1. |
Kuppusamy Vs. The Authorised Officer and Assistant Commissioner [1996] INSC 752 (3 July 1996)
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2. |
Sasa Musa Sugar Works Vs. State of Bihar & Ors [1996] INSC 753 (6 July 1996)
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3. |
J.A.S. Inter College Khurja, U.P. & Ors Vs. State of U.P. & Ors [1996] INSC 754 (8 July 1996)
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4. |
State of Punjab & Ors Vs. Om Parkash Kaushal & Ors [1996] INSC 755 (8 July 1996)
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5. |
State of Rajasthan & Ors Vs. Raj Singh & ANR [1996] INSC 756 (8 July 1996)
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6. |
Union of India Vs. Swaran Singh & Ors [1996] INSC 757 (8 July 1996)
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7. |
National Federation of Railway Parcel Porters Union Vs. Union of India & Ors [1996] INSC 758 (8 July 1996)
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8. |
M/S Malwa Oil Mills & ANR Vs. State of M.P. & Ors, [1996] INSC 759 (8 July 1996)
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9. |
Sushila Narahari & Ors Vs. Nandakumar & ANR [1996] INSC 760 (8 July 1996)
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10. |
Director General, Est & ANR Vs. T. Abdul Razak [1996] INSC 761 (8 July 1996)
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11. |
Central Bureau of Investigation Vs. State of Rajasthan & Ors [1996] INSC 762 (8 July 1996)
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12. |
M.C. Mehta Vs. Union of India & Ors [1996] INSC 763 (8 July 1996)
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13. |
Director General, Esi & ANR Vs. T. Abdul Razak [1996] INSC 764 (8 July 1996)
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14. |
J.A.S. Inter College & Ors Vs. State of U.P. & Ors [1996] INSC 765 (8 July 1996)
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15. |
Usha Subbarao Vs. B.E. Vishveswariah & Ors [1996] INSC 766 (8 July 1996)
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16. |
State of Punjab & Ors Vs. Om Parkash Kaushal & Ors [1996] INSC 767 (8 July 1996)
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17. |
The State of U.P. Vs. Dy. Director of Consolidation & Ors [1996] INSC 768 (8 July 1996)
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18. |
State of Rajasthan Vs. Mangilal Pindwal [1996] INSC 769 (8 July 1996)
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19. |
The Secretary, Tamil Nadu Wakf Board & ANR Vs. Syed Fatima Nachi [1996] INSC 770 (9 July 1996)
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20. |
Kashmira Singh Vs. Duman Singh [1996] INSC 771 (9 July 1996)
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21. |
Smt. Prakashwati Vs. Chief Controlling Revenue Authority, Board of Revenue, U.P [1996] INSC 772 (9 July 1996)
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22. |
Vishnudas Trading As Vishnudas Vs. The Vazir Sultan Tobacco Co. Ltd. Hyderabad & ANR [1996] INSC 773 (9 July 1996)
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23. |
State of Haryana & Ors Vs. Surjeet Singh [1996] INSC 774 (9 July 1996)
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24. |
Secretary To Govt. of Karnataka & ANR Vs. V. Harishbabu [1996] INSC 775 (9 July 1996)
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25. |
Shangrila Food Products Ltd. & ANR Vs. Life Insurance Corporation of India & ANR [1996] INSC 776 (9 July 1996)
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26. |
Samsuddin Rahman & Ors Vs. Bihari Das & Ors [1996] INSC 777 (9 July 1996)
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27. |
Central Bureau of Investigation, Spe, Siu (X), New Delhi Vs. Duncans Agro Industries Ltd., Calcutta [1996] INSC 778 (9 July 1996)
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28. |
Hindustan Steelworks Construction Ltd. Vs. Tarapore & Co. & ANR [1996] INSC 779 (9 July 1996)
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29. |
Jai Jai Ram & Ors Vs. The U.P. State Road Transport Corporation, Lucknow & Ors [1996] INSC 780 (9 July 1996)
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30. |
Bani Singh & Ors Vs. State of U.P [1996] INSC 781 (9 July 1996)
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31. |
The Secretary, Tamil Nadu Wakf Board & ANR Vs. Syed Fatima Nachi [1996] INSC 782 (9 July 1996)
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32. |
Kashmira Singh Vs. Duman Singh [1996] INSC 783 (9 July 1996)
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33. |
Harish Kumar & ANR Vs. State of M.P [1996] INSC 784 (9 July 1996)
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34. |
The Secretary To Government Oftamil Nadu Vs. D. Subramanyan Rajadevan [1996] INSC 785 (9 July 1996)
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35. |
Bhaiya Bahadur Singh Vs. State of Madhya Pradesh [1996] INSC 786 (9 July 1996)
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36. |
Smt.Prakashwati Vs. Chief Controlling Revenue Authority,Board of Revenue, U.P [1996] INSC 787 (9 July 1996)
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37. |
Pattam Khader Khan Vs. Pattam Sardar Khan & ANR [1996] INSC 788 (9 July 1996)
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38. |
The State of Rajasthan Vs. Rajasthan Agriculture Input Dealers Association [1996] INSC 789 (9 July 1996)
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39. |
M/S Wilh Wilhelmsen Vs. Commissioner of Income Tax, West Bengal [1996] INSC 790 (9 July 1996)
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40. |
Smt.Mithlesh Kumari & ANR Vs. Thakur Sheo Saran Singh & Ors [1996] INSC 791 (9 July 1996)
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41. |
Prabhat Kumar Sharma & Ors Vs. State of U.P. & Ors [1996] INSC 792 (10 July 1996)
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42. |
Smt. Maqbool Fatma & Ors Vs. Deputy Custodian General, Evacuee [1996] INSC 793 (10 July 1996)
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43. |
Bhagirath & Ors Vs. The State of Haryana [1996] INSC 794 (11 July 1996)
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44. |
Ram Lakhan & Ors Vs. State of U.P [1996] INSC 795 (11 July 1996)
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45. |
S.Gopal Reddy Vs. State of Andhra Pradesh [1996] INSC 796 (11 July 1996)
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46. |
Mrs. Meenal Eknath Kshirsagar Vs. M/S Traders & Agencies & ANR [1996] INSC 797 (11 July 1996)
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47. |
Punjab State Electricity Board, Mahilpur Vs. M/S Guru Nanak Cold Storage & Ice Factory, Mahilpur & ANR [1996] INSC 798 (12 July 1996)
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48. |
Ujjain Vikas Pradhikaran Vs. Tarachand & ANR [1996] INSC 799 (12 July 1996)
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49. |
Dr. Nanda Ballabh Pathak Vs. State of U.P. & Ors [1996] INSC 800 (12 July 1996)
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50. |
M/S. Aliji Momonji & Co. Vs. Lalji Mavji & Ors [1996] INSC 801 (12 July 1996)
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51. |
Federation of Customs House Agentsassociation & Ors Vs. Union of India & Ors [1996] INSC 802 (15 July 1996)
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52. |
Vasant Gangaramsa Chandan Vs. State of Maharashtra & Ors [1996] INSC 803 (15 July 1996)
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53. |
Union of India & Ors Vs. Vinod Kumar & Ors [1996] INSC 804 (15 July 1996)
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54. |
The Secretary (Estt) Railway Board & ANR Vs. Shri D. Francis Paul [1996] INSC 805 (15 July 1996)
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55. |
Bihar State Electricity Board Vs. M/S Bijay Mining Company Ltd. & Ors [1996] INSC 806 (15 July 1996)
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56. |
New India Public School & Ors Vs. Huda & Ors [1996] INSC 807 (15 July 1996)
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57. |
Kashmir Chand Vs. Financial Commissioner,Haryana & Ors [1996] INSC 808 (15 July 1996)
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58. |
State of Tamil Nadu Vs. A. Jaganathan [1996] INSC 809 (15 July 1996)
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59. |
Sudip Mazumdar Vs. State of Madhya Pradesh [1996] INSC 810 (15 July 1996)
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60. |
Rudradhar R. Trivedi Vs. State of Maharashtra & ANR [1996] INSC 811 (15 July 1996)
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61. |
G. Narayan Rao Vs. The Land Acquisition Officer [1996] INSC 812 (15 July 1996)
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62. |
M/S.Poothundu Plantations Private Ltd. Vs. Agricultural Income Tax Officer, Chittoor, Kerala State [1996] INSC 813 (15 July 1996)
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63. |
State of Haryana & Ors Vs. Rani Devi & ANR [1996] INSC 814 (15 July 1996)
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64. |
State of Tamil Nadu Vs. Thiru K.V.Perumal & Ors [1996] INSC 815 (16 July 1996)
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65. |
State Bank of Bikaner & Jaipur Vs. Ajay Kumar Gulati [1996] INSC 816 (16 July 1996)
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66. |
M/S. Kalpetta Estates Ltd. Vs. The Commissioner of Income-Tax, Cochin [1996] INSC 817 (16 July 1996)
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67. |
Food Corporation of Indiaworkers Union. Vs. The Food Corporation of India & ANR [1996] INSC 818 (16 July 1996)
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68. |
Sri Krishna Pvt. Ltd. Etc Vs. I.T.O. Calcutta & Ors [1996] INSC 819 (16 July 1996)
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69. |
Sohan Lal Passi Vs. P. Sesh Reddy & Ors [1996] INSC 820 (17 July 1996)
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70. |
Dr. Surinder Singh Jamwal & ANR Vs. The State of Jammu & Kashmir & Ors [1996] INSC 821 (17 July 1996)
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71. |
Alil Mollah & ANR Vs. State of West Bengal [1996] INSC 822 (18 July 1996)
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72. |
Dr.D.C. Saxena Vs. Hon'ble The Chief Justice of India [1996] INSC 823 (19 July 1996)
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73. |
J.N. Ganatra Vs. Morvi Municipality, Morvi [1996] INSC 824 (19 July 1996)
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74. |
Panchayat Varga Sharmajivi Samudaiksahakari Khedut Coop. Soc Vs. Haribhai Mevabhai & Ors [1996] INSC 825 (19 July 1996)
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75. |
Shish Ram & Ors Vs. The State of Himachal Pradesh & Ors [1996] INSC 826 (19 July 1996)
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76. |
Haryana Urban Development Authority & ANR Vs. Er. Harsh Jain & Ors [1996] INSC 827 (19 July 1996)
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77. |
S.R Bhanrale Vs. Union of India & Ors [1996] INSC 828 (19 July 1996)
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78. |
State of Karnataka & Ors Vs. V.B. Hiregowdar [1996] INSC 829 (19 July 1996)
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79. |
State of Punjab Vs. Labh Singh [1996] INSC 830 (19 July 1996)
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80. |
State of West Bengal & Ors Vs. Monirujjaman Mullick & Ors [1996] INSC 831 (19 July 1996)
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81. |
The State of Madhya Pradesh & Ors Vs. M/S. Bindal Agro Chemical Ltd. & ANR [1996] INSC 832 (19 July 1996)
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82. |
Krishna Dass Agarwal Vs. Kanhaiya Lal [1996] INSC 833 (19 July 1996)
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83. |
Dr. D.C. Saxena Vs. Hon'ble The Chief Justice of India (19 July 1996)
|
84. |
The State of Maharashtra Vs. Engineering College Teachers' Association & Ors [1996] INSC 834 (22 July 1996)
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85. |
State of M.P. & ANR Vs. Badrinarayan Acharya [1996] INSC 835 (22 July 1996)
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86. |
State of Punjab & Ors Vs. Jit Singh [1996] INSC 836 (22 July 1996)
|
87. |
R. Parangusam Vs. Chief Electrical Inspector & ANR [1996] INSC 837 (22 July 1996)
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88. |
State of Punjab Vs. Kesar Singh [1996] INSC 838 (22 July 1996)
|
89. |
Industrial Development Corporation of Orissa Ltd. Vs. Union of India & Ors [1996] INSC 839 (23 July 1996)
|
90. |
Sri Nripati Ghoshal, First Land Acquisition Collector & Ors Vs. Premavati Kapur & Ors [1996] INSC 840 (23 July 1996)
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91. |
Chikkatayamma & Ors Vs. R. Balakrishnappa & Ors [1996] INSC 841 (23 July 1996)
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92. |
Krishi Utpadan Mandi Samiti Bulandshahr Vs. Ganga Sahai & Ors [1996] INSC 842 (23 July 1996)
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93. |
Kerala Stete Electricity Board Vs. N.Sukesen & Ors [1996] INSC 843 (23 July 1996)
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94. |
The Special Tehsildar, Land Acquistion, Kerala Vs. K.V. Ayisumma [1996] INSC 844 (23 July 1996)
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95. |
State of Bihar & Orsetc. Vs. Ranchi Timber Traders Association [1996] INSC 845 (23 July 1996)
|
96. |
J.H. Patel Vs. Subhan Khan [1996] INSC 846 (24 July 1996)
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97. |
Mr.M.Govinda Raju Vs. The Special Lend Additional Land Acquisition Officer & ANR [1996] INSC 847 (24 July 1996)
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98. |
Smt. Fatima Bee Vs. Mahmood Siddiqui [1996] INSC 848 (24 July 1996)
|
99. |
The State of West Bengal Vs. Lohit Kumar Roy [1996] INSC 849 (24 July 1996)
|
100. |
M/S I.D.L. Chemicals Ltd. Vs. Union of India & Ors [1996] INSC 850 (24 July 1996)
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