Raja
Ram Singh Vs. Phoolan Devi & Ors [1996] INSC 1514 (27 November 1996)
J.S.
Verma, Sujata V. Manohar
ACT:
HEAD NOTE:
O R D
E R
In
view of the order made today disposing of writ Ors. this writ petition has
become infructuous.
It is,
accordingly, dismissed.
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