Ms. Sindu
Bansal, D/O Shri S.S. Bansal, & Ors Vs. Maharshi Dayanand University Rohtak & Ors [1996] INSC 122 (23 January 1996)
Suhas
C. Sen, K. S. Paripoornan
ACT:
HEAD NOTE:
O R D
E R
Special
leave granted.
In
view of our judgment in Nitasha Paul's case {Civil Appeal No. 2310 of 1996
(Arising out of S.L.P. (C) No. 9776 of 1995)], this appeal is disposed of in
terms of the order passed in Nitasha Paul's case. no further order is necessary
in this case.
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