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JULY 1996
101.
Ujagar Singh & Ors Vs. State of Punjab & Ors [1996] INSC 852 (25 July 1996)
102.
Rajmani Vs. The Collector, Raipur [1996] INSC 853 (25 July 1996)
103.
Dhanna Vs. State of Madhya Pradesh [1996] INSC 854 (25 July 1996)
104.
Jog Ram Vs. State of Haryana & Ors [1996] INSC 855 (25 July 1996)
105.
Tushar Kanti Bose & Ors Vs. Savitri Devi & Ors [1996] INSC 856 (25 July 1996)
106.
State of Punjab & Ors Vs. Sadhu Ram [1996] INSC 857 (25 July 1996)
107.
Smt.Darothi Clare Parreira & Ors Vs. State of Maharashtra & Ors [1996] INSC 858 (25 July 1996)
108.
State of Haryana & Ors Vs. Rajpal Sharma & Ors [1996] INSC 859 (25 July 1996)
109.
M/S Everest Copiersthrough R.A. Partner Vs. State of Tamil Nadu [1996] INSC 860 (25 July 1996)
110.
Ram Singh Vs. State of Uttar Pradesh & Ors [1996] INSC 861 (25 July 1996)
111.
P.Kannadasan Vs. State of Tamil Nadu & Ors [1996] INSC 862 (26 July 1996)
112.
Pradesh Pong Bandh Visthapitsamiti, Rajasthan & ANR Vs. Union of India & Ors [1996] INSC 863 (26 July 1996)
113.
State of Madhya Pradesh Vs. R.P. Sharma [1996] INSC 864 (26 July 1996)
114.
Pralhad Lalchand Chavan Vs. Iqbal Hussain Inayat Hussain Badri [1996] INSC 865 (26 July 1996)
115.
M/S. Kashmir Electric and Hardware Corporation Vs. State of Jammu and Kashmir [1996] INSC 866 (26 July 1996)
116.
State of U.P. & Ors Vs. Dr. R.K. Tandon & Ors [1996] INSC 867 (26 July 1996)
117.
Solapur Midc Industries Association Vs. State of Maharashtra & Ors [1996] INSC 868 (26 July 1996)
118.
Pandurang Ganpat Tanawade Vs. Ganpat Bhairu Kadam & Ors [1996] INSC 869 (30 July 1996)
119.
Smt. Bhatori Vs. Smt. Ram Piari [1996] INSC 870 (30 July 1996)
120.
Danda Rajeshwari Vs. Bodavula Hanujulyamma & Ors [1996] INSC 871 (30 July 1996)
121.
M.S.R. Prasad Vs. Bommisetti Subba Rao & Ors [1996] INSC 872 (30 July 1996)
122.
Vijay Pratap & Ors Vs. Sambhu Saran Sinha & Ors [1996] INSC 873 (30 July 1996)
123.
Pirthi @ Sansi Vs. Jati Ram & Ors [1996] INSC 874 (30 July 1996)
124.
Central Bank of India Vs. S.Satyam & Ors [1996] INSC 875 (31 July 1996)
125.
Indian Farmers Fertiliser Cooperative Ltd. Vs. Collector of Central Excise Ahmedabad [1996] INSC 876 (31 July 1996)
126.
Decorative Liminates (India) Pvt. Ltd. Vs. Collector of Central Excise, Bangalore [1996] INSC 877 (31 July 1996)
127.
Sri Jagathigowda, C.N.& Ors Vs. Chairman Cauvery Gramina Bank & Ors [1996] INSC 878 (31 July 1996)
128.
Bhagubhai Manilal & Ors Vs. State of Gujarat [1996] INSC 879 (31 July 1996)
129.
Sh. Satish Mehra Vs. Delhi Administration & ANR [1996] INSC 880 (31 July 1996)
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