FEBRUARY   1996
1.	The General Manager, Telephones, Ahmadabad & Ors Vs. V.G. Desai & ANR [1996] INSC 166 (1 February 1996)
2.	Surain Singh & Ors Vs. Mehenga [1996] INSC 167 (1 February 1996)
3.	P.K. Kutty Anuja Raja & ANR Vs. State of Kerala & ANR [1996] INSC 168 (1 February 1996)
4.	Brij Pal Vs. State (Delhi Administration) [1996] INSC 169 (1 February 1996)
5.	Vishakhapatanam Dock Labour Board. Vs. E. Atchanna & Ors [1996] INSC 170 (1 February 1996)
6.	Gram Panchayat Village Sufipind Vs. State of Punjab & Ors [1996] INSC 171 (1 February 1996)
7.	Indian Aluminium Co. Vs. State of Kerala & Crs [1996] INSC 172 (2 February 1996)
8.	Smt.Puttahonnamma Vs. C. Gangadhara Murthy & Ors [1996] INSC 173 (2 February 1996)
9.	Gursharan Singh & Ors Vs. New Delhi Municipal Committee & Ors [1996] INSC 174 (2 February 1996)
10.	Municipal Committee, Abohar. Vs. Regional Commissioner, E.S.I. Corpn. & ANR [1996] INSC 175 (2 February 1996)
11.	S.C. Mandakki Vs. The Director of Health And Family Welfare Service [1996] INSC 176 (2 February 1996)
12.	Surinder Kumar & ANR Vs. Ishwar Dayal & ANR [1996] INSC 177 (2 February 1996)
13.	State of Rajasthan Vs. Seva Ram & Ors [1996] INSC 178 (2 February 1996)
14.	Sabitri Dei & Ors Vs. Sarat Chandra Rout & Ors [1996] INSC 179 (2 February 1996)
15.	Sub-Divisional Inspector of Post,Vaikan & Ors Vs. Theyyam Joseph [1996] INSC 180 (2 February 1996)
16.	Punjab State Electricity Boardpatiala & ANR Vs. Sawinder Singh [1996] INSC 181 (2 February 1996)
17.	Nityanand Sharma & ANR Vs. State of Bihar & Ors [1996] INSC 182 (2 February 1996)
18.	State of Maharashtra Vs. Digamber Bhimashankar Tandale& Ors [1996] INSC 183 (2 February 1996)
19.	Surendra Kumar Vs. Phoolchand & ANR [1996] INSC 184 (2 February 1996)
20.	L. Rajaiah Vs. Inspector General of Registration & Stamps, Hyderabad & Ors [1996] INSC 185 (5 February 1996)
21.	State of Orissa Vs. Rajakishore Das [1996] INSC 186 (5 February 1996)
22.	R.S.R.T.C. & ANR Vs. Ladulal Mali [1996] INSC 187 (5 February 1996)
23.	S. Baldev Singh Mann Vs. S.Gurcharan Singh Mla & Ors [1996] INSC 188 (5 February 1996)
24.	Pitambar Hemlal Badgujar Ors Vs. Sub-Divisional Officer, Dhule & ANR [1996] INSC 189 (5 February 1996)
25.	M C. Dhingra Vs. Union of India & Ors [1996] INSC 190 (5 February 1996)
26.	State of Bihar & Ors Vs. Chhangur Prasad Seth [1996] INSC 191 (5 February 1996)
27.	Dharma Vs. Nirmal Singh & Bittu & ANR [1996] INSC 192 (5 February 1996)
28.	The Commissioner of Income-Tax, Tamil Nadu Vs. City Mills Distributors (P) Ltd. [1996] INSC 193 (5 February 1996)
29.	St.Mary's School & Ors Vs. Cantonment Board, Meerut & Ors [1996] INSC 194 (5 February 1996)
30.	K.P.O. Moideenkutty Hajee Vs. Pappu Manjooran & ANR [1996] INSC 195 (6 February 1996)
31.	State of Bihar Vs. Bihar Chamber of Commerce [1996] INSC 196 (6 February 1996)
32.	O. Bharathan Vs. K. Sudhakaran & ANR [1996] INSC 197 (6 February 1996)
33.	State of U.P. Vs. O.P. Sharma [1996] INSC 198 (6 February 1996)
34.	M/S. Marikar Motors Limited Vs. Sales Tax Officer & ANR [1996] INSC 199 (6 February 1996)
35.	Smt. Firdosh Fatima Vs. Smt. Firdosh Begum & Ors [1996] INSC 200 (6 February 1996)
36.	Indermani Kirtipal Vs. The Union of India & Ors [1996] INSC 201 (6 February 1996)
37.	Lt. Col. Sawai Bhawani Singh Vs. The State of Rajasthan & Ors [1996] INSC 202 (6 February 1996)
38.	Shri Dharamvir Vs. Amar Singh & Ors [1996] INSC 203 (6 February 1996)
39.	Sri M.B. Gopala Krishna & Ors Vs. The Special Deputy Collectors Land Acquisition [1996] INSC 204 (7 February 1996)
40.	The Vadakkenchary Co. Operative Servicebank Ltd. Vs. State of Kerala & Ors [1996] INSC 205 (7 February 1996)
41.	P.S. Sawhney Vs. Union of India & Ors [1996] INSC 206 (7 February 1996)
42.	S. Noordeen Vs. S. Thiru Venkita Reddiar & Ors [1996] INSC 207 (7 February 1996)
43.	Osman Umar Vs. Malal Alibhai Nathu & Ors [1996] INSC 208 (7 February 1996)
44.	Bombay Environmental Action Group & ANR Vs. The Municipal Corpn. of Pune & Ors [1996] INSC 209 (7 February 1996)
45.	Koodalmanickam In Devaswom Managing, Committee Vs. Thachudaya Kaimal @ Manickankeralan [1996] INSC 210 (7 February 1996)
46.	Collector of Customs &Central Excise & Ors Vs. M/S. Lethraj Jessumal& Sons & ANR [1996] INSC 211 (7 February 1996)
47.	State Bank of India Vs. Kashinath Kher & Ors [1996] INSC 212 (8 February 1996)
48.	Kuldeep Singh Vs. State of Haryana [1996] INSC 213 (8 February 1996)
49.	Smt. Kilasho Devi Burman & Ors Vs. Commnr. of Income-Tax, West Bengal Calcutta [1996] INSC 214 (8 February 1996)
50.	Smt. Gurnam Kaur & ANR Vs. Puran Singh & Ors [1996] INSC 215 (8 February 1996)
51.	State of Tamil Nadu & Ors Vs. Kothari Sugars & Chemicals Ltd. [1996] INSC 216 (8 February 1996)
52.	Ajit Singh Vs. State of Haryana [1996] INSC 217 (8 February 1996)
53.	Chint Ram Chand & Ors Vs. State of Punjab & Ors [1996] INSC 218 (8 February 1996)
54.	Seth Banarsi Dass Vs. The District Magistrate And Collector, Meerut & Ors [1996] INSC 219 (8 February 1996)
55.	Senjeevanagar Medical & Healthemployees Co-Operative Housin Vs. Mohd. Abdul Wahab & Ors [1996] INSC 220 (8 February 1996)
56.	Union of India Vs. M/S. Agro Engineering (Mp) Pvt. Ltd. & Ors [1996] INSC 221 (9 February 1996)
57.	Dadar Avanti Co.Op Housing Society Ltd, Bombay Vs. Municipal Corpn. of Greater Bombay & Ors [1996] INSC 222 (9 February 1996)
58.	U.P. Rajkiya Nirman Nigam Ltd. Vs. Indure Pvt. Ltd. & Ors [1996] INSC 223 (9 February 1996)
59.	Tamil Nadu Housing Board Vs. A. Viswam [1996] INSC 224 (9 February 1996)
60.	G.Ramaswamy @ Suryaprakasa Rao& Ors Vs. Lanka Subbarao Patrudu & Ors [1996] INSC 225 (9 February 1996)
61.	State of Bihar Vs. Shri K.M. Zuberi & Ors [1996] INSC 226 (9 February 1996)
62.	The Officer On Special Duty (Land Acquisition) & ANR Vs. Shah Manilal Chandulal [1996] INSC 227 (9 February 1996)
63.	Haryana State Electricity Board Vs. Naresh Tanwar And Arn [1996] INSC 228 (9 February 1996)
64.	G.Ramaswamy @ Suryaprakasa Rao & Ors Vs. Lanka Subbarao Patrudu & Ors [1996] INSC 229 (9 February 1996)
65.	Gurbachan Singh & ANR Vs. Union of India & ANR [1996] INSC 230 (9 February 1996)
66.	Hari Chand & ANR Vs. State of Delhi [1996] INSC 231 (12 February 1996)
67.	Union of India Vs. Ajaib Singh & Ors [1996] INSC 232 (12 February 1996)
68.	Union of India & Ors Vs. S.D. Gupta & Ors [1996] INSC 233 (12 February 1996)
69.	Thirumuruga Kirupananda Variyarthavathiru Sundara Swamigalm Vs. State of Tamil Nadu & Ors [1996] INSC 234 (12 February 1996)
70.	Pankaj Kumar Saha Vs. The Sub-Divisional Officer, Islampur & Ors [1996] INSC 235 (12 February 1996)
71.	State of Kerala Vs. George Joseph [1996] INSC 236 (12 February 1996)
72.	Rev. Father Brain E Fernandes Vs. State of Maharashtra & Ors [1996] INSC 237 (12 February 1996)
73.	State of Rajasthan Vs. M/S.Kalyan Sundaram Cement Industries Ltd. & Ors [1996] INSC 238 (12 February 1996)
74.	Ansaram Rambhau Yolve & Ors Vs. State of Maharastra [1996] INSC 239 (12 February 1996)
75.	The Commissioner of Income Tax, Kerala Vs. The Kilkotagiri Tea & Coffee Estate Co. Ltd. [1996] INSC 240 (13 February 1996)
76.	State (Through Cbi/New Delhi) Vs. S.J. Choudhary [1996] INSC 241 (13 February 1996)
77.	A.Arumugam Chettiyar. Vs. Smt. Lokanayakamma & ANR [1996] INSC 242 (13 February 1996)
78.	Union of India Vs. Victory Plastics Pvt. Ltd. & ANR [1996] INSC 243 (13 February 1996)
79.	Indian Council For Enviro-Legal Action Vs. Union of India & Ors [1996] INSC 244 (13 February 1996)
80.	Union of India & ANR Vs. A.Sanyasi Rao & Ors, [1996] INSC 245 (13 February 1996)
81.	Yusuf Musa Chauhan & Ors Vs. State of Maharashtra [1996] INSC 246 (13 February 1996)
82.	S. Ajarma Bi & S. Hajaram Bihi & ANR Vs. S.Khurshid Begum & Ors [1996] INSC 247 (13 February 1996)
83.	Commissioner of Income-Tax (Central-Ii), Calcutta Vs. M/S. Duncan Brothers & Co. Ltd., Calcutta [1996] INSC 248 (13 February 1996)
84.	Balmokand Khatri Educational And Industrial Trust, Amritsar Vs. State of Punjab & Ors [1996] INSC 249 (14 February 1996)
85.	J.R. Jani & Ors Vs. Ahmed Ebrahim of Rangoon [1996] INSC 250 (14 February 1996)
86.	Puttu Lal Vs. State of U.P. & ANR [1996] INSC 251 (14 February 1996)
87.	Sant Singh Vs. The Additional District Judge, Jhansi & Ors [1996] INSC 252 (14 February 1996)
88.	Abdul Qadir Vs. Smt. Maimoona Khatoon & Ors [1996] INSC 253 (14 February 1996)
89.	Sahadu Bala Botre & ANR Vs. Namdeo Bapuji Kerala & Ors [1996] INSC 254 (14 February 1996)
90.	The Steel Authority of India & Ors Vs. New Marine Coal Co. (Pvt.) Ltd. [1996] INSC 255 (14 February 1996)
91.	Raghunath Vs. Popat Lal & Ors [1996] INSC 256 (14 February 1996)
92.	Mukhtiar Ahmed Vs. Smt. Husan Bano & Ors [1996] INSC 257 (14 February 1996)
93.	Kahandu Daulat Dangde Vs. Jay Wantrao Yadavrao Kharade & Ors [1996] INSC 258 (14 February 1996)
94.	M/S. Dodsal Private Limited Vs. Delhi Electric Supply [1996] INSC 259 (14 February 1996)
95.	K. Nandakumar Vs. Managing Director, Thanthal Periyar Transport Corporation [1996] INSC 260 (14 February 1996)
96.	Union Territory, Chandigarhadmn. & Ors Vs. Managing Society, Goswami, Gdsdc [1996] INSC 261 (14 February 1996)
97.	Swetambar Sthanakwasi Jainsamiti & ANR Vs. The Alleged Committee of Management Sri R.J.I. Colleges Agra [1996] INSC 262 (14 February 1996)
98.	Abdul Aziz Abdul Razak & ANR Vs. The Municipal Corpn. of Greater Bombay & ANR [1996] INSC 263 (15 February 1996)
99.	Pali Devi & Ors Vs. Chairman Managing Committee & ANR [1996] INSC 264 (15 February 1996)
100.	State of Uttar Pradesh Vs. Smt. Ram Kumari Devi [1996] INSC 265 (15 February 1996)

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