendra Nath Mitra & Ors [1996] INSC 1522 (28 November 1996)
|
154. |
Vemula Siviah Naidu Vs. State of A.P. & ANR [1996] INSC 1523 (28 November 1996)
|
155. |
Bhoomireddy Chenna Reddy & ANR Vs. Bhoospalli Pedda Verrappa & ANR [1996] INSC 1524 (28 November 1996)
|
156. |
Sovrin Knit Works Vs. Employees' State Insurance Corpn.& ANR [1996] INSC 1525 (28 November 1996)
|
157. |
New India Assurance Company Ltd. Vs. Shri Kusumanchi Kameshwara Rao & ANR [1996] INSC 1526 (28 November 1996)
|
158. |
Common Cause Vs. Union of India & Ors [1996] INSC 1527 (28 November 1996)
|
159. |
Union of India & Ors Vs. Smt. V.P. Parukutty [1996] INSC 1528 (29 November 1996)
|
160. |
Shree Mahavir Oil Mills & ANR Vs. State of Jammu & Kashmir & Ors [1996] INSC 1529 (29 November 1996)
|
161. |
State of Tamil Nadu & Ors R. Namburajan & Ors Vs. S. Thangavel & Ors State of Tamil Nadu & Ors [1996] INSC 1530 (29 November 1996)
|
162. |
The State of West Bengal & ANR Vs. Kailash Chandra Kapur & Ors [1996] INSC 1531 (29 November 1996)
|
163. |
Nellikkottu Kolleriyil Madhavi Vs. Kavakkalathil Kalikutty & Ors [1996] INSC 1532 (29 November 1996)
|
164. |
Vallikat Thekkedath Valappil Lakshmikuttyamma & Ors Vs. Vallikat Thekkedath Valappil Demodaramennon & Ors [1996] INSC 1533 (29 November 1996)
|
165. |
District Transport Manager (Admn.), O.S.R.T.C., Orissa Vs. Dilip Kumar Nayak & ANR [1996] INSC 1534 (29 November 1996)
|
166. |
G. Deendayalan Ambedkar Vs. Union of India & Ors [1996] INSC 1535 (29 November 1996)
|
167. |
Buffalo Traders Welfare Assn. & ANR Vs. Maneka Gandhi & Ors [1996] INSC 1536 (30 November 1996)
|