1. |
Thirumangalath Kunhirattan Appu Kurup Vs. Koiloth Kamath Janaki & Ors [1996] INSC 1370 (1 November 1996)
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2. |
Abdul Majeed Sahib & ANR Vs. The District Collector & Ors [1996] INSC 1371 (1 November 1996)
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3. |
Sh. Vijay Singh, Secretary Home & ANR Vs. Mittanlal Hindoliya [1996] INSC 1372 (1 November 1996)
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4. |
Government of A.P. & ANR Vs. G. Lakshman Reddy & ANR [1996] INSC 1373 (1 November 1996)
|
5. |
The Goa State Cooperative Bank Ltd. Vs. Pedne Taluka Prathmik Shikshakpat Saunstha Ltd. & Ors [1996] INSC 1374 (1 November 1996)
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6. |
Sh. Vijay Singh, Secretary Home & ANR Vs. Mittanlal Hindoliya [1996] INSC 1375 (1 November 1996)
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7. |
Murari & Ors Vs. Union of India & Ors [1996] INSC 1376 (1 November 1996)
|
8. |
M/S. Cheema Engineering Services Vs. Rajan Singh [1996] INSC 1377 (1 November 1996)
|
9. |
Anokhe Lal Vs. Radhamohan Bansal & Other [1996] INSC 1378 (1 November 1996)
|
10. |
Ranvir Singh Vs. State of Madhya Pradesh [1996] INSC 1379 (1 November 1996)
|
11. |
Himachal Pradesh Housing Board Vs. Om Pal & Ors [1996] INSC 1380 (1 November 1996)
|
12. |
Union of India Vs. K.R. Thampi [1996] INSC 1381 (4 November 1996)
|
13. |
Raj Kumar Karanwal Vs. The Commissioner & ANR [1996] INSC 1382 (4 November 1996)
|
14. |
Sowrashtra Vipra Sabha Vs. The Namakkal Municipality & ANR [1996] INSC 1383 (4 November 1996)
|
15. |
Union of India & Ors Vs. Major R.N. Mathur [1996] INSC 1384 (4 November 1996)
|
16. |
Sasadhar Chakravarty & ANR Vs. Union of India & Ors [1996] INSC 1385 (4 November 1996)
|
17. |
Union of India & Ors Vs. Sitaram Shivhandrai Garodia & ANR [1996] INSC 1386 (4 November 1996)
|
18. |
Common Cause A Regd. Society Vs. Union of India & Ors [1996] INSC 1387 (4 November 1996)
|
19. |
Indira Sawhney Vs. Union of Indian & Ors [1996] INSC 1388 (4 November 1996)
|
20. |
Smt. Kalpana Deviprakash Thakar Vs. Dr. Deviprakash Thakar [1996] INSC 1389 (4 November 1996)
|
21. |
The Commissioner of Income Tax, Andhra Pradesh. Vs. M/S. B. Posetty & Co [1996] INSC 1390 (5 November 1996)
|
22. |
Union of India & Ors Vs. Sushil Kumar Modi & Ors [1996] INSC 1391 (5 November 1996)
|
23. |
Mohd. Abdul Khader Mohdkastim & ANR Vs. Pareethij Kunju Sayedahammed & Ors [1996] INSC 1392 (5 November 1996)
|
24. |
Tmt. Noorjahan Vs. Tmt. Sultan Rajia Alias Thaju & Ors [1996] INSC 1393 (5 November 1996)
|
25. |
Commander Head Quarter, Calcutta Vs. Capt. Biplabendra Chanda [1996] INSC 1394 (5 November 1996)
|
26. |
Orissa Mining Corporation & ANR Vs. Ananda Chandra Prusty [1996] INSC 1395 (5 November 1996)
|
27. |
Raj Kumar Gupta Vs. Lt. Governor, Delhi & Ors [1996] INSC 1396 (5 November 1996)
|
28. |
Shantinath Ramu Danole & ANR Vs. Jambu Ramu Danole & Ors [1996] INSC 1397 (5 November 1996)
|
29. |
S.K. Nair Vs. State of Punjab [1996] INSC 1398 (5 November 1996)
|
30. |
State of Madhya Pradesh Vs. Dhirendra Kumar [1996] INSC 1399 (5 November 1996)
|
31. |
Air India Statutory Corporation. Vs. United Labour Union & Ors [1996] INSC 1400 (6 November 1996)
|
32. |
Jai Dayal & Ors Vs. Krishan Lal Garg & ANR [1996] INSC 1401 (6 November 1996)
|
33. |
Dr. K Madan Vs. Smt. Krishnawati & ANR [1996] INSC 1402 (6 November 1996)
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34. |
Jai Dayal & Ors Vs. Krishan Lal Garg & ANR [1996] INSC 1403 (6 November 1996)
|
35. |
Indian Drugs & Pharamecuticals Ltd. Vs. Employees State Insurance Corporation [1996] INSC 1404 (6 November 1996)
|
36. |
K.P.A. Vellayappa Nadar Vs. Bhagirathi Ammal & Ors [1996] INSC 1405 (6 November 1996)
|
37. |
M. Poornachandran & ANR Vs. State of Tamil Nadu & Ors [1996] INSC 1406 (6 November 1996)
|
38. |
S.P. Anand, Indore Vs. H.D. Deve Gowda & Ors [1996] INSC 1407 (6 November 1996)
|
39. |
M/S. Reliance Silicon (I) Pvt. Ltd. Vs. The Collector, Central Excise, Thane [1996] INSC 1408 (6 November 1996)
|
40. |
Vijay Kumar Nigam Vs. State of M.Op. & Ors [1996] INSC 1409 (6 November 1996)
|
41. |
Government of India Represented Bythe Secretary Vs. K.V. Swaminathan [1996] INSC 1410 (6 November 1996)
|
42. |
Smt. Gulab Devi Vs. The Deputy Director of Consolidation & Ors [1996] INSC 1411 (6 November 1996)
|
43. |
Sri Tulsi Vs. Smt. Paro [1996] INSC 1412 (6 November 1996)
|
44. |
Smt. Tulsa Bai Vs. Stare of Madhya Pradesh & Ors [1996] INSC 1413 (7 November 1996)
|
45. |
Employees' State Insurancecorporation Vs. M/S. F. Fibre Bangalore (P) Ltd. [1996] INSC 1414 (7 November 1996)
|
46. |
Sewa Kaur Vs. State of Punjab [1996] INSC 1415 (7 November 1996)
|
47. |
Sheapujan Bhagat Vs. Thakur Hemborm & Ors [1996] INSC 1416 (7 November 1996)
|
48. |
State of Haryana & Ors Vs. Jasmer Singh & Ors [1996] INSC 1417 (7 November 1996)
|
49. |
Chandraswami & ANR Vs. Central Bureau of Investigation [1996] INSC 1418 (7 November 1996)
|
50. |
Executive Director Ttd & ANR Vs. D Nagulu Naidu [1996] INSC 1419 (7 November 1996)
|
51. |
State of Haryana Vs. Dharampal, Water Pump Operator & Ors [1996] INSC 1420 (7 November 1996)
|
52. |
State of H.P. & Ors Vs. Surinder Kumar Mohindra & Ors [1996] INSC 1421 (7 November 1996)
|
53. |
Shri Mohan Singh & Ors Vs. International Airport Authority of India & Ors [1996] INSC 1422 (7 November 1996)
|
54. |
Director General of Posts & Ors Vs. B. Ravindran & ANR [1996] INSC 1423 (8 November 1996)
|
55. |
Shiv Sagar Tiwari Vs. Union of India & Ors [1996] INSC 1424 (8 November 1996)
|
56. |
Madhya Pradesh Triathlon Association Vs. Indian Triathlon Federation & Ors [1996] INSC 1425 (8 November 1996)
|
57. |
The Commissioner, Corporation of Madras Vs. Madras Corporation Teachers' Mandram & Ors [1996] INSC 1426 (8 November 1996)
|
58. |
Yudhvir & Ors Vs. State of Haryana [1996] INSC 1427 (8 November 1996)
|
59. |
Mrs Anil Katiyar Vs. Union of India & Ors [1996] INSC 1428 (8 November 1996)
|
60. |
King Pal Singh. Vs. State of U.P. & Other [1996] INSC 1429 (8 November 1996)
|
61. |
The East India Hotels Limited, Calcutta Vs. Commissioner of Income Tax, Calcutta [1996] INSC 1430 (8 November 1996)
|
62. |
M/S Bengal Waterproof Limited Vs. M/S Bombay Waterproof Manufacturing Company & ANR [1996] INSC 1431 (18 November 1996)
|
63. |
Union of India & Ors Vs. Mahender Singh & Ors [1996] INSC 1432 (18 November 1996)
|
64. |
Arikaravula Sanyasi Raju Vs. The Branch Manager, State Bank of India Visakhapatnam (A.P [1996] INSC 1433 (18 November 1996)
|
65. |
Rama Ravalu Gavade Vs. Sataba Gavadu Gavade & ANR [1996] INSC 1434 (18 November 1996)
|
66. |
Punjab State Electricity Board, Patiala & ANR Vs. Surjit Singh Brar [1996] INSC 1435 (18 November 1996)
|
67. |
Arikaravula Sanyasi Raju Vs. The Branch Manager, State Bank of India, Visakhapatnam (A.P) [1996] INSC 1436 (18 November 1996)
|
68. |
Bihar State Electricity Board Vs. Akhil Krishna Mitra & Ors [1996] INSC 1437 (18 November 1996)
|
69. |
State of Punjab & Ors Vs. Lal Singh & Ors [1996] INSC 1438 (18 November 1996)
|
70. |
R. Thiruvirkolam Vs. The Presiding Officer & ANR [1996] INSC 1439 (18 November 1996)
|
71. |
Nivarti Govind Ingale & Ors Vs. Revanagouda Bhimanagouda Patil [1996] INSC 1440 (18 November 1996)
|
72. |
R. Thiruvirkolam Vs. The Presiding Officer & ANR [1996] INSC 1441 (18 November 1996)
|
73. |
Saraswati Devi Vs. Smt. Shanti Devi & Ors [1996] INSC 1442 (18 November 1996)
|
74. |
Dutta Associates Pvt. Ltd. Vs. Indo Merchatiles Pvt. Ltd & Ors [1996] INSC 1443 (18 November 1996)
|
75. |
State of Kerala Vs. Guruvayur Devaswom Managing Committee & Ors [1996] INSC 1444 (18 November 1996)
|
76. |
Mmtc Limited Vs. Sterlite Industries (India) Ltd. [1996] INSC 1445 (18 November 1996)
|
77. |
Brig. Sawai Bhawani Singh Vs. M/S Indian Hotels Company Ltd. & Ors [1996] INSC 1446 (18 November 1996)
|
78. |
Parshotam Singh Vs. Harbans Kaur & ANR [1996] INSC 1447 (18 November 1996)
|
79. |
Life Insurance Corporation of India & Ors Vs. The Central Industrial Tribunal, Jaipur & Ors [1996] INSC 1448 (18 November 1996)
|
80. |
State of Uttar Pradesh & Ors Vs. Vinay Kumar Jain [1996] INSC 1449 (19 November 1996)
|
81. |
M/S. Mittal Engineering Works(P) Ltd. Vs. Collector of Central Excise,Meerut [1996] INSC 1450 (19 November 1996)
|
82. |
Daleep Singh Vs. State of U.P [1996] INSC 1451 (19 November 1996)
|
83. |
State of Andhra Pradesh Vs. Gangula Satya Murthy [1996] INSC 1452 (19 November 1996)
|
84. |
Collector of Central Excise, Hyderabad Vs. Hyderabad Race Club, Malakpet, Hyderabad [1996] INSC 1453 (19 November 1996)
|
85. |
Sheshank Sea Foods Pvt. Ltd. Vs. Union of India & Ors [1996] INSC 1454 (19 November 1996)
|
86. |
Sevaliram Gotiram Teli Vs. Madhukar Yeshwant Patankar & Ors [1996] INSC 1455 (19 November 1996)
|
87. |
Ramniklal N. Bhutta & ANR Vs. State of Maharashtra & Ors [1996] INSC 1456 (19 November 1996)
|
88. |
Collector of Customs (Preventive), Ahmedabad Vs. M/S. Essar Gujarat Ltd., Surat [1996] INSC 1457 (19 November 1996)
|
89. |
The State of Punjab Vs. Sarwan Singh [1996] INSC 1458 (19 November 1996)
|
90. |
Hardev Singh, Suba Singh Vs. Harbhej Singh & Ors [1996] INSC 1459 (20 November 1996)
|
91. |
Waldies Ltd. Vs. Commissioner of Income Tax, West Bengal [1996] INSC 1460 (20 November 1996)
|
92. |
C E Or & Vice Chairman, Gujarat Maritime Board Vs. Shri Haji Daud Haji Harun Abuand & Ors [1996] INSC 1461 (20 November 1996)
|
93. |
M/S. Metagraphs Pvt. Ltd. Vs. Collector of Central Excise, Bombay [1996] INSC 1462 (20 November 1996)
|
94. |
Bharat Coking Coal Limited Vs. Madanlal Agrawal [1996] INSC 1463 (20 November 1996)
|
95. |
M/S. Metagraphs Pvt. Ltd. Vs. Collector of Central Excise, Bombay [1996] INSC 1464 (20 November 1996)
|
96. |
M/S. Sant Ram & Company Vs. The State of Rajasthan & Ors [1996] INSC 1465 (20 November 1996)
|
97. |
Chinnammal Vs. State of Tamil Nadu & Ors [1996] INSC 1466 (20 November 1996)
|
98. |
Ram Das Alias Ram Suraj Vs. Smt. Gadiabai & Ors [1996] INSC 1467 (20 November 1996)
|
99. |
M/S. National Insurance Co. Ltd. Vs. Smt. Jijubhai Nathuji Dabhi & Ors [1996] INSC 1468 (20 November 1996)
|
100. |
Gajanan. Vs. State of Maharashtra [1996] INSC 1469 (20 November 1996)
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