AUGUST   1996
1.	Ratan Kumar Tandon & Ors Vs. State of Uttar Pradesh [1996] INSC 881 (1 August 1996)
2.	Ujjagar Singh (Dead) by LRS. Vs. The Collector, Bhatinda & ANR [1996] INSC 882 (1 August 1996)
3.	M/S V.B.C. Exports Pvt. Ltd & ANR Vs. Commander S.D. Baijal & Ors [1996] INSC 883 (1 August 1996)
4.	Bijaya Kumar Agarwala Vs. State of Orissa [1996] INSC 884 (1 August 1996)
5.	Sarvinder Singh Vs. Dalip Singh & Ors [1996] INSC 885 (2 August 1996)
6.	Central Welfare Board & Ors Vs. Ms. Anjali Bepari & Ors [1996] INSC 886 (2 August 1996)
7.	Indore Development Authority Vs. Shri Balkrishna & Ors [1996] INSC 887 (5 August 1996)
8.	Bharat Coking Coal Ltd. & Ors Vs. Babulal & ANR [1996] INSC 888 (5 August 1996)
9.	Indore Development Authority Vs. Smt. Satyabhama Bai & Ors [1996] INSC 889 (5 August 1996)
10.	Rameshwer Dubey & Ors Vs. Masomat Asha Kaur & Ors [1996] INSC 890 (5 August 1996)
11.	Sri Chowdegowda @ Dorji & Ors Vs. C. Nagaraju & Ors [1996] INSC 891 (5 August 1996)
12.	The State of Gujarat Vs. Rajesh Kumar Chimanlal Barot & Ors [1996] INSC 892 (5 August 1996)
13.	Ajay Krishan Shinghal Vs. Union of India & Ors [1996] INSC 893 (6 August 1996)
14.	The British Machinary Supplies Co. Vs. The Union of India & Ors [1996] INSC 894 (6 August 1996)
15.	Sri Ran Niwas Todi & ANR Vs. Bibi Jabrunnissa & Ors [1996] INSC 895 (6 August 1996)
16.	The Naihati Municipality & Ors Vs. Chinmoyee Mukherjee & Ors [1996] INSC 896 (6 August 1996)
17.	Collector of Customs, Bombay Vs. Shibani Engineering Systems [1996] INSC 897 (6 August 1996)
18.	Laxmappa & Ors Vs. Smt. Balawa Kom Tirkappa Chavdi [1996] INSC 898 (6 August 1996)
19.	The Municipal Commissioner, Thane & ANR Vs. H & R Johnson (India) Ltd. & ANR [1996] INSC 899 (6 August 1996)
20.	Lipton India Ltd. Vs. State of Mararashtra & ANR [1996] INSC 900 (6 August 1996)
21.	Shri Kanwar Pal & Ors Vs. Gaon Sabha Kirari & Ors [1996] INSC 901 (6 August 1996)
22.	Narayana Gopal Krishna Hegde& Ors Vs. The State of Karnataka [1996] INSC 902 (7 August 1996)
23.	The Land Acquisition Officer Andassistant Commissioner, Man Vs. Belekal Krishna Bhat [1996] INSC 903 (7 August 1996)
24.	V L Patil Vs. Arjun Halappa Naikawadi & Ors [1996] INSC 904 (7 August 1996)
25.	Upendra Narain Singh Vs. The State of Bihar [1996] INSC 905 (7 August 1996)
26.	Ganapathi National Middle School Vs. M. Durai Kannan & Ors [1996] INSC 906 (7 August 1996)
27.	The State of M.P. Vs. Harishankar Goel & ANR [1996] INSC 907 (7 August 1996)
28.	Baldev Singh & Ors Vs. State of Punjab [1996] INSC 908 (7 August 1996)
29.	Durga Das Vs. The Collector & Ors [1996] INSC 909 (7 August 1996)
30.	Karan Singh & Ors Vs. Union of India [1996] INSC 910 (7 August 1996)
31.	Jhandoo & Ors Vs. Union of India [1996] INSC 911 (7 August 1996)
32.	The State of Gujarat & ANR Vs. Devrajbhai Chhaganbhai & Ors [1996] INSC 912 (7 August 1996)
33.	The New Datar Transport Co.(Pvt.) Ltd Vs. Smt. Radhabai & Ors [1996] INSC 913 (7 August 1996)
34.	State of Kerala & Ors Vs. M.N. Sankara Narayanan & Ors [1996] INSC 914 (7 August 1996)
35.	Chintaman & ANR Vs. State of Maharashtra & ANR [1996] INSC 915 (7 August 1996)
36.	K. Dayanandalal & Ors Vs. State of Kerala & Ors [1996] INSC 916 (7 August 1996)
37.	Tulsi Singh Vs. State of Punjab [1996] INSC 917 (7 August 1996)
38.	Surjit Singh Vs. State of Haryana [1996] INSC 918 (7 August 1996)
39.	Malkiat Singh Vs. State of Punjab [1996] INSC 919 (7 August 1996)
40.	M\S Sirdanwal Industries Vs. Commissioner of Sales Tax [1996] INSC 920 (7 August 1996)
41.	Kallathil Sreedharan A ANR Vs. Komath Pandyala Prasanna & ANR [1996] INSC 921 (8 August 1996)
42.	Devchand Kalyan Tandel Vs. State of Gujarat & ANR [1996] INSC 922 (8 August 1996)
43.	Union of India & Ors Vs. Jain Shudh Vanaspati Ltd. & ANR [1996] INSC 923 (8 August 1996)
44.	The State of Bihar Vs. Madheshwar Prasad [1996] INSC 924 (8 August 1996)
45.	State of Bihar Vs. Ratan Lal Sabu & Vs [1996] INSC 925 (8 August 1996)
46.	Rajendra Singh Vs. The State of Madhya Pradesh & Ors [1996] INSC 926 (8 August 1996)
47.	The Chief Engineer & ANR Vs. K. Raman [1996] INSC 927 (8 August 1996)
48.	State of Karnataka Vs. Shri Kudli Sringeri Mahasamasthanam & Ors [1996] INSC 928 (8 August 1996)
49.	Indian Bank Vs. M/S Satyam Fibres India Pvt. Ltd. [1996] INSC 929 (9 August 1996)
50.	Pune Cantonment Board & ANR Vs. M.P.J. Builders & ANR [1996] INSC 930 (9 August 1996)
51.	Jayantilal Ratanchand Shah Vs. Reserve Bank of India & Ors [1996] INSC 931 (9 August 1996)
52.	Hari Om Verma Vs. State of Punjab & Ors [1996] INSC 932 (9 August 1996)
53.	Shri Najamal Hussain Mehadi Vs. The State of Maharashtra & Ors [1996] INSC 933 (9 August 1996)
54.	Nalanikant Ramadas Gujjar Vs. Tulasibai & Ors [1996] INSC 934 (9 August 1996)
55.	T.M.A. Pai Foundation & Ors Vs. State of Karnataka & Ors [1996] INSC 935 (9 August 1996)
56.	State of A.P. & Ors Vs. Ind. Natali Granite Ltd. [1996] INSC 936 (9 August 1996)
57.	Ramesh Chander & Ors Vs. Delhi Administration & Ors [1996] INSC 937 (9 August 1996)
58.	K.C. Jai Singh Vs. C.R. Govindaswamy Chettiar & Ors [1996] INSC 938 (9 August 1996)
59.	Parwatabai Vs. Sonabai & Ors [1996] INSC 939 (12 August 1996)
60.	The Amalapuram Municipal Council& ANR Vs. U. Simhadri [1996] INSC 940 (12 August 1996)
61.	City of Nagpur Corporation Vs. M/S Khemchand Khushaldas & Sons & Ors [1996] INSC 941 (12 August 1996)
62.	Dr. Buddhi Kota Subbarao Vs. Mr. K. Parasaran & Ors [1996] INSC 942 (13 August 1996)
63.	D.C.M. Limited & ANR Vs. Union of India & ANR [1996] INSC 943 (13 August 1996)
64.	V. Kanakarajan Vs. General Manager, South Eastern Railway & Ors [1996] INSC 944 (13 August 1996)
65.	M Govindaraju Vs. K Munisami Gounder & Ors [1996] INSC 945 (13 August 1996)
66.	Golla Pullanna & ANR Vs. State of Andhra Pradesh [1996] INSC 946 (13 August 1996)
67.	Nirlon Synthetic Fibres & Chemicals Limited Vs. The Collector of Central Excise [1996] INSC 947 (13 August 1996)
68.	Surat Singh & Ors Vs. Union of India [1996] INSC 948 (13 August 1996)
69.	State of Tamil Nadu Vs. Tvl. Jeevanlal Ltd. [1996] INSC 949 (13 August 1996)
70.	Shri V.K. Ramamurthy Vs. U O I & ANR [1996] INSC 950 (13 August 1996)
71.	Smt.Devtidevi Daulatram Vs. Moti & ANR [1996] INSC 951 (13 August 1996)
72.	Shree Krishna Gyanoday Sugar Ltd. Vs. State of Bihar & Ors [1996] INSC 952 (14 August 1996)
73.	Commissioner of Income Tax, Calcutta Vs. Karam Chand Thapar & Ors [1996] INSC 953 (14 August 1996)
74.	Satguru Sharan Shrivastava Vs. Dwarka Prasad Mathur Ors [1996] INSC 954 (14 August 1996)
75.	M/S. Jain Exports Pvt. Ltd. & ANR Vs. Union of India & Ors [1996] INSC 955 (14 August 1996)
76.	Voice (Consumer Care) Council Vs. State of Tamil Nadu [1996] INSC 956 (14 August 1996)
77.	J. Jaishankar Vs. The Government of India & ANR [1996] INSC 957 (14 August 1996)
78.	State of Haryana & ANR Vs. Jaipal Singh & Ors [1996] INSC 958 (14 August 1996)
79.	The Secretary, Ministry of Works & ANR Vs. Shri Mohinder Singh Jagdev & Ors [1996] INSC 959 (16 August 1996)
80.	Maulvi Issa Qureshi Vs. District Judge, Deoria & Ors [1996] INSC 960 (16 August 1996)
81.	Commissioner of Income Tax, Bombay Vs. T.P. Kumaran [1996] INSC 961 (16 August 1996)
82.	Sri M.A. Rajasekhar Vs. The State of Karnataka & ANR [1996] INSC 962 (16 August 1996)
83.	The Secretary, Ministry of Works & ANR Vs. Shri Mohinder Singh Jagdev & Ors [1996] INSC 963 (16 August 1996)
84.	Major Singh & Ors Vs. State of Punjab [1996] INSC 964 (16 August 1996)
85.	Pfizer Ltd. Vs. Mazdoor Congress & Ors [1996] INSC 965 (16 August 1996)
86.	State of Karnataka Vs. G.M. Hayath [1996] INSC 966 (16 August 1996)
87.	Sunny Kuriakore & Ors Vs. The State of Kerala & Ors [1996] INSC 967 (16 August 1996)
88.	Union of India & Ors Vs. Shri Parmanand [1996] INSC 968 (19 August 1996)
89.	Nirmal Singh Vs. State of Haryana [1996] INSC 969 (19 August 1996)
90.	The Special Land Acquisition Officer dharward Vs. Smt. Tajar Hanifabi [1996] INSC 970 (19 August 1996)
91.	Sohan Singh Vs. Sarwan Singh & Ors [1996] INSC 971 (19 August 1996)
92.	Hirabai Vs. Hanumanth Krishnaji Bhide & Ors [1996] INSC 972 (19 August 1996)
93.	State of Punjab Vs. Maninder Singh [1996] INSC 973 (19 August 1996)
94.	Tapan Kumar Sadhukhan Vs. Food Corporation of India & Ors [1996] INSC 974 (20 August 1996)
95.	M/S. Fair Air Engineers Pvt. Ltd. & ANR Vs. N.K.Modi [1996] INSC 975 (20 August 1996)
96.	State of Andhra Pradesh Vs. Nagoti Venkataramana [1996] INSC 976 (20 August 1996)
97.	Karam Singh & ANR Vs. State of Punjab [1996] INSC 977 (20 August 1996)
98.	Balbir Singh & ANR Vs. State of Punjab [1996] INSC 978 (20 August 1996)
99.	State of U.P. & Ors Vs. Bridge & Roof Co. (India) Ltd. [1996] INSC 979 (20 August 1996)
100.	Karam Singh & ANR Vs. State of Punjab [1996] INSC 980 (20 August 1996)

Pages: 1 2