AUGUST   1996
101.	Commissioner of Income Tax, Gujarat Vs. Shri Udayan Chinubhai & Ors [1996] INSC 981 (20 August 1996)
102.	State of U.P. & Ors Vs. Bridge & Roof Co. (India) Ltd. [1996] INSC 982 (20 August 1996)
103.	Markaz Constructions Vs. Sugra Humayun Mirza Wakf & Ors [1996] INSC 983 (20 August 1996)
104.	Pritam Singh Vs. State of Punjab [1996] INSC 984 (20 August 1996)
105.	Abdul Fazal Siddiqui Vs. Fatehchand Hirawat & ANR [1996] INSC 985 (20 August 1996)
106.	Ved Parkash Vs. The State of Haryana [1996] INSC 986 (20 August 1996)
107.	Chhotu & ANR Vs. State of Haryana [1996] INSC 987 (20 August 1996)
108.	Union of India & Ors Vs. Dhanwanti Devi & Ors [1996] INSC 988 (21 August 1996)
109.	State of U.P. & Ors Vs. Smt.Malti Kaul & ANR [1996] INSC 989 (21 August 1996)
110.	Tallurri Venkaiah Naidu & ANR Vs. Public Prosecutor, High Court of A.P [1996] INSC 990 (21 August 1996)
111.	Bada Peer Paras Nath & ANR Vs. State of Haryana [1996] INSC 991 (21 August 1996)
112.	Ramesh Dutt Vs. State of Punjab [1996] INSC 992 (21 August 1996)
113.	The Spl. Land Acquisition Officer Vs. Virupax Shankar Nadagouda [1996] INSC 993 (21 August 1996)
114.	Hindustan Steelworks Construction Ltd. Vs. Limestone And Dolomite Mines Welfare And Cess Commissioner & [1996] INSC 994 (21 August 1996)
115.	The State of Gujarat Vs. Gopalbhai Becharbhai [1996] INSC 995 (21 August 1996)
116.	The Excise Superintendentmalkapatnam, Krishna District Vs. K.B.N. Visweshwara Rao & Ors [1996] INSC 996 (22 August 1996)
117.	Jote Singh Vs. Ram Das Mahto & Ors [1996] INSC 997 (22 August 1996)
118.	Smt. Shanti Devi & ANR Vs. Hukum Chand [1996] INSC 998 (22 August 1996)
119.	Mrs. Judith Fernandes & Ors Vs. Conceicao Antonio Fernandes & ANR [1996] INSC 999 (22 August 1996)
120.	Ganpati Bayaji Patil Vs. Shridhar Babaji Vibhute [D] by LRS. & Ors [1996] INSC 1000 (22 August 1996)
121.	Smt. Sawarni Vs. Smt. Inder Kaur & Ors [1996] INSC 1001 (23 August 1996)
122.	State of Kerala & ANR Vs. Radhamany [1996] INSC 1002 (23 August 1996)
123.	The Divisional Forest Officers & Ors Vs. S.Nageswaramma [1996] INSC 1003 (23 August 1996)
124.	Papaiah Vs. State of Karnataka & Ors [1996] INSC 1004 (23 August 1996)
125.	The Special Land Acquisition Officer, Srirangapatnam Vs. Nagegowda [1996] INSC 1005 (23 August 1996)
126.	Fertilizer Corporation of India Ltd. & ANR Vs. Sarat Chandra Rath & Ors [1996] INSC 1006 (23 August 1996)
127.	Gujarat Industrial Development Corporation Vs. Narottambhai Morarbhai & ANR [1996] INSC 1007 (23 August 1996)
128.	Joyachan M. Sebastian Vs. The Directur General & Ors [1996] INSC 1008 (23 August 1996)
129.	Rai Singh Vs. State of Haryana [1996] INSC 1009 (23 August 1996)
130.	Suresh Lohiya Vs. State of Maharashtra & ANR [1996] INSC 1010 (23 August 1996)
131.	Balram Son of Bhasa Ram Vs. Tlam Singh & Ors [1996] INSC 1011 (23 August 1996)
132.	Gujarat Industrial Development Corporation Vs. Narottambhai Morarbhai & ANR [1996] INSC 1012 (23 August 1996)
133.	M/S. Jyoti Prashad Vinod Kumar & ANR Vs. Yash Pal & Ors [1996] INSC 1013 (23 August 1996)
134.	Joyachan M. Sebastian Vs. The Directur General & Ors [1996] INSC 1014 (23 August 1996)
135.	Sita Devi & Ors,Etc. Vs. State of Haryana & Ors [1996] INSC 1015 (23 August 1996)
136.	Kesoram Reyon Vs. The Collector of Customs, Calcutta [1996] INSC 1016 (23 August 1996)
137.	Parichhan Mistry & ANR Vs. Achhiabar Mistry & Ors [1996] INSC 1017 (23 August 1996)
138.	R.C. Jain Vs. High Court of Patna & Ors [1996] INSC 1018 (23 August 1996)
139.	State of Karnataka & Ors Vs. D.C. Nanjudaiah & Ors [1996] INSC 1019 (26 August 1996)
140.	Kuttiyappan Vs. Union of India & Ors [1996] INSC 1020 (26 August 1996)
141.	The Union of India Vs. Shri Sube Ram & Ors [1996] INSC 1021 (26 August 1996)
142.	Sushil Kumar Vs. Moti Ram & ANR [1996] INSC 1022 (26 August 1996)
143.	I.T.C. Limited Vs. Collector of Central Excise, Bombay [1996] INSC 1023 (26 August 1996)
144.	Mahabir Sugar Mills Ltd. & Ors Vs. State of U.P. & Ors [1996] INSC 1024 (27 August 1996)
145.	Rameshwar Dass Gupta Vs. State of U.P & ANR [1996] INSC 1025 (27 August 1996)
146.	Rameshwarlal Vs. Municipal Council, Tonk & Ors [1996] INSC 1026 (27 August 1996)
147.	Vellore Citizens Welfare Forum Vs. Union of India & Ors [1996] INSC 1027 (28 August 1996)
148.	Bakhtawar Singh & ANR Vs. Sada Kaur & ANR [1996] INSC 1028 (28 August 1996)
149.	Union of India & Ors Vs. Anand Singh Bisht [1996] INSC 1029 (28 August 1996)
150.	Venkataswamappa Vs. The Special Deputy Commissioner Revenue [1996] INSC 1030 (28 August 1996)
151.	The Commercial Tax Officer & Ors Vs. M/S. Biswanath Jhunjhunwalla & ANR [1996] INSC 1031 (28 August 1996)
152.	Smt. Santosh Kumari Vs. State of Haryana [1996] INSC 1032 (28 August 1996)
153.	Yamuna Singh & Ors Vs. State of Bihar [1996] INSC 1033 (28 August 1996)
154.	Sharanappa Basappa Dindawar Vs. State of Karnataka & Ors [1996] INSC 1034 (28 August 1996)
155.	Sri Saunu Vs. Collector, Land Acquisition [1996] INSC 1035 (28 August 1996)
156.	Poshetty'& Ors Vs. State of Andhra Pradesh [1996] INSC 1036 (28 August 1996)
157.	Abdur Rahman & Ors Vs. Athifa Begum & Ors [1996] INSC 1037 (28 August 1996)
158.	P.G. Eshwarappa Vs. M. Rudrappa & Ors [1996] INSC 1038 (28 August 1996)
159.	M/S J.K. Synthetics Ltd. Vs. Collector of Central Excise [1996] INSC 1039 (28 August 1996)
160.	Shera Singh Vs. The State of Punjab [1996] INSC 1040 (28 August 1996)
161.	Mahesh Vs. State of Madhya Pradesh [1996] INSC 1041 (28 August 1996)
162.	Food Corporation of India Vs. F.C.I. Deputationist Assoc. & Ors [1996] INSC 1042 (29 August 1996)
163.	Krishi Utpadan Mandi Samiti Vs. Dinesh Chandraashok Kumar/& ANR [1996] INSC 1043 (29 August 1996)
164.	Darshan Singh & Ors Vs. State of Haryana [1996] INSC 1044 (30 August 1996)
165.	S. Kalyanasundaram & Ors Vs. State of Tamil Nadu & Ors [1996] INSC 1045 (30 August 1996)
166.	Bishan Singh & Ors Vs. State of Punjab & ANR [1996] INSC 1046 (30 August 1996)
167.	Mohammed Rahmat Ali Vs. The Inspector of Registration And Stamps, Andhra Pradesh & Ors [1996] INSC 1047 (30 August 1996)
168.	Bishan Singh & Ors Vs. State of Punjab & ANR [1996] INSC 1048 (30 August 1996)

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