JANUARY    1996
101.	Guruvayoor Devaswom Managing Committee Vs. Chairman, Guruvayoor Devaswommanaging Committee & Ors [1996] INSC 100 (19 January 1996)
102.	Mulak Raj & Ors Vs. State of Haryana [1996] INSC 101 (19 January 1996)
103.	State of Haryana & Ors Vs. D.L. Uppal [1996] INSC 102 (19 January 1996)
104.	Smt. Jaya Devi Vs. The State of Bihar & Ors [1996] INSC 103 (19 January 1996)
105.	The Madhya Pradesh Co-Operative Bank Limited, Jabalpur Vs. Additional Commissioner of Income Tax Madhya Pradesh, Bhopal [1996] INSC 104 (19 January 1996)
106.	Cheran Transport Corporation Ltd.Coimbatore. Vs. Regional Transport Authority Coimbatore & Ors [1996] INSC 105 (19 January 1996)
107.	The Chief Commissioner of Income Tax (Administration), Banga [1996] INSC 106 (22 January 1996)
108.	M/S.Electronics Trade & Technologydevelopment Corporn. Ltd. [1996] INSC 107 (22 January 1996)
109.	Union of India Ors Vs. Smt. Darshna Devi [1996] INSC 108 (22 January 1996)
110.	The Municipal Commissioner, Calcutta Municipal Corporation Vs. Pijush Kanti Das & ANR [1996] INSC 109 (22 January 1996)
111.	The State of Punjab & ANR Vs. Dharam Paul & Ors [1996] INSC 110 (22 January 1996)
112.	Manohar Lal Vs. State of Rajasthan [1996] INSC 111 (22 January 1996)
113.	Shri Brij Mohan Suri Vs. The District Judge, Kanpur & Ors [1996] INSC 112 (23 January 1996)
114.	State of Rajasthan Vs. Ram Narain & Ors [1996] INSC 113 (23 January 1996)
115.	Joginder Singh & ANR Vs. Smt. Jogindero & Ors [1996] INSC 114 (23 January 1996)
116.	Harbans Lal Vs. State of Punjab [1996] INSC 115 (23 January 1996)
117.	Vineet Kumar Mathur Vs. Union of India & Ors [1996] INSC 116 (23 January 1996)
118.	Sumeet Malik & Ors Vs. Maharishi Davan And University Rohtak & Ors [1996] INSC 117 (23 January 1996)
119.	Miss Anamika Bishnoi Vs. Ms. Manju Chaudhry & Ors [1996] INSC 118 (23 January 1996)
120.	Puneet Sardana Vs. The State of Haryana & Ors [1996] INSC 119 (23 January 1996)
121.	Ms. Monika Bhasin Vs. Maharishi Daya Nand University & Ors [1996] INSC 120 (23 January 1996)
122.	Ms. Bhawana Narual & Ors Vs. Ms. Manju Chaudhry & Ors [1996] INSC 121 (23 January 1996)
123.	Ms. Sindu Bansal,D/O Shri S.S. Bansal, & Ors Vs. Maharshi Dayanand University Rohtak & Ors [1996] INSC 122 (23 January 1996)
124.	Husna & Ors Vs. State of Punjab [1996] INSC 123 (23 January 1996)
125.	Uma Shanker & Ors Vs. Sarabjeet & Ors [1996] INSC 124 (23 January 1996)
126.	State of Punjab & ANR Vs. Swaran Singh [1996] INSC 125 (24 January 1996)
127.	Kirloskar Brothers Ltd. Vs. Employees' State Insurance Corpn [1996] INSC 126 (24 January 1996)
128.	Ramjilal & Ors Vs. Ghisa Ram [1996] INSC 127 (24 January 1996)
129.	State of Himachal Pradesh Vs. Suresh Kumar Verma & Aar [1996] INSC 128 (24 January 1996)
130.	State of Tamil Nadu & ANR Vs. S. Subramaniam [1996] INSC 129 (24 January 1996)
131.	S.B.International Limited Vs. Asstt. Director of General of F.T. & Ors [1996] INSC 130 (24 January 1996)
132.	Karan Singh & Ors Vs. Bhagwan Singh & Ors [1996] INSC 131 (24 January 1996)
133.	G. Viswanathan Vs. The Hon'ble Speaker Tamil Nadu Legislative Assembly, Madras [1996] INSC 132 (24 January 1996)
134.	State of Orissa & Ors Vs. Arnab Kumar Dutta [1996] INSC 133 (24 January 1996)
135.	Sri Sri Sri Lakshamana Yatendrulu & Ors Vs. State of Andhra Pradesh & ANR [1996] INSC 134 (24 January 1996)
136.	State of Madhya Pradesh Vs. S.S. Akolkar [1996] INSC 135 (25 January 1996)
137.	Yadavrao P. Pathade Vs. State of Maharashtra [1996] INSC 136 (25 January 1996)
138.	S. Swvigaradoss Vs. Zonal Manager, F.C.I [1996] INSC 137 (25 January 1996)
139.	Bihar State Electricity Board & Ors Vs. M/S. Allied Refractories Pvt. Ltd. [1996] INSC 138 (25 January 1996)
140.	State of U.P. Vs. Banke Singh & ANR [1996] INSC 139 (25 January 1996)
141.	State of U.P. & ANR Vs. Rajendra Singh [1996] INSC 140 (25 January 1996)
142.	Inspector General of Police & ANR Vs. Thavasiappan [1996] INSC 141 (25 January 1996)
143.	State of Punjab & Ors Vs. Constable Sarwan Singh [1996] INSC 142 (25 January 1996)
144.	Malkiat Singh Vs. State of Punjab & Ors [1996] INSC 143 (29 January 1996)
145.	Karam Singh Vs. State of Punjab & ANR [1996] INSC 144 (29 January 1996)
146.	Kesar Singh & Ors Vs. Sadhu [1996] INSC 145 (29 January 1996)
147.	State of Haryana Vs. Pala & Ors [1996] INSC 146 (29 January 1996)
148.	Dr. P.N. Puri & Ors Vs. State of U.P. & Ors [1996] INSC 147 (29 January 1996)
149.	Raghbir Singh Vs. State of Haryana [1996] INSC 148 (29 January 1996)
150.	Satish Kumar Vs. The Jalandhar Improvement Trust, Jalandhar & ANR [1996] INSC 149 (29 January 1996)
151.	The Commissioner of Income-Tax, Central-I, Bombay Vs. Messrs. Empire Estate, Bombay [1996] INSC 150 (29 January 1996)
152.	Sri Narayan Bal & Ors Vs. Sri Sridhar Sutar & Ors [1996] INSC 151 (29 January 1996)
153.	C. Masilamani Mudaliar & Ors Vs. The Idol of Sri Swaminathaswamiswaminathaswami Thirukoil [1996] INSC 152 (30 January 1996)
154.	State of Haryana Vs. Chandra Mani & Ors [1996] INSC 153 (30 January 1996)
155.	Hindustan Shipyard Ltd. & Ors Vs. Dr. P. Sambasiva Rao [1996] INSC 154 (30 January 1996)
156.	Ram Chandra Verma Vs. Shri Jagat Singh Singhi & Ors [1996] INSC 155 (30 January 1996)
157.	Seshan & Ors Vs. The Special Tehsildar & Land Acquisition Officer, Spicot, Pud [1996] INSC 156 (30 January 1996)
158.	Ms. Savita Samvedi & ANR Vs. Union of India & Ors [1996] INSC 157 (30 January 1996)
159.	Vineet Narain & Ors Vs. Union of India & ANR [1996] INSC 158 (30 January 1996)
160.	Nirmaljit Singh & Ors Vs. Harnam Singh & Ors [1996] INSC 159 (30 January 1996)
161.	C. Kasturi & Ors Vs. Secretary, Regional Transport Authority & ANR [1996] INSC 160 (31 January 1996)
162.	C.M.D., Punjab National Bank & Ors Vs. Rajendra Nath Chawla [1996] INSC 161 (31 January 1996)
163.	U.P. Jal Nigam & Ors Vs. Narinder Kumar Agarwal [1996] INSC 162 (31 January 1996)
164.	Surjit Singh Vs. State of Punjab & Ors [1996] INSC 163 (31 January 1996)
165.	U.P. Jal Nigam & Ors Vs. Prabhat Chandra Jain & Ors [1996] INSC 164 (31 January 1996)
166.	Mushtaq Ahmad Vs. Mohd. Habibur Rehman Faizi & Ors [1996] INSC 165 (31 January 1996)

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