JANUARY    1996
1.	Meethiyan Sidhiqu Vs. Muhammed Kunju Pareeth Kutty & Ors [1996] INSC 1 (2 January 1996)
2.	Dr. (Capt.) Akhouri Ramesh Chandra Sinha Vs. The State of Bihar & Ors [1996] INSC 2 (2 January 1996)
3.	Deputy Director (Minerals), Dalontgunj Circle Vs. Mustak Ali & Ors [1996] INSC 3 (2 January 1996)
4.	U.P. Kattha Factories Association Vs. The State of U.P. & Ors [1996] INSC 4 (2 January 1996)
5.	Krishna Kumar Agrawal & Ors Vs. Jai Kumar Jain & ANR [1996] INSC 5 (2 January 1996)
6.	State of Madhya Pradesh & Ors Vs. Keshav [1996] INSC 6 (2 January 1996)
7.	Cantonment Board & ANR Vs. Mohanlal & ANR [1996] INSC 7 (2 January 1996)
8.	B.G.Kumaravelu & ANR Vs. K.R.Kanakarathnam Chetty & Ors [1996] INSC 8 (3 January 1996)
9.	State of Himachal Pradesh Vs. Ashwani Kumar & Ors [1996] INSC 9 (3 January 1996)
10.	Amiya Prosad Sanyal & ANR Vs. Bank of Commerce Limited & Ors [1996] INSC 10 (3 January 1996)
11.	State of Himachal Pradesh, Through Thesecretary Agriculture Vs. Nodha Ram & Ors [1996] INSC 11 (3 January 1996)
12.	Vazir Glass Works Ltd. Vs. Maharashtra General Kamgar Union & ANR [1996] INSC 12 (4 January 1996)
13.	Kartar Singh & Ors Vs. State of Punjab [1996] INSC 13 (4 January 1996)
14.	Reserve Bank of India & Ors Vs. Peerless General Finance And Investment Company Ltd. & ANR [1996] INSC 14 (4 January 1996)
15.	Omkar Namdeo Jadhao & Ors Vs. Second Additional Sessions Judge Buldana & ANR [1996] INSC 15 (4 January 1996)
16.	Rajbir Singh, Hfs-Ii. Vs. The State of Haryana & ANR [1996] INSC 16 (4 January 1996)
17.	Central Bureau of Investigation Vs. Nazir Ahmed Sheikh [1996] INSC 17 (5 January 1996)
18.	Astekaar Naganaatha Rao & Ors Vs. The Assistant Commissioner And Land Acquisition Officer & Ors [1996] INSC 18 (5 January 1996)
19.	Rachakonda Venkat Rao & Ors Vs. Late R.Satya Bai & Ors [1996] INSC 19 (5 January 1996)
20.	Commissioner of Income-Tax Vs. Manoharlal Gupta & Company [1996] INSC 20 (5 January 1996)
21.	Secretary To Government of Andhrapradesh, Finance & Plannin Vs. P. Eswar Reddy & Ors [1996] INSC 21 (8 January 1996)
22.	A.J. Joseph Vs. Union of India & Ors [1996] INSC 22 (8 January 1996)
23.	Keshabo & ANR Vs. State of M.P. & Ors [1996] INSC 23 (8 January 1996)
24.	A.J Joseph Vs. Union of India & Ors [1996] INSC 24 (8 January 1996)
25.	Suo Motu Contempt Petition [1996] INSC 25 (8 January 1996)
26.	Ramesh Chandra Tiwari & ANR Vs. U.P. Avas Even Vikas Parishad, Luckn & Ors [1996] INSC 26 (8 January 1996)
27.	Chairman, Governing Council Anjuman Arts, Commerce & Scienc Vs. Sayyed Mohammad Shafi [1996] INSC 27 (8 January 1996)
28.	Dr. Bipin Shantilal Panchal Vs. State of Gujrat [1996] INSC 28 (8 January 1996)
29.	Additional District Magistrate (City) Agra Vs. Prabhakar Chaturvedi & ANR [1996] INSC 29 (8 January 1996)
30.	Behari Prasadetc. Vs. State of Bihar [1996] INSC 30 (9 January 1996)
31.	Ghaziabad Development Ahuthority Vs. Jan Kaluan Samiti, Sheopuri, Ghaziabad & ANR [1996] INSC 31 (9 January 1996)
32.	Preetam Singh & Ors Vs. Assistant Director of Co [1996] INSC 32 (9 January 1996)
33.	M/S. National Aluminium Co. Ltd. Vs. Raj Kishore @ Sahu Jena & ANR [1996] INSC 33 (9 January 1996)
34.	Ghaziabad Development Authority Vs. Jan Kaluan Samiti,Sheopuri, Ghaziabad & ANR [1996] INSC 34 (9 January 1996)
35.	Patel Motibhai Naranbhai & ANR Vs. Dinubhai Motibhai Patel & Ors [1996] INSC 35 (9 January 1996)
36.	National Human Rights Commission Vs. State of Arunachal Pradesh & ANR [1996] INSC 36 (9 January 1996)
37.	Union of India & Ors Vs. Kamath Holiday Resorts Pvt. Ltd. [1996] INSC 37 (9 January 1996)
38.	Shyam Sunder Agarwal & Co. Vs. Union of India [1996] INSC 38 (9 January 1996)
39.	State of Maharashtra & ANR Vs. M/S National Construction Company, Bombay & ANR [1996] INSC 39 (9 January 1996)
40.	Prabhavati Devi Vs. Union of India & Ors [1996] INSC 40 (9 January 1996)
41.	Akhand Pratap Singh Yadav Vs. Kunwar Surendra Pratap Singh &24 Ors [1996] INSC 41 (10 January 1996)
42.	Karumanda Gounder Vs. Muthuswamy Gounder & Ors [1996] INSC 42 (10 January 1996)
43.	State of Bihar & Ors Vs. Md. Kalimuddin & Ors [1996] INSC 43 (10 January 1996)
44.	The Church of South Indiatrust Association Vs. The Telugu Church Council [1996] INSC 44 (10 January 1996)
45.	State of Uttar Pradesh & Ors Vs. Dr. Ramesh Prasad [1996] INSC 45 (11 January 1996)
46.	State of Karnataka & Ors Vs. B.S. Nanjundaiah [1996] INSC 46 (11 January 1996)
47.	Smt. Afsar Jahan Begum Vs. State of Madhya Pradesh & Ors [1996] INSC 47 (11 January 1996)
48.	Naranbhai Dayabhai Patel & ANR Vs. Suleman Isubji Dadabhai [1996] INSC 48 (11 January 1996)
49.	Shri Mulk Raj Vs. Shri Sunder Das & Ors [1996] INSC 49 (11 January 1996)
50.	State of Jammu & Kashmir Vs. Dr. Ashok Kumar Gupta & Ors [1996] INSC 50 (11 January 1996)
51.	Commissioner of Income Tax.Karnataka (Central), Bangalore & Vs. Chowgule & Co. Ltd. [1996] INSC 51 (11 January 1996)
52.	Peddinti Venkata Muraliranganatha Desika Iyengar & Ors Vs. Government of Andhra Pradesh & ANR [1996] INSC 52 (12 January 1996)
53.	Bank of Baroda Vs. R.M. Patwa & ANR [1996] INSC 53 (12 January 1996)
54.	Smt. Rajnibai @ Mannubai Vs. Smt. Kamla Devi & Ors [1996] INSC 54 (12 January 1996)
55.	Sam Hiring Co. Vs. A.R. Bhujbal & Ors [1996] INSC 55 (12 January 1996)
56.	Bank of Baroda Vs. R.M. Patwa & ANR [1996] INSC 56 (12 January 1996)
57.	State of Haryana & Ors Vs. O.P. Gupta [1996] INSC 57 (12 January 1996)
58.	R.C. Chawla Vs. State of Haryana & Ors [1996] INSC 58 (12 January 1996)
59.	Saral Kumar Vs. State of Haryana & Ors [1996] INSC 59 (12 January 1996)
60.	Union of India & Ors Vs. Smt. Satyawati & Ors [1996] INSC 60 (12 January 1996)
61.	Dr. K.R. Lakshmanan Vs. State of Tamil Nadu & ANR [1996] INSC 61 (12 January 1996)
62.	Ranganath Parmeshwar Panditrao Mali & ANR Vs. Eknath Gajanan Kulkarni & ANR [1996] INSC 62 (12 January 1996)
63.	Improvement Trust, Sangrur Vs. Gurjit Singh Sandhu & Ors [1996] INSC 63 (15 January 1996)
64.	Medical Council of India & ANR Vs. The State of Rajasthan & ANR [1996] INSC 64 (15 January 1996)
65.	Smt. Nutan Arvind Vs. Union of India & ANR [1996] INSC 65 (15 January 1996)
66.	M.V.K. Gundarao Vs. Revenue Divisional Officer, (L.A.O.), Narasaraopet [1996] INSC 66 (15 January 1996)
67.	The State of Madhya Pradesh Vs. Hiralal & Ors [1996] INSC 67 (15 January 1996)
68.	Ramesh Singh & Ors Vs. State of Haryana & Ors [1996] INSC 68 (16 January 1996)
69.	The Special Land Acquisition Officer, Bangalore Vs. V.T. Velu & Ors [1996] INSC 69 (16 January 1996)
70.	Kochukakkada Aboobacker (Dead) By Lrs. & Ors Vs. Attah Kasim & Ors [1996] INSC 70 (16 January 1996)
71.	Smt. Indrani Raja Durai & Ors Vs. Madras Motor & General Insurance Company & Ors [1996] INSC 71 (16 January 1996)
72.	Dr. Ranjana Agrawal Vs. Union of India & Ors [1996] INSC 72 (16 January 1996)
73.	Ram Saran Vs. Pyare Lal & ANR [1996] INSC 73 (16 January 1996)
74.	S. Chinnappa Reddy & Ors Vs. State of Andhra Pradesh & Ors [1996] INSC 74 (16 January 1996)
75.	Cholamandalam Investments & Finance Co. Pvt. Ltd. Vs. Radhika Syanthetics & ANR [1996] INSC 75 (16 January 1996)
76.	The State of Punjab Vs. Gurmit Singh & Ors [1996] INSC 76 (16 January 1996)
77.	Bhagwan Dass Vs. State of Haryana [1996] INSC 77 (16 January 1996)
78.	Delhi Cloth & General Mills Co. Ltd. & ANR Vs. State of Rajasthan & Ors [1996] INSC 78 (16 January 1996)
79.	N. Narasimhaiah & Ors Vs. State of Karnataka & Orsunion of India & Ors [1996] INSC 79 (17 January 1996)
80.	The Commissioner of Commercial Taxes, Andhra Pradesh, Hydera Vs. G. Sethumadhava Rao & Ors [1996] INSC 80 (17 January 1996)
81.	The Income Tax Tribunal, Hyderabad Vs. The Deputy Commissioner of Income-Tax (Assts) Iii, Hyderabad [1996] INSC 81 (17 January 1996)
82.	Pannalal Bansilal Pitti & Ors Vs. State of Andhra Pradesh & ANR [1996] INSC 82 (17 January 1996)
83.	Karnataka Public Service Commission Vs. P.S. Ramakrishna [1996] INSC 83 (17 January 1996)
84.	State of Tamil Nadu & Ors Vs. L. Krishnan & Ors [1996] INSC 84 (17 January 1996)
85.	Kesavanchari Gopalakrishnan Achari Vs. Velu Achari Pappukutty Achari & Ors [1996] INSC 85 (17 January 1996)
86.	Haryana Warehousing Corporation Vs. Ram Avtar & ANR [1996] INSC 86 (17 January 1996)
87.	Afzal & ANR Vs. State of Haryana & Ors [1996] INSC 87 (17 January 1996)
88.	The U.P. Jal Nigam, Lucknow & ANR Vs. M/S. Kalra Properties (P) Ltd., Lucknow & Ors [1996] INSC 88 (17 January 1996)
89.	Padanathil Ruamini Amma Vs. P.K. Abdulla [1996] INSC 89 (17 January 1996)
90.	Shri S. V. Bhima Bhatta & ANR Vs. State of Karnataka & Ors [1996] INSC 90 (18 January 1996)
91.	Radhika Devi Vs. Bajrangi Singh & Ors [1996] INSC 91 (18 January 1996)
92.	Vasavadatta Cements Vs. State of Karnataka & ANR [1996] INSC 92 (18 January 1996)
93.	Puran Singh & Ors Vs. State of Punjab & Ors [1996] INSC 93 (18 January 1996)
94.	M/S. Murlidhar Shyamlal & ANR Vs. State of Assam [1996] INSC 94 (18 January 1996)
95.	Life Insurance Corporation of India Vs. Shiva Prasad Tripathi & Ors [1996] INSC 95 (18 January 1996)
96.	M/S.Alankar Granites Industries & Ors Vs. P.G.R.Scindia, Mla & Ors [1996] INSC 96 (18 January 1996)
97.	Haryana State Industrial Development Corporation Ltd. Vs. Inderj [1996] INSC 97 (18 January 1996)
98.	State of Bihar Vs. Sri Rajendra Agrawalla [1996] INSC 98 (18 January 1996)
99.	Ahmedabad Municipal Corpn. Vs. Shardaben & Ors [1996] INSC 99 (19 January 1996)
100.	Guruvayoor Devaswom Managing Committee Vs. Chairman, Guruvayoor Devaswommanaging Committee & Ors [1996] INSC 100 (19 January 1996)

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