101. |
All Manipur Government Colleges Teachers Association Vs. All Manipur College Teachers Association & Ors [1996] INSC 579 (19 April 1996)
|
102. |
State of Madhya Pradesh & ANR Vs. Shakri Khan [1996] INSC 580 (19 April 1996)
|
103. |
State of Punjab Vs. Baldev Singh Khosla [1996] INSC 581 (19 April 1996)
|
104. |
Smt. Rajeshwari Devi Vs. The State of U.P [1996] INSC 582 (19 April 1996)
|
105. |
Mst. Kartar Kaur Vs. Ajmer Singh [1996] INSC 583 (19 April 1996)
|
106. |
Jagtar Singh Vs. State of Punjab [1996] INSC 584 (19 April 1996)
|
107. |
State of Haryana & Ors Vs. Balwant Singh & Ors [1996] INSC 585 (22 April 1996)
|
108. |
Mangat Ram Vs. State of Haryana & Ors [1996] INSC 586 (22 April 1996)
|
109. |
Preeta Singh Vs. Haryana Urban Development Authority & Ors [1996] INSC 587 (22 April 1996)
|
110. |
Ramesh Narain Saxena & Ors Vs. Commissioner of Income Tax, New Delhi [1996] INSC 588 (22 April 1996)
|
111. |
Fauja Singh Vs. Jaspal Kaur [1996] INSC 589 (22 April 1996)
|
112. |
Vijayawada-Guntur-Tenali Urban Development Authority & Ors Vs. Movva Ranga Rao & Ors [1996] INSC 590 (22 April 1996)
|
113. |
State of Bihar A Ors Vs. Mahanth Balram Das [1996] INSC 591 (22 April 1996)
|
114. |
Union of India Vs. Bant Ram [1996] INSC 592 (22 April 1996)
|
115. |
S.H.Harcharan Singh Josh Vs. Sh.Hari Kishan [1996] INSC 593 (23 April 1996)
|
116. |
Kumar Jagdish Chandra Sinha Vs. Commissioner of Income-Tax, West Bengal [1996] INSC 594 (23 April 1996)
|
117. |
Election Commission of India & ANR Vs. Dr. Subramanian Swamy & ANR [1996] INSC 595 (23 April 1996)
|
118. |
Shri Bhogendra Jha Vs. Shri Manoj Kumar Jha [1996] INSC 596 (23 April 1996)
|
119. |
Nathu Ram End Others Vs. Manphool & Ors [1996] INSC 597 (23 April 1996)
|
120. |
Jageshwar & Ors Vs. State of M.P [1996] INSC 598 (23 April 1996)
|
121. |
Prabhudev Mallikarjunaiah Vs. Ramachandra Veerappa & ANR [1996] INSC 599 (23 April 1996)
|
122. |
Nathu Ram & Ors Vs. Manphool & Ors [1996] INSC 600 (23 April 1996)
|
123. |
Chief Executive Officer, Zilla Parishad, Beed & Ors Vs. Syed Yasin & Ors [1996] INSC 601 (24 April 1996)
|
124. |
Jai Singh @ Bandu & ANR Vs. State of Maharashtra [1996] INSC 602 (24 April 1996)
|
125. |
Tamil Nadu Electricity Board & ANR Vs. N. Raju Reddiar & ANR [1996] INSC 603 (24 April 1996)
|
126. |
Fertilizer Corporation of India Ltd., Gorakhpur Vs. Nagar Mahapalika Gorakhpur [1996] INSC 604 (24 April 1996)
|
127. |
U.P.State Mineral Development Corpn. & ANR Vs. Shri K.C.P.Sinha [1996] INSC 605 (24 April 1996)
|
128. |
State Bank of India Scheduled Caste/Tribe Employees Welfare A Vs. State Bank of India & Ors [1996] INSC 606 (24 April 1996)
|
129. |
Smt. Chhanno & Ors Vs. State of Haryana [1996] INSC 607 (24 April 1996)
|
130. |
U.P. State Mineral Development Corpn. & ANR Vs. Shri K.C.P. Sinha [1996] INSC 608 (24 April 1996)
|
131. |
M/S. Dewan Enterprises Vs. Commissioner of Sales Tax, U.P [1996] INSC 609 (24 April 1996)
|
132. |
Satvir Singh Vs. Baldeva & Ors [1996] INSC 610 (24 April 1996)
|
133. |
Babu Singh Vs. State of Punjab [1996] INSC 611 (24 April 1996)
|
134. |
Smt. Deokali Vs. Nand Kishore & Ors [1996] INSC 612 (24 April 1996)
|
135. |
Suresh Kumar & Ors Vs. Union of India & Ors [1996] INSC 613 (25 April 1996)
|
136. |
Mosammat Bibi Sayeeda & Ors Vs. The State of Bihar & Ors [1996] INSC 614 (25 April 1996)
|
137. |
Golla Jalla Reddy & Ors Vs. State of Andhra Pradesh [1996] INSC 615 (25 April 1996)
|
138. |
State Through Anti-Corruption Bureau, Government of Maharash Vs. Krishanch [1996] INSC 616 (25 April 1996)
|
139. |
Kirtikant D. Vadodaria Vs. State of Gujarat & ANR [1996] INSC 617 (26 April 1996)
|
140. |
Ram Sanjiwan Singh & Ors Vs. State of Bihar [1996] INSC 618 (26 April 1996)
|
141. |
M/S. Veecumsees, Madras Vs. Commissioner of Income Tax, Madras [1996] INSC 619 (26 April 1996)
|
142. |
C.S.Balan & Ors Vs. Chief General Managertelecom & Ors [1996] INSC 620 (26 April 1996)
|
143. |
Smt. Parayankandiyal Eravathkanapravan Kalliani Amma & Ors Vs. K. Devi & Ors [1996] INSC 621 (26 April 1996)
|
144. |
Harijan Dhana Badha & Ors Vs. State of Gujarat [1996] INSC 622 (26 April 1996)
|
145. |
Niranjan Singh Vs. State of Punjab [1996] INSC 623 (26 April 1996)
|
146. |
Shankar Lal & Ors Vs. The State of M.P [1996] INSC 624 (26 April 1996)
|
147. |
State of Haryana Vs. Smt. Kamala & Ors [1996] INSC 625 (30 April 1996)
|
148. |
C.V. Raja Rao & ANR Vs. Mirza Basheer Baig & Ors [1996] INSC 626 (30 April 1996)
|
149. |
Agricultural And Processedfood Products Vs. Oswal Agro Furane & Ors [1996] INSC 627 (30 April 1996)
|
150. |
Assam Madhyamik Sikshak Arukarmachari Santha, Nagaon. Vs. The State of Assam & Ors [1996] INSC 628 (30 April 1996)
|
151. |
The Managing Director,O.I.I.D.C., Bhubaneswar. Vs. Sarat Chand [1996] INSC 629 (30 April 1996)
|
152. |
His Holiness Acharya Swamiganesh Dassji. Vs. Shri Sita Ram Thapar [1996] INSC 630 (30 April 1996)
|
153. |
Heirs of Vrajlal J. Ganatra Vs. Hairs of Parshottam S. Shah [1996] INSC 631 (30 April 1996)
|
154. |
Heirs of Vrajlal J. Ganatra Vs. Hairs of Parshottam S. Shah [1996] INSC 632 (30 April 1996)
|