MARCH   1996
1.	Sahkari Samitiyan Vyavasthapak Union Vs. State of Rajasthan & Ors [1996] INSC 349 (1 March 1996)
2.	The Kerala State Financial Enterprise Ltd. Vs. Jacob Alexander & ANR [1996] INSC 350 (1 March 1996)
3.	Ajit Singh Januja & Ors Vs. State of Punjab & Ors [1996] INSC 351 (1 March 1996)
4.	Dr.B.L.Wadehra Vs. Union of India & Ors [1996] INSC 352 (1 March 1996)
5.	State of U.P. & ANR Vs. Shri Krishna Pandey [1996] INSC 353 (1 March 1996)
6.	Government of Andhra Pradesh & Ors Vs. Kalleti Chengaiah [1996] INSC 354 (1 March 1996)
7.	Vitthalbhai Bakorbhai & Ors Vs. The Executive Engineer, Capital Project & ANR [1996] INSC 355 (1 March 1996)
8.	M/S.P.R. Deb And Associates Vs. Sunanda Roy [1996] INSC 356 (1 March 1996)
9.	Commissioner of Income Tax Vs. M/S. All India Tea And Trading Co. Ltd. [1996] INSC 357 (1 March 1996)
10.	Ahmedabad Manufacturing& Calico Printing Co. Ltd & ANR Vs. A.V. Joshi [1996] INSC 358 (1 March 1996)
11.	Sri Mahaliamman Temple & ANR Vs. Vijayammal [1996] INSC 359 (1 March 1996)
12.	Harbhajan Singh & ANR Vs. State of Punjab & Ors [1996] INSC 360 (1 March 1996)
13.	Dr. (Smt.) Shipra Vs. Shri Shanti Lal Khoiwal [1996] INSC 361 (3 March 1996)
14.	State of Kerala Vs. K. Moideenkutty & Ors [1996] INSC 362 (11 March 1996)
15.	Union of India & Ors Vs. Jaswant Rai Kochhar & Ors [1996] INSC 363 (11 March 1996)
16.	M/S. Avtar Singh & Co. Pvt. Ltd. Vs. M/S. S.S. Enterprises & Ors [1996] INSC 364 (11 March 1996)
17.	State of U.P. & Ors Vs. Nand Kiskore Shukla & ANR [1996] INSC 365 (11 March 1996)
18.	B. Shankranand Vs. Common Cause & Ors [1996] INSC 366 (11 March 1996)
19.	The State of Maharashtra & ANR Vs. Shri Prabhakar Bhikaji Ingle [1996] INSC 367 (11 March 1996)
20.	Durga Prasad Vs. Naveen Chandra & Ors [1996] INSC 368 (11 March 1996)
21.	Commissioner of Income Tax, Calcutta Vs. M/S. Paharpur Cooling Towers Private Limited [1996] INSC 369 (11 March 1996)
22.	Ram Piari & ANR Vs. Land Acquisition Collector, Solan & Ors [1996] INSC 370 (12 March 1996)
23.	A.Mahudeswaran & Ors Vs. Government of Tamil Nadu & Ors [1996] INSC 371 (12 March 1996)
24.	Mohan Vs. Smt. Anandi & Ors [1996] INSC 372 (12 March 1996)
25.	Smt. Ambey Devi Vs. State of Bihar & ANR [1996] INSC 373 (12 March 1996)
26.	Smt. Anuradha Mukherjee & Ors Vs. Union of India & Ors [1996] INSC 374 (12 March 1996)
27.	Ramanuja Naidu Vs. Kanniah Naidu & ANR [1996] INSC 375 (12 March 1996)
28.	M. Venkateswarlu Vs. The Government of Andhra Pradesh & Ors [1996] INSC 376 (12 March 1996)
29.	Commissioner of Income Tax, Bombay Vs. M/S. Mafatlal Gansabhai & Co. (P) Ltd. [1996] INSC 377 (12 March 1996)
30.	Collector of Central Excise, New Delhi Vs. Louis Shoppe & ANR [1996] INSC 378 (12 March 1996)
31.	Gurnam Singh & Ors Vs. The Sub-Divisional Officer (Civil) Kaithal & Ors [1996] INSC 379 (12 March 1996)
32.	Shri Bakshish Singh Vs. Arjan Singh & Ors [1996] INSC 380 (12 March 1996)
33.	Jagdish Narain & ANR Vs. State of U.P [1996] INSC 381 (12 March 1996)
34.	Navneet Rajan Wasan Vs. Union of India & Ors [1996] INSC 382 (12 March 1996)
35.	Ram Janam Vs. Radhakrishna Chaube & Ors [1996] INSC 383 (13 March 1996)
36.	M/S South East Asia Shipping Co. Ltd. Vs. M/S Nav Bharat Enterprises Pvt. Ltd. & Ors [1996] INSC 384 (13 March 1996)
37.	Commissloner of Income Tax, Shilong Vs. Jai Prakash Singh [1996] INSC 385 (13 March 1996)
38.	New Bank of India Employees Union & ANR Vs. Union of India & Ors [1996] INSC 386 (13 March 1996)
39.	Gopalan Krishnankutty Vs. Kunjamma Pillai Sarojini Amma & Ors [1996] INSC 387 (13 March 1996)
40.	Kanyakumari District Sidha Andayurveda Vaidyar Sangam Vs. The Government of Tamil Nadu & Ors [1996] INSC 388 (13 March 1996)
41.	Raghubir Singh & Ors Vs. State of Punjab [1996] INSC 389 (13 March 1996)
42.	Vijai Singh & Ors Vs. State of Rajasthan [1996] INSC 390 (13 March 1996)
43.	Y.H. Pawar Vs. State of Karnataka & ANR [1996] INSC 391 (14 March 1996)
44.	Hookiyar Singh Vs. Special Land Acquisition Officer, Morabadbad & ANR [1996] INSC 392 (14 March 1996)
45.	Shri A. Chinnappa Vs. Shri Vs. Venkatamuni & Ors [1996] INSC 393 (14 March 1996)
46.	Mohan Vs. Bhairon Singh Shekhawat [1996] INSC 394 (14 March 1996)
47.	Niranjan Prasad & Ors Vs. State of Madhya Pradesh [1996] INSC 395 (14 March 1996)
48.	Lilaben Udesing Gohel Vs. The Oriental Insurance Company Ltd. & Ors [1996] INSC 396 (15 March 1996)
49.	Udaji Bhagaji & Ors Vs. Bachusha Dadusha & Ors [1996] INSC 397 (15 March 1996)
50.	Smt. Basavva & Ors Vs. The Spl. Land Acquisition Officer & Ors [1996] INSC 398 (15 March 1996)
51.	V.G. Kulkarni Vs. The Spl. Land Acquisition Officer [1996] INSC 399 (15 March 1996)
52.	Ishwarlal Premchand Shah & Ors Vs. State of Gujarat & Ors [1996] INSC 400 (15 March 1996)
53.	Rajashekar Sankappa Taradandi& Ors Vs. The Asstt. Commissioner And Land Acquisition Officer & Ors [1996] INSC 401 (15 March 1996)
54.	State of Goa & ANR Vs. Smt. S.A. Abdul Karim [1996] INSC 402 (15 March 1996)
55.	Seethammal Vs. Senthil Finance & ANR [1996] INSC 403 (15 March 1996)
56.	Masipatla Raghavulu Vs. The Revenue Divisional Officer, Lao, Peddapalli [1996] INSC 404 (15 March 1996)
57.	Gayatrilaxmi Bapurao Nagpure Vs. State of Maharashtra & Others [1996] INSC 405 (15 March 1996)
58.	State Bank of Patiala, Patiala Vs. The Commissioner of Income-Tax, Patiala [1996] INSC 406 (15 March 1996)
59.	Ashish Handa Vs. Hon'ble The Chief Justice of Highcourt of Punjab & Haryana [1996] INSC 407 (15 March 1996)
60.	V.M. Gadre & Ors Vs. M.G. Diwan & Ors [1996] INSC 408 (15 March 1996)
61.	Hav Bhagat Singh Vs. State of Haryana & ANR [1996] INSC 409 (15 March 1996)
62.	Karnataka State Road Transport Corporation Vs. K.V. Sakeena & Ors [1996] INSC 410 (15 March 1996)
63.	State of Orissa Vs. Divisional Manager, Lic & ANR [1996] INSC 411 (18 March 1996)
64.	Telecom District Manager, Goa & Ors Vs. V.S. Dempo & Co. & Ors [1996] INSC 412 (18 March 1996)
65.	G.N. Khajuria & Ors Vs. D.D.A. & Ors [1996] INSC 413 (18 March 1996)
66.	Director General of Police & Ors Vs. Mrityunjoy Sarkar & Ors [1996] INSC 414 (18 March 1996)
67.	Subhashgir Khushalgir Gosavi & Ors Vs. Special Land Acquisition Officer & Ors [1996] INSC 415 (18 March 1996)
68.	Nagar Mahapalika, Meerut Vs. M/S.Prem Nath Monga Bottlers Pvt.Ltd. & ANR [1996] INSC 416 (18 March 1996)
69.	Ratan Lal Bohra Vs. State of Rajasthan & ANR [1996] INSC 417 (18 March 1996)
70.	State of Bihar & ANR Vs. Ranchi Zila Samta Party & ANR [1996] INSC 418 (19 March 1996)
71.	Ludhiana Improvement Trust Vs. Brijeshwar Singh Chhal & ANR [1996] INSC 419 (19 March 1996)
72.	Union of India & Ors Vs. M/S. Bangalore Wire And Mill [1996] INSC 420 (19 March 1996)
73.	Betal Singh Vs. The State of M.P [1996] INSC 421 (19 March 1996)
74.	Imperial Chit Funds (P) Ltd. Vs. Income Tax Officer, Ernakulam [1996] INSC 422 (19 March 1996)
75.	Shri A.S. Narayana Deekshitulu Vs. State of Andhra Pradesh & Ors [1996] INSC 423 (19 March 1996)
76.	Baij Nath & Ors Vs. The State of Punjab & ANR [1996] INSC 424 (19 March 1996)
77.	Laxmikant & Ors Vs. Satyawan & Ors [1996] INSC 425 (19 March 1996)
78.	Boddula Krishnaiah & ANR Vs. State Election Commissioner, A.P. & Ors [1996] INSC 426 (20 March 1996)
79.	Welfare Association, Faridabad Vs. Rajiv Kapoor & Ors [1996] INSC 427 (20 March 1996)
80.	Rakesh Kumar Singh Vs. The Committee of Management, Raibarali [1996] INSC 428 (20 March 1996)
81.	The State of Uttar Prdesh & ANR Vs. M/S. Hindustan Safety Glassworks (P) Ltd. [1996] INSC 429 (20 March 1996)
82.	State of Andhra Pradesh & Ors Vs. Mcdowell & Co. & Ors [1996] INSC 430 (21 March 1996)
83.	State of West Bengal & Ors Vs. Tropical School Employees' Union & Ors [1996] INSC 431 (21 March 1996)
84.	Karnal Improvement Trust Vs. Ram Parkash & Ors [1996] INSC 432 (21 March 1996)
85.	Land Acquisition Officer, Hyderabad Vs. Male Pullamma & Ors [1996] INSC 433 (21 March 1996)
86.	Smt. Gian Kaur Vs. The State of Punjab [1996] INSC 434 (21 March 1996)
87.	Chandigarh Administration Through The Estate Officer, Union Vs. M/S. Johnson Paints & Varnish Co. [1996] INSC 435 (22 March 1996)
88.	The State of Bihar & Ors Vs. Samsuz Zoha [1996] INSC 436 (22 March 1996)
89.	Smt.Gowramma Vs. Lao-Cum-Mandal Revenue Officer, Parti Rangareddy District [1996] INSC 437 (22 March 1996)
90.	The Govt. of Andhra Pradesh Vs. H.E.H., The Nizam, Hyderabad [1996] INSC 438 (22 March 1996)
91.	State of Punjab & Ors Vs. Surjit Singh Conductor [1996] INSC 439 (22 March 1996)
92.	Bashir Ahmad & Ors Vs. State of Punjab & Ors [1996] INSC 440 (22 March 1996)
93.	The Financial Commissioner (Taxation) Punjab & Ors Vs. Harbhajan Singh [1996] INSC 441 (22 March 1996)
94.	K. Jayadevan Nair Vs. Krishna Pillai & Ors [1996] INSC 442 (22 March 1996)
95.	Union of India & Ors Vs. Major General Madan Lal Yadav [1996] INSC 443 (22 March 1996)
96.	U.P. State Electricity Board Vs. Ram Autar & ANR [1996] INSC 444 (22 March 1996)
97.	Mohd. Aslam Vs. Union of India & Ors [1996] INSC 445 (22 March 1996)
98.	Pilla Sitaram Patrudu & Ors Vs. Union of India & Ors [1996] INSC 446 (25 March 1996)
99.	M/S United Copiex (India) Pvt. Ltd. Vs. Commissioner of Sales Tax [1996] INSC 447 (25 March 1996)
100.	Tarlok Singh Vs. Vijay Kumar Sabharwal [1996] INSC 448 (25 March 1996)

Pages: 1 2